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RASHIDUL JAFAR @ CHOTA v. THE STATE OF UTTAR PRADESH

Supreme Court Of India
Sep 6, 2022
Smart Summary (Beta)

Facts

On August 1, 2018, the Government of Uttar Pradesh issued a policy governing premature release of convicts with the approval of the Governor under Article 161 of the Constitution. The policy sets out categories of convicts entitled to premature release. However, convicts falling within the prohibited category set out in para 3(vi) of the original policy document were granted a relaxation in the amended policy dated July 28, 2021. Moreover, it was urged that the requirement that a convict cannot be considered for premature release before the age of sixty would violate the right to life under Article 21 by subjecting a convict to long years of incarceration. For the present purpose, it would suffice to note that the requirement that a convict undergoing life imprisonment could be considered for release only after attaining the age of sixty has been deleted. Hence, no case for premature release shall be rejected on that ground; the applications for premature release shall be considered expeditiously. On being found eligible under the permanent policy on Independence Day, the order to be released was issued by the government on August 14, 2022.

Issues

  • Does the policy governing premature release of convicts violate the right to life under Article 21 of the Constitution by subjecting a convict to long years of incarceration?

Ruling

The requirement that a convict cannot be considered for premature release before the age of sixty violates the right to life under Article 21 of the Constitution by subjecting a convict to long years of incarceration. The requirement has been deleted, and no case for premature release shall be rejected on that ground. The applications for premature release shall be considered expeditiously.

Disposition

The policy governing premature release of convicts has been amended to remove the requirement that a convict cannot be considered for premature release before the age of sixty. No case for premature release shall be rejected on that ground, and the applications for premature release shall be considered expeditiously.

Show all summary ...

D.Y Chandrachud, J.:— In this batch of cases which emanates from Uttar Pradesh, five hundred and twelve convicts who are undergoing a sentence of imprisonment for life seek premature release.

2. On 1 August 2018, the Government of Uttar Pradesh issued a policy governing premature release of convicts with the approval of the Governor under Article 161 of the Constitution. The policy is described as a “Standing Policy regarding premature release of prisoners sentenced to life imprisonment on the occasion of every Republic Day (26 January)”. The policy sets out categories of convicts entitled to premature release. Among those categories is para 2(b). The translation provided by the Additional Advocate General is extracted below:

“2(b). All male convicted prisoners sentenced to imprisonment for life whose crime is not covered by any of the sub-rule under prohibited category defined in para-3 below and who have undergone, including undertrial custody, sentence of 16 years without remission and 20 years with remission.”

3. ‘Prohibited categories’ are spelt out in para 3 of the policy. Clause (vi) of the prohibited categories is set out below:

“(vi) All such convicted prisoners sentenced to imprisonment for life who have been convicted for the crimes related to incidents of massacre (three or more than three murders).”

4. Para 4 of the policy provided as follows:

“4. All Senior Superintendent/Superintendent/Superintendent In charge shall examine the eligibility of all such convicted prisoners sentenced to imprisonment for life detained in jails in terms of the prescribed policy/directions contained in the aforesaid paras and shall make available in the prescribed proforma enclosed herewith the proposal of premature release of all eligible prisoners to Zonal Deputy Inspector General of Prisons by 31 October every year.”

5. Each Zonal Deputy Inspector General of Prisons was required to examine all proposals in light of the policy so as to ensure that no eligible person is left out of consideration. Each Zonal DIG had to submit the proposal to the Inspector General of Prisons annually by 15 November. The Inspector General of Prisons was further required to forward the proposal to the Government annually by 30 November. A Committee was constituted in terms of para 8 of the policy for examining and disposing all cases upon the receipt of the proposal. The Committee was required to submit its recommendations for premature release of convicted prisoners sentenced to imprisonment for life to the Government annually by 15 December on which the Government was to take a decision in terms of the prescribed procedure.

6. On 28 July 2021, an amendment was brought about to the policy. Para 2(b) of the earlier policy document dated 1 August 2018 was modified so as to provide that a convict undergoing imprisonment for life would not be released until the age of sixty years is attained. Para 2(b) as amended on 28 July 2021 was in the following terms:

“2(b) Such male convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is not covered by any of the sub-rule under prohibited category defined in para-3 below and who have completed age of 60 years and have undergone, including undertrial custody, sentence of 16 years without remission and 20 years with remission.”

7. However, convicts falling within the prohibited category set out in para 3(vi) of the original policy document were granted a relaxation in the amended policy dated 28 July 2021. Para 2(g) of the amended policy dated 28 July 2021 is as follows:

“2(g) Such convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is covered by the sections mentioned in prohibited category in sub-rule-(vi), (viii) and (ix) of para-3 below, and who have completed age of 60 years and have undergone, including undertrial custody, sentence of 25 years without remission and 30 years with remission.”

8. The imposition of the requirement that a convict undergoing imprisonment for life would not be eligible for premature release until attaining the age of sixty years led to the institution of petitions under Article 32 of the Constitution before this Court. The challenge was inter alia on the ground that the plea for premature release must be considered on the basis of the law as it stood on the date of conviction and that a subsequent policy which operates to restrict the ambit of a policy prevailing on the date of conviction must not be allowed to obstruct the plea for release. Moreover, it was urged that the requirement that a convict cannot be considered for premature release before the age of sixty would violate the right to life under Article 21 by subjecting a convict to long years of incarceration. In several judgments of this Court, including State of Haryana v. Jagdish, (2010) 4 SCC 216 it has been held that an application for premature release has to be considered on the basis of the policy as it stood on the date when the accused was convicted of the offence by the trial court. A similar view was taken in State of Haryana v. Raj Kumar @ Bitu (2021) 9 SCC 292

9. Subsequently, on 27 May 2022, the policy dated 1 August 2018 (as amended on 28 July 2021) was further amended. The amendments are specific to paras 1, 2(b), 2(f) and 2(g) and by the insertion of para 12 in the policy dated 1 August 2018, as amended. For the present purpose, it would suffice to note that the requirement that a convict undergoing life imprisonment could be considered for release only after attaining the age of sixty has been deleted. The amended clause in terms of the amendment dated 27 May 2022 reads as follows:

“2(b) All such male convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is not covered by any of the sub-rule under prohibited category defined in para-3 below and who have undergone, including undertrial custody, sentence of 16 years excluding remission and 20 years including remission.”

