Gujarat act 013 of 1984 : Gujarat Contingency Fund (Amendment) Act, 1984

Preamble

Gujarat Contingency Fund (Amendment) Act, 1984*

[Gujarat Act No. 13 of 1984][31st March, 1984]

An Act further to amend the Gujarat Contingency Fund Act, 1960.

It is hereby enacted in the Thirty-fifth Year of the Republic of India as follows:-

* Received the Assent of the Governor on 31st March, 1984 is hereby published for general information.

Section 1. Short title

1. Short title.- This Act may be called the Gujarat Contingency Fund (Amendment) Act, 1984.

Section 2. Amendment of section 2 of Guj. IV of 1960

2. Amendment of section 2 of Guj. IV of 1960.- In the Gujarat Contingency Fund Act, 1960 (Guj. IV of 1960), in section 2, for the word, "twenty crores of rupees", the words "thirty crores of rupees" shall be substituted.

SECTIONS