act 055 of 1956 : Supreme Court (Number of Judges) Act, 1956 Department Department of Justice Ministry Ministry of Law and Justice Enforcement Date 16 Sep 1956 TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. Section 1.Short title.This act may be called the Supreme Court (Number of Judges) Act, 1956. Section 2.Maximum number of Supreme Court Judges other than Chief Justice.The maximum number of Judges of the Supreme Court, excluding the Chief Justice of India, shall be 1[thirty-three].1. Subs. by Act 37 of 2019, s. 2, for "thirty" (w.e.f. 09-08-2019).