10. Moreover, as regards prisoners who fall in the prohibited category contained in para 3(vi), the relevant clause reads as follows:

“2(g) All such convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is covered by the sections mentioned in prohibited category in sub-rule-(vi), (viii) and (ix) of para-3 below, and who have undergone, including undertrial custody, sentence of 25 years with excluding remission and 30 years including remission.”

11. Following the amendment, counter affidavits were filed before this Court in several pending proceedings, including among them the following:

(i) Dev Nath Singh v. State of U.P;

(ii) Rajkumar v. The State of Uttar Pradesh; and

(iii) Brij Bhushan v. The State of Uttar Pradesh

12. The orders of this court in above petitions under Article 32 noted that the cases of the convicts undergoing life imprisonment would be dealt with in accordance with the policy as it existed prior to the amendment which was brought about on 28 July 2021.

13. In order to facilitate the disposal of this batch of cases, an order was passed by this Court on 24 August 2022 requiring a tabulated statement to be prepared dealing with:

(i) The offence for which the petitioners were convicted;

(ii) The date of the judgment of the trial court;

(iii) The year of the filing of the criminal appeal before the High Court;

(iv) The period of imprisonment undergone:

(a) Without remission; and

(b) With remission;

(v) Whether the petitioners are on bail; and

(vi) The current status of the application for premature release.

14. Such a statement has been shared by counsel for the petitioners and has been shared with Ms. Garima Prashad, AAG appearing on behalf of the State of Uttar Pradesh. The AAG has facilitated a due verification and submitted a statement containing the details of 512 prisoners covered by the present batch of cases, whose cases would require to be considered in terms of the policy. The statement is annexed to this order.

15. We have heard learned counsel appearing on behalf of the petitioners in the proceedings under Article 32 of the Constitution and Ms. Garima Prashad, AAG.

16. The implementation of the policy for premature release has to be carried out in an objective and transparent manner as otherwise it would impinge on the constitutional guarantees under Articles 14 and 21. Many of these life convicts who have suffered long years of incarceration have few or no resources. Lack of literacy, education and social support structures impede their right to access legal remedies. Once the state has formulated its policy defining the terms for premature release, due consideration in terms of the policy must be given to all eligible convicts. The constitutional guarantees against arbitrary treatment and of the right to secure life and personal liberty must not be foreclosed by an unfair process of considering applications for premature release in terms of the policy.

17. Significantly, the policy has been amended to remove the requirement of convicts submitting an application for premature release and instead places the responsibility on the officers of the state to consider eligible prisoners. The prison administration, legal services authorities at the district and state level and officers of the police department and the state must diligently ensure that cases of eligible prisoners are considered on the basis of policy parameters. We have gained a distinct impression, based on the cases which have come before the court here and even earlier that there is a general apathy towards ensuring that the rights which have been made available to convicts who have served out their sentences in terms of the policy are realized. This results in the deprivation of liberty of those who are entitled to be released. They languish in overcrowded jails. Their poverty, illiteracy and disabilities occasioned by long years of incarceration are compounded by the absence of supportive social and legal structures. The promise of equality in our Constitution would not be fulfilled if liberty were to be conditional on an individual's resources, which unfortunately many of these cases provide hard evidence of. This situation must change and hence this court has had to step in. We now proceed to formulate peremptory directions.

18. We direct that:

(i) All cases for premature release of convicts undergoing imprisonment for life in the present batch of cases shall be considered in terms of the policy dated 1 August 2018, as amended, subject to the observations which are contained herein. The restriction that a life convict is not eligible for premature release until attaining the age of sixty years, which was introduced by the policy of 28 July 2021, stands deleted by the amendment dated 27 May 2022. Hence, no case for premature release shall be rejected on that ground;

(ii) In the event that any convict is entitled to more liberal benefits by any of the amendments which have been brought about subsequent to the policy dated 1 August 2018, the case for the grant of premature release would be considered by granting benefit in terms of more liberal amended para/clause of the policies. All decisions of premature release of convicts, including those, beyond the present batch of cases would be entitled to such a beneficial reading of the policy;

(iii) In terms of para 4 of the policy dated 1 August 2018, no application is required to be submitted by a convict undergoing life imprisonment for premature release. Further, through amendment dated 28 July 2021, para 3(i), which included convicts undergoing life imprisonment who have not filed application for pre-mature release in the prohibited category, has specifically been deleted. Accordingly, all cases of convicts undergoing life sentence in the State of Uttar Pradesh who are eligible for being considered for premature release in terms of the policy, including but not confined to the five hundred and twelve prisoners involved in the present batch of cases, shall be considered in terms of the procedure for premature release stipulated in the policy;

(iv) The District Legal Services Authorities in the State of Uttar Pradesh shall take necessary steps in coordination with the jail authorities to ensure that all eligible cases of prisoners who would be entitled to premature release in terms of the applicable policies, as noticed above, would be duly considered and no prisoner, who is otherwise eligible for being considered, shall be excluded from consideration.

(v) These steps to be taken by DLSAs would, include but not be limited to, Secretaries of DLSAs seeking status report on all prisoners undergoing life imprisonment in the prisons falling under their jurisdiction in terms of the format of table prepared in Annexure-A covering the details mentioned in para 13 of this judgment and ensuring its submission by relevant authorities within eight weeks of this order as well as on an annual basis. Further, DLSAs would utilize this status report to monitor and engage with respective authorities to ensure the implementation of our directions to ensure premature release in terms of applicable policies in all eligible cases of convicts undergoing life sentence on a continuous basis;

(vi) The applications for premature release shall be considered expeditiously. Those cases which have already been processed and in respect of which reports have been submitted shall be concluded and final decisions intimated to the convict no later than within a period of one month from the date of this order. Cases of eligible life convicts who are (i) above the age of seventy years; or (ii) suffering from terminal ailments shall be taken up on priority and would be disposed of within a period of two months. The Uttar Pradesh State Legal Services Authority shall, within a period of two weeks, lay down the priorities according to which all other pending cases shall be disposed of. All other cases shall, in any event, be disposed of within a period of four months from the date of this order; and

(vii) Where any convict undergoing life imprisonment has already been released on bail by the orders of this Court, the order granting interim bail shall continue to remain in operation until the disposal of the application for premature release.

19. The petitions are accordingly disposed of. A copy of the present judgment shall be transmitted also to the Secretary of the UP State Legal Services Authority.

