Hire-Purchase (Repeal) Act, 2005 [Repealed]
ACTNO. 31 OF 2005
06 November, 2006
2[Repealed by Act 2 of 2018, S. 2 and Sch. I]
An Act to repeal the Hire-purchase Act, 1972
PREAMBLE
Be it enacted by Parliament in the Fifty-sixth Year of the Republic of India as follows:
Section 1. Short title
This Act may be called the Hire-purchase (Repeal) Act, 2005.
Section 2. Repeal of Act 26 of 1972
The Hire-purchase Act, 1972 is hereby repealed.