Goa act 017 of 1990 : Goa Motor Vehicles Tax (Amendment) Act, 1990

Preamble

[Goa Act No. 17 of 1990][11th September, 1990]

AN ACT further to amend the Goa, Daman and Din Motor Vehicles Tax Act, 1974.

Be it enacted by the Legislative Assembly of Goa in the Forty-first Year of the Republic of India as follows:-

Section 1. Short title and commencement

1. Short title and commencement.- (1) This Act may be called the Goa Motor Vehicles Tax (Amendment) Act, 1990.

(2) It shall come into force at once.

Section 2. Amendment of Schedule

2. Amendment of Schedule.- In the Schedule to the Goa, Daman and Diu Motor Vehicles Tax Act, 1974 (Act 8 of 1974), after item III, the following item shall be inserled, namely:-

"IIIA, Goods vehicles carrying mineral ore:

For every 100 kgs. of registered laden weight or part thereof-

(i) driven on fuel other than diesel … … … Rs. 20.00
(ii) driven on diesel … … Rs. 25.00
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