20. In view of the disposal of the petitions, pending applications stand disposed of.

Annexure-A

Sr. No. Item No. Cause Title With Writ Number Name of Prisoner with father Name ST/Cr. No. & Under Sections Nature of Crime (Murder Cases 1, 2, 3 or more Murders/Kidnaping/Rape etc.) Date of Conviction Criminal Appeal No. With Filing Date Decision on Criminal Appeal With Judgment Date Sentence Undergone Age Any Direction of Hon'ble Supreme Court Current Status of Form-A/Nominal Roll/Jail Policy/Mercy Petition Actual With Remission 1 2 RASHIDUL JAFAR @ CHOTA v. THE STATE OF U.P & ANR. W.P(Crl.) No. 336/2019 RASHIDUL JAFAR @ CHOTA S/O UMMAID HUSAIN ST-245/1989 C.R No-40/1989 U/S-302, 148, 332, 307/149, I.P.C Murder 11 10-08-1992 1492/1992 Decided 04.05.1995 30 Year 09 Mth. 03 day 37 Year 00 Mth. 29 day 59 Year 1 Mth. Released on S.C order Interim Bail on 09.12.2019 Mercy Petition Pending at H.Q Level. 2. 2.1 BHURA & ORS. v. STATE OF U.P & ORS W.P(Crl.) No. 398/2021 1 BHURA S/O BABURAM YADAV S.T No-470/1979 C.R No-185/1978 U/S-396/34, I.P.C, Murder 4 08-04-1983 S.C Appeal No.-91/1988 Decided 23.10.1997 25 Year 00 Mth. 03 day 31 Year 02 Mth. 29 day 77 Year 1 Mth. — Release on Mercy Petition (Permanent Policy) on 15.08.2022 2 NARENDER S/O MUKUNDLAL S.T No-885/2001 C.R No-316/2001 U/S-148, 302/149, 452, I.P C Murder 4 31-03-2004 1997/2004 Decided 27-02-2005 22 Year 1 Mth. 26 day 27 Year 4 Mth. 17 day 56 Year 1 Mth. — Nominal Roll Pending at D.M Level. 3 UMESH @ SALEKH @ SANTA S/O MANGAL S.T No-885/2001 C.R No-316/2001 U/S-148, 302/149, 452, I.P.C Murder 4 31-03-2004 2027/2004 Decided 27-02-2005 22 Year 1 Mth. 17 day 27 Year 00 Mth. 23 day 47 Year 1 Mth. — Nominal Roll Pending at D.M Level. 4 TEJPAL S/O KABOOL SINGH S.T No-885/2001 C.R No-316/2001 U/S-148, 302/149, 452, I.P.C Murder 4 31-03-2004 2181/2004 Decided 27-05-2005 22 Year 1 Mth. 04 day 26 Year 11 Mth. 09 day 55 Year 1 Mth. — Nominal Roll Pending at D.M Level. 5 SONU @ AJAY S/O RAJPAL S.T No-885/2001, C.R No-316/2001, U/S-302/149, I.P.C Murder 4 31-03-2004 2129/2004 Decided 27-05-2005 20 Year 06 Mth. 22 day 25 Year 05 Mth. 09 day 51 Year 1 Mth. — Form-A Pending at D.M Level. 6 PRITAM SINGH S/O RAJVEER SINGH S.T No-30, 750/1998 C.R No-162, 174/1997, U/S-148, 302/149, 452, 436, 201 I.P.C & 4/25A, Act, Murder 4 15-02-2003 1238/2003 Decided 04-01-2005 25 Year 10 Mth. 13 day 32 Year 02 Mth. 22 day 52 Year 4 Mth. — 1-Form-A Pending at D.M Level. 2- Proposal for Pre Mature on 02.10.2022 under Permanent Policy send to H.Q 7 RAMOTTAR S/O HARI SINGH S.T No-30, 28/1998 C.R No-162, 163/1997, U/S-148, 302/149, 452, 436, 201, I.P.C & 25A, Act, Murder 4 15-02-2003 1243/2003 Decided 04-01-2005 25 Year 10 Mth. 18 day 32 Year 02 Mth. 22 day 51 Year 4 Mth. — 1-Form-A Pending at D.M Level. 2- Proposal for Pre Mature on 02.10.2022 under Permanent Policy send to H.Q 8 ASLOOK S/O MAZRUDDIN S.T No-623/2001 C.R No-65/2001 U/S-149, 307/149, 302/149, I.P.C Murder 3 29-05-2003 3136/2003 Decided 12-03-2019 22 Year 01 Mth. 20 day 26 Year 04 Mth. 09 day 80 Year 1 Mth. — Nominal Roll Pending at D.M Level. 9 PANNALAL S/O JAGDISH S.T No-612/2001 C.R No-591/2001 U/S-328, 302, I.P.C Murder 4 08-09-2004 Jail Appeal-5448/2007 18-01-2018 22 Year 01 Mth. 23 day 27 Year 03 Mth. 27 day 60 Year 9 Mth. — Form-A Pending at H.Q Level. 10 RAJESH S/O KUDIA S.T No-914/1997, C.R No-137/1997, U/S-148, 302/149, I.P.C Murder 4 15-07-2000 1751/2000 Decided 23-01-2002 26 Year 00 Mth. 00 day 32 Year 11 Mth. 08 day 53 Year 5 Mth. — 1- Form-A Pending at D.M Level. 2- Praposal for Pre Mature on 15.08.2022 under Permanent Policy send to H.Q 11 TILAK RAM S/O SHADI RAM S.T No-15/1985 C.R No-292/1984 U/S-307, 302, I.P.C Murder 5 30/07/2007 5043/2007 Decided 15.12.2009 19 Year 03Mth. 24day 25 Year 02Mth. 24day 64 Year 11Mth. — Form-A Pending at H.Q Level. 12 PARVEEN S/O DEVENDER S.T No-914/1997, C.R No-137/1997, U/S-148, 302/149, I.P.C Murder 5 15-07-2000 1751/2000 Decided 23-01-2002 26 Year 11 Mth. 25 day 31 Year 03 Mth. 27 day 58 Year 4 Mth. — Praposal for Pre Mature on 15.08.2022 under Permanent Policy send to H.Q 13 BOBBY S/O RAJVEER S.T No-884/2000 C.R No-33/2000 U/S-148, 307/149, 302/149, 323/149, I.P.C Murder 3 29-09-2003 5009/2003 Decided 27-09-2013 23 Year 01 Mth. 27 day 29 Year 09 Mth. 15 day 51 Year 05 day — Nominal Roll pending at D.M Level. 