Preamble
Gujarat Ministers' Salaries and Allowances (Amendment) Act, 1980*
| [Gujarat Act No. 21 of 1980] | [13th October, 1980] |
An Act further to amend the Gujarat Ministers' Salaries and Allowances Act, 1960.
It is hereby enacted in the Thirty-first Year of the Republic of India as follows:-
Section 1. Short title
1. Short title.- This Act may be called the Gujarat Ministers' Salaries and Allowances (Amendment) Act, 1980.
Section 2. Amendment of section 14 of Guj. VI of 1960
2. Amendment of section 14 of Guj. VI of 1960.- In the Gujarat Ministers' Salaries and Allowances Act, 1960 (Guj. VI of 1960), in section 14, for sub-section (1), the following sub-section shall be substituted, namely:-
"(1) The State Government may, by notification in the Official Gazette make rules or orders for carrying out the purposes of this Act."