Section 3. Amendment of Schedule II Part A to Guj. 1 of 1970
3. Amendment of Schedule II Part A to Guj. 1 of 1970.- In the principal Act, in Schedule II, in Part A,-
(1) the entry at serial No. 12 shall be renumbered as sub-entry (i) of that entry and after sub-entry (i) as so renumbered, the following sub-entry shall be inserted, namely:-
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2
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3
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4
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"(ii)
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Diamond whether polished or not, synthetic precious stones and other precious stones, synthetic diamond powder.
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One paise in the rupee
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One paise in the rupee";
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(2) in the entry at serial No. 13A, in columns 3 and 4, for the words ‘Four paise’, the words "Eight paise" shall be substituted;
(3) in the entry at serial No. 15, in columns 3 and 4, for the words "one half paise" words "One paise" shall be substituted;
(4) in the entry at serial No. 19, in columns 3 and 4, for the words "Six paise", the words "Eight paise" shall be substituted;
(5) in the entry at serial No. 20, in columns 3 and 4, for the words "Six paise", the words Twelve paise" shall be substituted;
(6) in the entry at serial No. 23, in sub-entries (i) and (ii), in columns 3 and 4, for the words "Two paise", the words "Four paise" shall be substituted;
(7) in the entry at serial No. 25, in columns 3 and 4, for the words "Six paise", the words "Eight paise" shall be substituted;
(8) in the entry at serial No. 31, in columns 3 and 4, for the words Two paise", the words "Four paise" shall be substituted;
(9) in the entry at serial No. 32, in columns 3 and 4, for the words Twelve paise", the words Twenty paise" shall be substituted;
(10) in the entry at serial No. 42, in sub-entry (i), in columns 3 and 4, for the words "Eight paise", the words Twenty paise" shall be substituted;
(11) in the entry at serial No. 43, in columns 3 and 4, for the words "Four paise", the words "Eight paise" shall be substituted;
(12) in the entry at serial No. 44, in sub-entry (B), in columns 3 and 4, for the words Two paise", the words "Four paise" shall be substituted;
(13) in the entry at serial No. 48, in columns 3 and 4, for the words Two paise", the words Twelve paise" shall be substituted;
(14) in the entry at serial No. 51, in columns 3 and 4, for the words Two paise", the words "Four paise" shall be substituted;
(15) the entry at serial No. 59 shall be renumbered as sub-entry (i) of that entry and after sub-entry (i) as so renumbered, the following sub-entry shall be inserted, namely:-
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2
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3
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4
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"(ii)
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Sewing threads
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Four paise in the rupee
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Four paise in the rupee";
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(16) in the entry at serial No. 60, in columns 3 and 4, for the words "Six paise", the words "Twelve paise" shall be substituted;
(17) in the entry at serial No. 66, in columns 3 and 4, for the words "Two paise", the words "Four paise" shall be substituted;
(18) for the entry at serial No. 77, the following entry shall be substituted, namely:-
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4
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"77
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(i) Bricks
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Eight paise in the rupee
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Eight paise in the rupee;
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(ii) Roofing tiles (other than Deshi Nalia and Manglori Nalia)
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Six paise in the rupee
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Six paise the rupee";
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(19) in the entry at serial No. 94, in sub-entry (i), in columns 3 and 4, for the words "Six paise", the words ‘Eight paise’ shall be substituted;
(20) in the entry at serial No. 97,-
(a) after sub-entry (C), the following sub-entry shall be inserted, namely:-
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"(CC)
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(i) Television reception instruments such as all types of television sets television projection equipments, close circuit Television and T.V. monitor
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Twelve paise in the rupee,
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Twelve paise in the rupee.";
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(ii) Video Casette Recorders, Video Casette players, Video cameras and combination of any of these instruments.
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(iii) Electronics games. Electronics toys and instruments for playing electronics games and toys.
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(b) in sub-entry (D),-
(i) the Items at serial No. (2), (7) and (9) shall be deleted;
(ii) in columns 3 and 4, for the words "Four paise", the words "Eight paise" shall be substituted;
(21) after entry at serial No. 97, the following entry shall be inserted, namely:-
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"97A
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Earth-moving equipment
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Eight paise in the rupee
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Eight paise in the rupee";
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(22) in the entry at serial No. 100 A, for sub-entry (iv), the following sub-entries shall be substituted, namely:-
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2
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3
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4
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"(iv)
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Meat, Fish and all Sea food.