14 KIRANPAL @ KINNA S/O SHEODAAN SINGH S.T No-884/2000 C.R No-33/2000 U/S-148, 307/149, 302/149, 323/149, I.P.C Murder 3 29-09-2003 5009/2003 Decided 27-09-2013 23 Year 03 Mth. 14 day 29 Year 09 Mth. 15 day 43 Year 5 Mth. — Form-A pending at D.M Level. 15 JAGDISH SRIVASTAVA S/O HARISH CHANDRA SRIVASTAVA S.T No-256/1988 C.R No-132/1988 U/S-302/34, I.P.C Murder 5 20-06-1991 1301/1991 Decided 24.04.1993 32 Year 11 Mth. 17 day 43 Year 00 Mth. 25 day 61 Year 10 Mth. — Release on Mercy (Permanent Policy) on 14.10.2021 3 2.2 VIJAY PRATAP SINGH & ORS. v. STATE OF U.P & ORS. W.P(Crl.) No. 376/2021 1 VIJAY PRATAP SINGH S/O KASHI SINGH ST. NO-342/1995, CR. NO-243/1993, U/S-302 IPC 1 MURDER 22-03-2005 1166/2006 PENDING 17 YEARS, 03 MONTH S, 20 DAYS 20 YEARS, 05 MONTH S, 17 DAYS 45 YEARS, 09 MONTH S, 23 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-22-09-2021 2 JIUT PAL S/O MITTAL PAL ST NO-829/1999, 830/1999, CR NO-116/1999, 117/1999, U/S-302/34 IPC 25 ARM ACT MURDER-1 21-10-2005 5368/2005 PENDING 16 YEARS 11 MONTHS 16 DAYS 20 YEARS 08 MONTHS 26 DAYS 53 YEARS 08 MONTHS 28 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED 22-09-2021 3 RAJESH KUMAR YADAV S/O ALPNATH ST NO-428/2002, CR NO-914/2002, U/S-302 IPC MURDER-1 02-05-2002 204/2005 PENDING 19 YEARS 05 MONTHS 16 DAYS 22 YEARS 06 MONTHS 13 DAYS 51 YEARS 08 MONTHS 12 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. MERCY & FORM A PENDING AT DM;LEVEL, JAIL POLICY PENDING AT HQ LEVEL RELEASED ON INTRIM BAIL ON DATED-10-11-2021 4 SHESH YADAV S/O RAMAKANT YADAV ST NO-352/2003, CR NO-711/2003, U/S-302, 148 IPC MURDER-1 09-08-2004 4147/2004 PENDING 18 YEARS, 02 MONTHS, 18 DAYS 22 YEARS, 07 MONTHS, 03 DAYS 47 YEARS, 00 MONTHS, 24 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. MERCY/FORM A PENDING AT DM LEVEL, JAIL POLICY PENDING AT HQ. RELEASE ON BAIL ON DATED-23-09-2021 5 AJAY SINGH S/O SARVJEET SINGH ST NO-167/2003, CR NO-37/2003, U/S-302/377, 201 IPC MURDER-1 13-04-2004 1290/2004 DECIDED ON DATED-11-01-2019 18 YEARS, 03 MONTHS, 19 DAYS 23 YEARS, 11 MONTHS, 12 DAYS 51 YEARS, 04 MONTHS, 18 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A PENDING AT DM LEVEL, JAIL POLICY PENDING AT HQ LEVEL RELEASE ON BAIL ON DATED-22-09-2021 6 RAM MILAN S/O TEDE @ KALLU ST NO-362/2002, CR NO-391/2001, U/S-363/34, 377/34, 302/34 IPC MURDER-1 19-02-2009 965/2009 PENDING 20 YEARS, 01 MONTHS, 24 DAYS 23 YEARS, 01 MONTHS, 06 DAYS 44 YEARS, 04 MONTHS, 26 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A & JAIL POLICY PENDING AT HQ LEVEL RELEASED ON INTRIM BAIL ON DATED-09-11-2021 7 AMAR BAHADUR S/O RAM TIRATH ST NO-22/1996, CR NO-148/1995, U/S-148, 302/149, 323/149, 32 4/149, 325/149 IPC MURDER-1 17-05-2005 725/2005 PENDING 18 YEARS, 08 MONTHS, 15 DAYS 23 YEARS, 08 MONTHS, 27 DAYS 53 YEARS, 06 MONTHS, 17 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. MERCY/FORM A PENDING AT DM LEVEL JAIL POLICY PENDING AT HQ LEVEL RELEASED ON INTERIM BAIL ON DATED -27-09-2021 8 DEV MUNI S/O LAKSHI RAM ST NO-658/2003, & 654/2003, 655/2003, CR NO-384, 385, 386/2003, U/S-302/34, 307/34, IPC 25 ARM ACT MURDER-1 30-09-2004 77/2005 DECIDED ON 19-10-2012 17YEARS, 05 MONTHS, 19 DAYS 21 YEARS, 09 MONTHS, 15 DAYS 44 YEARS, 01 MONTHS, 23 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A PENDING AT DM LEVEL, JAIL POLICY PENDING AT HQ LEVEL RELEASED ON INTRIM BAIL ON DATED-27-09-2021 9 LALU YADAV S/O GEETA YADAV ST NO-207/2002, CR NO-43/2002, U/S-302/149, 147, 452 IPC MURDER-1 11-03-2005 1292/2005 PENDING 16 YEARS, 05 MONTHS, 29 DAYS 21 YEARS, 05 MONTHS, 13 DAYS 37 YEARS, 06 MONTHS, 29 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A PENDING AT DM LEVEL, RELEASE ON BAIL DATED- 22-09-2021 10 DILIP KUMAR S/O SHRI KRISHAN ST NO-50/2003, 51/2003, CR NO-243/2003, U/S-302 IPC & 3/25 ARM ACT MURDER-1 28-04-2006 2852/2006 PENDING 18 YEARS, 11 MONTHS, 24 DAYS 21 YEARS, 10 MONTHS, 12 DAYS 43 YEARS, 03 MONTHS, 29 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A PENDING DM LEVEL RELEASE ON BAIL ON DATED-28-09-2021 11 RINKU @ UDAY SHANKAR S/O TRILOKI NATH ST NO-202/2003, CR NO-203/2003, U/S-302, 506, IPC 25 ARM ACT MURDER-1 