West bengal act 026 of 2000 : Bengal Legislative Assembly (Members' Emoluments) (Second Amendment) Act, 2000

Preamble

Bengal Legislative Assembly (Members' Emoluments) (Second Amendment) Act, 2000*

[West Bengal Act No. 26 of 2000][11th September, 2000]
[Passed by the West Bengal Legislature][11th September, 2000]

An Act to amend the Bengal Legislative Assembly (Members' Emoluments) Act, 1937.

Whereas it is expedient to amend the Bengal Legislative Assembly (Members' Emoluments) Act, 1937, (Ben. Act II of 1937) for the purpose and in the manner hereinafter appearing; It is hereby enacted in the Fifty-first Year of the Republic or India, by the Legislature of West Bengal, as follows:-

* [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 11th September, 2000]

Section 1. Short tilts and commencement

1. Short tilts and commencement.- (1) This Act may be called the Bengal Legislative Assembly (Members' Emoluments) (Second Amendment) Act, 2000.

(2) It shall be deemed to have come into force on the 1st day of April, 2000.

Section 2. Amendment of section 4 of Ben. Act 11 of 1937

2. Amendment of section 4 of Ben. Act 11 of 1937.- In section 4 of the Bengal Legislative Assembly (Members' Emoluments) Act, 1937, in sub-clause (i) of clause (a), for the words "two hundred and fifty rupees", the words "three hundred and fifty rupees" shall be substituted.

SECTIONS