Act 009 of 1941 : Indian Tariff (Amendment) Act, 1941

Preamble

[Passed by the Indian Legislature.]
(Received the assent of the Governor General on the Slat March, 1941.)

An Act further to amend the Indiad Tariff Act, 1934.

Whereas it is expedient further to amend the Indian Tariff Act, 1934 (XXXII of 1934), for the purpose hereinafter appearing;

It is hereby enacted as follows:-

Section 1. Short title

1. Short title.- This Act may be called the Indian Tariff (Amendment) Act, 1941.

Section 2. Amendment of the First, Schedule Act XXXII of 1934

2. Amendment of the First, Schedule, Act XXXII of 1934.- In the First Schedule to the Indian Tariff Act, 1934 (XXXII of 1934), in Items Nos. 10(1) and 11(1), in the last column for the figure "1941" the figure "1942" shall be substituted.