| [Act 16 of 1950] | [10th March, 1950] |
An Act to amend the Prevention of Corruption Act, 1947.
Be it enacted by Parliament as follows:-
1. Short title.- This Act may be called the Prevention of Corruption (Amendment) Act, 1950.
2. Amendment of Section 1, Act II of 1947.- In sub-section (3) of Section 1 of the Prevention of Corruption Act, 1947, for the words "three years", the words "five years" shall be substituted.