Constitution (61st amendment) act 1988 : Constitution ( 61st Amendment) Act, 1988

Preamble

An Act further to amend the Constitution of India

Be it enacted by Parliament in the Thirty-ninth Year of the Republic of India as follows:-

Section 1. Short title

1. Short title.-This Act may be called the Constitution (Sixty-first Amendment) Act, 1988.

Section 2. Amendment of Article 326

2. Amendment of Article 326.-In Article 326 of the Constitution, for the words "twenty-one years", the words "eighteen years" shall be substituted.