New Capital (Periphery) Control Act, 1960
GUJARAT ACT 010 OF 1960
17 September, 1960
An Act to provide for controlling and regulating development in the periphery of the new capital of the State of Gujarat.
It is hereby enacted in the Eleventh Year of the Republic of India as follows:
Section 1. Short title, extent and commencement
(1) This Act may be called the Gujarat New Capital (Periphery) Control Act, 1960.