24-01-2005 383/2005 DECIDED ON 28-03-2007 16 YEARS, 09 MONTHS, 26 DAYS 21 YEARS, 01 MONTHS, 16 DAYS 38 YEARS, 10 MONTHS, 23 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A/MERCY PENDING AT DM LEVEL RELEASE ON BAIL 18-09-2021 12 DILIP GUPTA S/O BINAURI @ BANWARI LAL ST NO-214/2004, CR NO-359/2004, U/S-148, 302/149 & 3(2)5 SC ST, 25 ARM ACT MURDER-1 12-09-2005 4574/2005 PENDING 16 YEARS, 05 MONTHS, 14 DAYS 20 YEARS, 01 MONTHS, 23 DAYS 44 YEARS, 04 MONTHS, 01 DAY Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A PENDING AT DM LELVEL, MERCY PENDING AT HEAD QUARTER RELEASE ON BAIL 20-09-2021 13 RAVINDER YADAV S/O ANOOP STNO. 207/2002, CR.43/2002, U/S, 302/149, 147, 452 IPC MURDER-1 11-03-2005 1292/2005 PENDING 16 YEARS 10 MONTHS, 24 DAYS 20 YEARS 00 MONTHS, 21 DAYS 50 YEARS 06 MONTHS, 29 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FARM-A PENDING AT DM LEVEL, RELESED ON BAIL-22-09-2021 14 SANTOSH S/O BAIJ NATH ST NO-398/2004, CR NO-158/2004 U/S 302/34 IPC MURDER-1 23-08-2006 5272/2006 PENDING 16 YEARS 07 MONTHS, 28 DAYS 21 YEARS 05 MONTHS, 19 DAYS 38 YEARS 00 MONTHS, 11 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A, MERCY PENDING AT DM LEVEL RELEASE ON BAIL 15 KALLU KORI S/O CHOTEY LAL ST NO-662/2009, CR NO-179/2002, U/S-302/34, 201/34 IPC MURDER-1 13-01-2006 181/2006 PENDING 18 YEARS, 06 MONTHS, 14 DAYS 22 YEARS, 05 MONTHS, 24 DAYS 39 YEARS, 07 MONTHS, 16 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A PENDING AT DM LEVEL, JAIL POLICY PENDING AT HQ LEVEL RELEASED ON BAIL INTRIM BAIL ON DATED-15-10-2021 16 SHIV PRASAD @ PANDEY S/O RAM KEWAL ST NO-154/2000, CR NO-72/2000, U/S-302/34 IPC MURDER-1 21-09-2005 1256/2005 JAIL APPEAL 1373/2005 DECIDED ON 07-02-2007 16 YEARS 02 MONTHS 26 DAYS 19 YEARS 06 MONTHS 15 DAYS 38 YEARS 08 MONTHS 06 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A PENDING AT DM LEVEL RELEASE ON BAIL 17 DILIP KUMAR YADAV S/O RAM NARESH YADAV ST NO-329/2000, CR NO-309/2000, U/S-302 IPC MURDER-1 12-04-2004 1762/2005 PENDING 17 YEARS 10 MONTHS 12 DAYS 22 YEARS 00 MONTHS 03 DAYS 54 YEARS 00 MONTHS 14 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A PENDING T DM LEVEL RELEASE ON BAIL 23-09-2021 18 SUHAIL S/O NOOR JAHAN ST NO-84/2003, 85/2003, CR NO-467/2002, 616/2002, U/S-302, 506(2) IPC & 25 ARM ACT MURDER-1 25-08-2004 5543/2004 DECIDED ON DATED-17-09-2016 17 YEARS 04 MONTHS, 13 DAYS 21 YEARS 04 MONTHS 05 DAYS 51 YEARS 09 MONTHS 17 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A PENDING T DM LEVEL, JAIL POLICY AT HQ LEVEL RELEASE ON BAIL 01-10-2021 19 MITHAILAL S/O KOLESHWAR ST NO-154/2000, CR NO-72/2000, U/S-302/34 IPC MURDER-1 21-05-2005 CRIMINAL APPEAL NO-1256/2005, JAIL APPEAL NO-1373/2005 DECIDED ON 07-02-2007 17 YEARS 02 MONTHS 26 DAYS 20 YEARS 00 MONTHS 02 DAYS 45 YEARS 08 MONTHS 06 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A PENDING AT DM LEVEL RELEASE ON BAIL 24-09-2021 20 NAZAR ALI S/O JALEEL ST NO-64/2004, CR NO-98/2004, U/S-302 IPC MURDER-1 30-11-2006 2505/2006 PENDING 17 YEARS, 07 MONTHS, 19 DAYS 20 YEARS, 07 MONTHS 19 DAYS 45 YEARS, 05 MONTHS, 16 DAYS Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. FORM A PENDING DM LEVEL & JAIL POLICY PENDING AT HQ LEVEL RELEASE ON BAIL ON DATED-02-10-2021 21 RAJENDER PRASAD GAUR S/O NANHU SINGH ST NO.-54/2003, CR NO.-101/2003, U/S-302, IPC MURDER-1 12-08-2004 5482/2005 PENDING 17 YEARS 09 MONTHS 12 DAYS 23 YEARS 02 MONTHS 05 DAYS 44 YEARS 05 MONTHS 05 DAYS consider the premature release of the petitioners within 8 weaks. FORM-A PENDING AT DM LEVEL RELEASED ON BAIL-01-10-2021 22 MRITUNJAYA TIWARI S/O RAMVILAS TIWARI ST NO-568/2003, CR NO-396/2003, U/S-302, 323/34 IPC MURDER-1 16-07-2022 2985/2005 PENDING 18 YEARS, 01 MONTHS, 11 DAYS 22 YEARS, 03 MONTHS, 12 DAYS 46 YEARS, 06 MONTHS, 02 DAYS consider the premature release of the petitioners within 8 weaks. FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-22-09-2021 23 RAJESH KUMAR S/O DEEN DAYAL RAEDAS ST NO-506/2003 & 505/2003, CR NO-355/2002, 352/2002 MURDER-1 24-04-2005 659/2005 PENDING 16 YEARS, 09 MONTHS, 23 DAYS 23 YEARS, 01 MONTHS, 13 DAYS 42 YEARS, 05 MONTHS, 23 DAYS consider the premature release of the petitioners within 8 weaks. FORM A PENDING AT DM LEVEL, JAIL