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Four paise in the rupee
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Four paise in the rupee
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(v)
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Processed vegetables
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Four paise in the rupee
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Four paise in the rupee";
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(23) in the entry at serial No. 102, in columns 3 and 4, for the words "Six paise", the words "Eight paise" shall be substituted;
(24) in the entry at serial No. 104,-
(a) in sub-entry (i),
(i) in column 2, after the word "except", the words "Steel furniture," shall be inserted;
(ii) in columns 3 and 4, for the words ‘Six paise’, the words "Eight paise" shall be substituted;
(b) in sub-entry (ii), in columns 3 and 4, for the words "Eight paise", the words "Twelve paise" shall be substituted;
(c) after sub-entry (ii), the following sub-entry shall be inserted, namely:-
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2
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3
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4
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"(iii)
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Steel furniture
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Twelve paise in the rupee
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Twelve paise in the rupee";
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(25) in the entry at serial No. 112, in columns 3 and 4, for the words "Two paise", the words "Four paise" shall be substituted;
(26) in the entry at serial No. 124, in columns 3 and 4, for the words "Six paise", the words "Twelve paise" shall be substituted;
(27) in the entry at serial No. 128,-
(a) in sub-entries (1), (2), (4) and (5), in columns 3 and 4, for the words "Four paise", the words "Twelve paise" shall be substituted;
(b) in sub-entry (3), in columns 3 and 4, for the words,’ Six paise", the words "Eight paise" shall be substituted;
(28) in the entry at serial No. 133, in sub-entries (i) to (vi), in columns 3 and 4, for the words "Four paise" the words "Eight paise" shall be substituted;
(29) in the entry at serial No. 139, in columns 3 and 4, for the words "Eight paise", the words "Twelve paise" shall be substituted;
(30) in the entry at serial No. 140,-
(a) in sub-entry (i), in columns 3 and 4, for the words "Six paise", the words "Eight paise" shall be substituted;
(b) in sub-entry (ii), in columns 3 and 4, for the words ‘Six paise’, the words "Twelve paise" shall be substituted;
(31) the entry at serial No. 151 shall be renumbered as sub-entry (i) of that entry and after sub-entry (i) as so renumbered, the following sub-entry shall be inserted, namely:-
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2
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3
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4
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"(ii)
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Sewing machines (operated by electrical power) and spares parts and accessory thereof
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Eight paise in the rupee
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Eight paise in the rupee";
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(32) in the entry at serial No. 167, in columns 3 and 4, for the words "Six paise", the words "Eight paise" shall be substituted;
(33) in the entry at serial No. 178, in columns 3 and 4, for the words "Two paise", the words "Four paise" shall be substituted;
(34) in the entry at serial No. 182,-
(a) in sub-entries (i), (ii) and (iii), in columns 3 and 4, for the words "Two paise", the words "Four paise" shall be substituted;
(b) for sub-entry (iv), the following sub-entries shall be substituted, namely:-
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"(iv)
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Utensil made of other metals.
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Four paise in the rupee.
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Four paise in the rupee.
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(v)
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Articles made of stainless steel
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Twelve paise in the rupee
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Twelve paise in the rupee.";
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(35) in the entry at serial No. "183, in columns 3 and 4, for the words "Four paise", the words "Eight paise" shall be substituted;
(36) for the entry at serial No. 184 C, the following entry shall be substituted, namely:-
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"184C(A)
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(i) Variali (ani seeds),
(ii) Methi (Fenguru seeds)
(iii) Ajma (Ajwa)
(iv) Kalingada seeds
(v) Asalia
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Two paise in the rupees
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Two paise in the rupees.
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(B)
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Jira (Cumin seeds)
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Four paise in the rupees
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Four paise in the rupees"
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(37) in the entry at serial No. 186, in columns 3 and 4, for the words "Four paise", the words "Eight paise" shall be substituted.