Goa act 027 of 2000 : Goa Prohibition of Smoking and Spitting (Amendment) Act, 2000

Preamble

Goa Prohibition of Smoking and Spitting (Amendment) Act, 2000*

[Goa Act No. 27 of 2000][25th September, 2000]

An Act to amend the Goa Prohibition of Smoking and Spitting Act, 1997 (Goa Act. No. 5 of 1999).

Be it enacted by the Legislative Assembly of the State of Goa in the Fifty-first Year of the Republic of India as follows:-

* Received assented to by the Governor of Goa on 25-9-2000, is hereby published for general information of the public.

Section 1. Short title and commencement

1. Short title and commencement.- (1) This Act may be called the Goa Prohibition of Smoking and Spitting (amendment) Act, 2000.

(2) It shall come into force at once.

Section 2. Amendment of section 17

2. Amendment of section 17.- In section 17 of the Goa Prohibition of Smoking and Spitting Act, 1997 (Goa Act No. 5 of 1999), in sub-section (1), for the expression "rupees one thousand which may extend upto rupees five thousand", the expression "rupees one hundred which may extend upto rupees five hundred" shall be substituted.

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