Gujarat act 010 of 1983 : Gujarat Entertainments Tax (Amendment) Act, 1983

Preamble

Gujarat Entertainments Tax (Amendment) Act, 1983*

[Gujarat Act No. 10 of 1983][31st March, 1983]

An Act further to amend the Gujarat Entertainments Tax Act, 1977.

It is hereby enacted in the Thirty-fourth year of the Republic of India as follows:-

* Received the Assent of the Governor on the 31st March, 1983 is hereby published for general information.

Section 1. Short title and commencement

1. Short title and commencement.- (1) This Act may be called the Gujarat Entertainments Tax (Amendment) Act, 1983.

(2) It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.

Section 2. Amendment of section 3 of Guj. 16 of 1977

2. Amendment of section 3 of Guj. 16 of 1977.- In the Gujarat Entertainments Tax Act, 1977 (Guj. 16 of 1977), in section 3, in sub-section (1A), in the Explanation, in clauses (1) and (2), for the figures "20,000" the figures "10,000" shall be substituted.

SECTIONS