| [Sikkim Act No. 6 of 1985] | [28th June, 1985] |
An Act to amend the Sikkim Co-operative Societies Act, 1978
Be it enacted by the Legislative Assembly of Sikkim in the Thirty-sixth Year of the Republic of India as follows:
1. Short title and commencement.- (1) This Act may be called the Sikkim Co-operative Societies (Amendment) Act, 1985.
(2) It shall be deemed to have come into force on the 1st day of July, 1978.
2. Amendment of section 38.- In the Sikkim Co-operative Societies Act, 1978, in section 38, in sub-section (I), after the word "nominate" and before the word "members," the words "Chairman and" shall be inserted.