Preamble
| [Goa Act No. 12 of 1990] | [11th September, 1990] |
An Act further to amend the Goa, Daman and Din Mundkars (Protection from Eviction) Act, 1975.
Be it enacted by the Legislative Assembly of Goa in the Forty-first Year of the Republic of India as follows:-
Section 1. Short title and commencement
1. Short title and commencement.- (1) This Act may be called the Goa Mundkars (Protection from Eviction) (Amendment) Act, 1990.
(2) It shall come into force at once.
Section 2. Amendment of section 29
2. Amendment of section 29.- In sub-section (7) of section 29 of the Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975 (Act 1 of 1976), the words "and also in the local newspapers" shall be omitted.