Gujarat act 005 of 1995 : Gujarat Tribal Development Corporation (Amendment) Act, 1995

Preamble

Gujarat Tribal Development Corporation (Amendment) Act, 1995*

[Gujarat Act No. 5 of 1995][3rd July, 1995]

AN ACT further to amend the Gujarat Tribal Development Corporation Act, 1972.

It is hereby enacted in the Forty-sixth Year of the Republic of India as follows:-

* Received the Assent of the Governor on the 3rd July, 1995, is hereby published for general information.

Section 1. Short title

1. Short title.- This Act may be called the Gujarat Tribal Development Corporation (Amendment) Act, 1995.

Section 2. Amendment of section 5 of Guj. 5 of 1972

2. Amendment of section 5 of Guj. 5 of 1972.- In the Gujarat Tribal Development Corporation Act, 1972 (Guj. 5 of 1972) in section 5, in sub-section (1), for the words "fifteen crores of rupees", where they occur at three places, the words "twenty crores of rupees" shall be substituted.

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