POLICY PENDING AT HQ LEVEL RELEASE ON INTRIM BAIL ON DATED11-10-2021 24 TRILOKI NATH PANDEY S/O RAMAGREY PANDEY ST NO- 40/2002 CR NO-341/2001 U/S-304B, 498A, 201 IPC MURDER-1 09-09-2004 5800/2004 PENDING 18 YEARS, 02 MONTHS, 23 DAYS 22 YEARS, 00 MONTHS, 25 DAYS 51 YEARS, 01 MONTHS, 14 DAYS consider the premature release of the petitioners within 8 weaks. FORM-A/MERCY PENDING AT DM LEVEL RELEASE ON DATED 15-09-2021 25 DILIP @ CHUNNU S/O RAMKAWAL SINGH ST NO-293/2005, CR NO-453/2004, U/S-302/34 IPC MURDER-1 28-01-2008 636/2008 PENDING 16 YEARS, 02 MONTHS, 08 DAYS 20 YEARS, 02 MONTHS, 27 DAYS 42 YEARS, 08 MONTHS, 09 DAYS consider the premature release of the petitioners within 8 weaks. MERCY & JAIL POLICY PENDING AT IG LEVEL & FORM A PENDING AT DM LEVEL RELEASED ON BAIL ON DATED-25-09-2021 26 SHIV PRATAP SINGH S/O RAMKAWAL SINGH ST NO-293/2005, CR NO-453/2004, U/S-302/34 IPC MURDER-1 28-01-2008 636/2008 PENDING 16 YEARS, 06 MONTHS, 13 DAYS 20 YEARS, 03 MONTHS, 16 DAYS 48 YEARS, 00 MONTHS, 09 DAYS consider the premature release of the petitioners within 8 weaks. FORM A PENDING DM LEVEL, JAIL POLICY HQ;LEVEL RELEASE ON BAIL ON DATED-25-09-2021 27 DHARAM SINGH @ KUCHHU S/O VEER BAHADUR SINGH ST NO-943/2004 & 944/2004, CR NO-182/2004, 219/2004, U/S-302/34, 324/34, IPC, & 4/25 ARM ACT MURDER-1 17-11-2007 2916/2007 PENDING 17 YEARS, 05 MONTHS, 07 DAYS 21 YEARS, 00 MONTHS, 16 DAYS 41 YEARS, 01 MONTHS, 18 DAYS consider the premature release of the petitioners within 8 weaks. FORM A PENDING AT DM LEVEL, JAIL POLICY PENDING AT HQ LEVEL RELEASE ON BAIL ON DATED-28-10-2021 28 SANTOSH KUMAR @ GADBAD S/O GHARVARI @ SHIV NATH GUPTA ST NO-65/2004, CR NO-61/2004, U/S- 302 IPC MURDER-1 20-07-2005 3576/2005 DECIDED ON DATED-13-05-2008 17 YEARS, 06 MONTHS, 18 DAYS 20 YEARS, 10 MONTHS, 18 DAYS 41 YEARS, 08 MONTHS, 18 DAYS consider the premature release of the petitioners within 8 weaks. FORM A PENDING AT DM LEVEL JAIL POLICY PENDING AT HQ LEVEL RELEASE ON BAIL ON DATED-22-09-2021 29 SITA RAM S/O SIYA RAM ST NO-60/2005, CR NO-495/2005, U/S-498A, 302 IPC MURDER-1 21-05-2007 1501/2007 DECIDED ON DATED-06-05-2016 16 YEARS, 10 MONTHS, 11 DAYS 21 YEARS, 01 MONTHS, 01 DAYS 39 YEARS, 02 MONTHS, 21 DAYS consider the premature release of the petitioners within 8 weaks. MERCY & NOMINAL ROLL PENDING AT DM LEVEL JAIL POLICY PENDING AT HQ LEVEL RELEASE ON BAIL ON DATED-25-09-2021 30 RAKESH KUMAR SINGH S/O DEEN BANDHU SINGH ST NO-87/1999, CR NO-282/1998, U/S-302 IPC MURDER-1 27-05-2002 2469/2002 DECIDED ON DATED-25-09-2008 22 YEARS, 08 MONTHS, 15 DAYS 26 YEARS, 11 MONTHS, 06 DAYS 46 YEARS, 11 MONTHS, 03 DAYS consider the premature release of the petitioners within 8 weaks. MERCY/FORM A PENDING AT DM LEVEL, JAIL POLICY AT HQ LEVEL, RELEASE ON BAIL DATED-27-09-2021 31 GOPAL SHRIVASTAVA S/O HARISH CHANDRA ST NO.-256/1988, U/S-302/34, 201 IPC MURDER 20.06.1991 Criminal Appeal No.-1317/1991 According to the judgment dated 26.04.1993 of the Hon'ble High Court of Allahabad, in appeal, the death sentence was commuted to life imprisonm ent. 33 years 00 months 28 days 43 years 00 months 02 days 51 Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court. Form-A Rejected on 29-09-2016 4 2.3 VIJAY KARAN SINGH & ANR. v. STATE OF U.P & ORS. W.P(Crl.) No. 226/2021 1 VIJAY KARAN SINGH S/O LATE VISHWA NATH SINGH ST NO.-170/88, CR NO.-78/81 U/S-302/149, 148 IPC MURDER MORE THAN 03 28.11.1997 Criminal Appeal No.-2201/1997 According to the judgment dated 15.12.1998 of the Hon'ble High Court of Allahabad, in appeal, the death sentence was commuted to life imprisonment. 24 years 09 months 27 days 32 years 00 months 22 days 81 consider the premature release of the petitioners within 8 weaks. Mercy Petition Rejected on 13-05-2022 2 RAJJAB @ RAJJAK S/O SH. RAHIM ST NO.-222/88, CR NO.-78/81 U/S-302/149, 148 IPC MURDER MORE THAN 03 28.11.1997 Criminal Appeal No.-2220/1997 According to the judgment dated 15.12.1998 of the Hon'ble High Court of Allahabad, in appeal, the death sentence was commuted to life imprisonment 24 years 08 months 14 days 31 years 11 months 26 days 72 consider the premature release of the petitioners within 8 weaks. Jail Policy Pending 5 2.4 SUBHASH v. STATE OF U.P & ORS. W.P(Crl.) No. 117/2020 SUBHASH S/O KALYAN S.T No-344/2000 C.R No-07/2000 U/S-302/149, 148, 452 I.P.C, Murder 8 18-05-2002 1780/2002 Decided 25.11.2003 20 Year 07 Mth. 12 day 26 Year 10 Mth. 05 day 66 Year 05 Mth. Released on S.C order Interim Bail on 11.10.2020 Form-A Cancelled. 6 2.5 RAJVEER SINGH v. THE STATE OF U.P & ANR. W.P(Crl.) No. 265/2020 RAJVEER SINGH S/O SHRI INDER SINGH S.T No-390/1992, C.R No-69/1991 U/S-148, 302/149 I.P.C, Murder 3 09-11-1994 1854/1994 Decided 18.12.1995 23 Year 09Mth. 23day 32 Year 09 Mth. 28 day 52 Year 06 Mth. Released on S.C order Interim Bail on 09.10.2020 Mercy Pending at H.Q Level. 7 2.6 SATYAPAL v. THE STATE OF U.P & ANR. W.P(Crl.) No. 306/2020 SATYAPAL S/O BOHRAN S.T No-344/2000 C.R No-07/2000 U/S-302/149, 148, 452 I.P.C, Murder 8 18-05-2002 1805/2002 Decided 25.11.2003 20 Year 09 Mth. 26 day 26 Year 11 Mth. 23 day 73 Year 03 Mth. Released on S.C order Interim Bail on 07.11.2020 Form-A Cancelled. 8 2.7 RAVI DAS & ORS v. STATE OF U.P & ORS. W.P(Crl.) No. 360/2020 1 RAVI DAS S/O NARAIN Cr. No-70/1994, St. No-13/1995 u/s- 302/149, 148 IPC Murder 03 person 02-11-1998 2408/1998 08-11-2001 25 Year 08 Month 17 Days 32 Year 01 Month 17 Days 50 Year 04 ‘Month 15 days Released on -24-12-2020 on Bail Bond form-A Pending at the level of DM/Mohoba. 2 JAGDISH S/O SHRI NARAIN ST. NO-13/95, CR. NO-70/94, U/S-148, 302/149 IPC Murder 03 person 02-11-1998 2408/1998 APPEAL DISMISSE D ON 08-11-2001 29 years 10 months 22 days 37 years 03 months 08 days 45 - Mercy Petition Pending 3 KHALAK SINGH S/O SHRI RADHA CHARAN Cr. No-70/1994, St. No-13/1995 u/s- 302/149, 148 IPC Murder 03 person 02-11-1998 2407/1998 08-11-2001 25 Year 07 Month 02 Days 31 Year 10 Month 15 Days 46 Year 04 ‘Month 13 days Released on -24-12-2020 on Bail Bond Nominal Roll Rejected. 9 2.8 OMVEER v. STATE OF U.P & ORS. W.P(Crl.) No. 348/2020 OMVEER S/O INDER S.T No-390/1992, C.R No-69/1991 U/S-148, 302/149 I.P.C, Murder 3 09-11-1994 1854/1994 Decided 18.12.1995 27 Year 11 Mth. 03 day 33 Year 09 Mth. 28 day 52 Year 06 Mth. Released on S.C order Interim Bail 08.12.2020 Mercy Pending at D.M Level. 10 2.9 JAIVIR v. THE STATE OF U.P & ANR. W.P(Crl.) No. 112/2021 JAIVIR S/O MUKHTYAR S.T No-144/1 986 U/S-302/149, 452, 147 I.P.C, Murder 3 10-10-1988 2397/1988 Decided 31.05.1990 33 Year 07 Mth. 08 day 43 Year 09 Mth. 20 day 67 Year 08 Mth. Released on S.C order Interim Bail 07.04.2021 Mercy Pending at D.M Level. 11 2.10 NAFEES & ORS. v. STATE OF U.P & ORS. W.P(Crl.) No. 127/2021 1 NAFEES S/O MUSHTAQ S.T No-623/2001 C.R No-65/2001 U/S-302/149, 307/149, 148 I.P.C, Murder 3 29-05-2003 2909/2003 Decided 12.03.2019 19 Year 11 Mth. 17 day 25 Year 11 Mth. 13 day 74 Year 08 Mth. Released on S.C order Interim Bail 17.05.2021 Form-A Pending at D.M Level. 2 ASIF @ KALWA S/O SHRI IBRAHIM S.T No-623/2001 C.R No-65/2001 U/S-302/149, 307/149, 148 I.P.C, Murder 3 29-05-2003 2909/2003 Decided 12.03.2019 19 Year 11 Mth. 14 day 25 Year 11 Mth. 10 day 74 Year 05 Mth. Released on S.C order Interim Bail 17.05.2021 Form-A Pending at D.M Level. 3 MASOOM ALI S/O SHRI HIMAYAT S.T No-623/2001 C.R No-65/2001 U/S-302/149, 148, 307 I.P.C, Murder 3 29-05-2003 2909/2003 Decided 12.03.2019 20 Year 00 Mth. 09 day 26 Year 00 Mth. 22 day 63 Year 05 Mth. Released on S.C order Interim Bail 17.05.2021 Form-A Pending at D.M Level. 4 QAYYUM S/O SHRI YUSUF Cr. No-65/2001, St. No-623/2001 U/S-302/149, 307/149, 148 IPC Murder 03 person 29-05-2003 3136/2003 29-05-2003 19 Year 09 Month 13 Days 25 Year 03 Month 08 Days 47 Year 11 ‘Month 21 days Released on -22-05-2021 on Bail Bond Nominal Roll Pending at the level of DM/Moradabad 12 2.11 HEERA LAL v. STATE OF U.P & ORS. W.P(Crl.) No. 134/2021 HEERA LAL S/O LATE NATHUNI PRASAD Cr. No-21/1999, St. No-320/1999 u/s- 302 IPC Murder 04 person 08-12-1999 3429/1999 19-04-2001 21 Year 05 Month 07 Days 27 Year 00 Month 02 Days 60 Year 05 ‘Month 13 days Released on -28-05-2021 on Bail Bond Form-A Pending at the level of DM/Balia. 13 2.12 MOHAN SINGH v. THE STATE OF U.P & ANR. W.P(Crl.) No. 143/2021 MOHAN SINGH S/O LATE VICHITRA SINGH Cr. No-244/1999, 249/1999, St. No-1213/1999 u/s-302/149, 307/149, 147, 148 IPC & 27 A. Act Murder 03 person 24-05-2001 1829/2001 26-08-2002 19 Year 09 Month 14 Days 24 Year 04 Month 09 Days 68 Year 06 ‘Month 13 days Released on -17-04-2021 on Bail Bond 14 Year Nominal Roll Rejected. 14 2.13 RAM MOHAN SINGH v. STATE OF U.P & ORS. W.P(Crl.) No. 147/2021 RAM MOHAN SINGH S/O SUKHDEV SINGH ST NO.-62/1977, U/S-396 IPC Dacoity with murder 27.09.1995 1952/08 appeal dismissed on 27-07-1995 25 years 10 months 11 days 34 years 00 months 09 days 67 DIRECTED TO RELEASED ON BAIL Mercy Petition Pending 15 2.14 SUNDERA & ANR. v. THE STATE OF U.P & ORS. W.P(Crl.) No. 142/2021 1 SUNDERA S/O JAFFU St no 239/1994 cr no 20/1994 us 302/149, 436, 147 IPC Murder 12 person 17-08-2000 796/2000 26-09-2003 26 yr 02 m 08 days 31 yr 03 M 12 days 60 yr 06 M 20 days Released on dt 29-05-2021 from nari bandi niketa lucknow Form-A rejected 2 RAFIQUE S/O JAFFU Cr. No-20/1994, St. No-239/1994 u/s-302/149, 436, 364, 148 IPC & 25 A. Act Murder, 12 person 17-08-2000 796/2000 26-09-2003 26 Year 03 Month 21 Days 31 Year 01 Month 28 Days 45 Year 09 Month 05 days Released on -27-05-2021 on Bail Bond 14 Year Nominal Roll Pending at the level of DM/Hardoi. 16 2.15 ANANDPAL & ANR v. STATE OF U.P & ORS. W.P(Crl.) No. 149/2021 1 ANANDPAL S/O HARNARAYAN S.T No-855/1997 C.R No-54/1997 U/S-302/149 I.P.C Murder 3 30-10-2000 3005/2000 Decided. 13.04.2007 24 Year 01 Mth. 02 day 30 Year 11 Mth. 00 day 72 Year 00 Mth. Released on S.C order Interim Bail on28.04.2021 Form-A Pending at D.M Level. 2 JASWANT S/O UDAL SINGH S.T No-855/1997 C.R No-54/1997 U/S-302/149 I.P.C Murder 3 30-10-2000 3005/2000 Decided. 13.04.2007 24 Year 00 Mth. 28 day 30 Year 10 Mth. 05 day 63 Year 00 Mth. Released on S.C order Interim Bail on28.04.2021 Nominal Roll Pending at D.M Level. 17 2.16 JAY BAHADUR SINGH & ANR. v. STATE OF U.P & ORS. W.P(Crl.) No. 153/2021 1 JAY BAHADUR SINGH S/O SHAMSHER SINGH Cr. No-176/2003 St. No-1072/2003 u/s-302/34, 307/34, IPC & 25 A. Act & 25 A. Act Murder, 02 person 17-05-2005 2731/2005 26-05-2006 17 Year 03 Month 02 Days 21 Year 08 Month 20 Days 45 Year 09 Month 05 days Released on -11-05-2021 on Bail Bond Form-A pending Due to Guardian 2 CHHOTE SINGH @ MALKHAN SINGH Cr. No-176/2003 St. No-1072/2003 u/s-302/34, 307/34, IPC & 25 A. Act & 25/4 A. Act Murder, 02 person 17-05-2005 2731/2005 26-05-2006 17 Year 00 Month 17 Days 20 Year 09 Month 14 Days 41 Year 06 Month 03 days Released on -11-05-2021 on Bail Bond Form-A Rejected 18 2.17 RAMJI DUBEY & ORS. v. STATE OF U.P & ORS. W.P(Crl.) No. 369/2021 1 RAMJI DUBEY S/O PRAHLAD DUBEY S.T No-34/2004 C.R No-86/2000 U/S-302 I.P.C Murder 1 17-03-2009 2134/2009 Pending 18 Year 00 Mth. 06 day 23 Year 08 Mth. 00day 50 Year 05 Mth. — Permanent Policy Release Date 12-05-2022 2 ANUJ TYAGI S/O DAYANAND TYAGI S.T No-75/2002 C.R No-424/2002 U/S-302 I.P.C, 3(2)5 S.C/S.T Act. Murder 1 22-09-2008 7034/2008 Pending 19 Year 02 Mth. 09 day 23 Year 06 Mth. 11 day 41 Year 08 Mth. Released on S.C order Interim Bail on 29.09.2021 Form-A Pending at D.M Level. 3 CHAMAN SHARMA S/O KALLU SHARMA @ RADHAKRISHAN SHARMA S.T No-466/2003 C.R No-225/2003 U/S-304B, 201, 498A I.P.C & 3/4D.P. Act.. Murder 1 11-10-2006 6823/2006 Pending 18 Year 01 Mth. 18 day 22 Year 01 Mth. 18 day 41 Year 08 Mth. Released on S.C order Interim Bail on 22.09.2021 Form-A Pending at D.M Level. 4 MANGESH KUMAR S/O NEMICHAND S.T No-523/2003 C.R No-174/2003 U/S-304B, 498A I.P.C Murder 1 26-08-2006 5721/2006 Pending 18 Year 03 Mth. 02 day 23 Year 01 Mth. 18 day 42 Year 10 Mth. Released on S.C order Interim Bail on 09.09.2021 Form-A Pending at D.M Level. 5 RAJKUMAR @ PUSHPENDRA PAL S/O VIJAY BAHADUR S.T No-304/2003 C.R No-61/2003 U/S-302 I.P.C Murder 1 13-10-2006 6339/2006 Pending 18 Year 02 Mth. 27 day 23 Year 02 Mth. 16 day 39 Year 02 Mth. Released on S.C order Interim Bail on 10.09.2021 Form-A Pending at D.M Level. 6 ASHWANI @ BABLU S/O PARMESHWARI S.T No-53/1999 C.R No80/1998 U/S-302, 506(2), I.P.C Murder 1 18-11-2004 6082/2004 Pending 23 Year 03 Mth. 05 day 28 Year 10 Mth. 23 day 48 Year 10 Mth. Released on S.C order Interim Bail on 11.10.2021 Form-A Pending at D.M Level. 7 LOKESH S/O SIRIA S.T No-585/2003 C.R No-66/2003 U/S-498A, 304B, 324, 201, I. P.C 3/4D.P. Act.. Murder 1 06-05-2006 5285/2006 Pending 18 Year 04 Mth. 27 day 23 Year 06 Mth. 16 day 41 Year 04 Mth. Released on S.C order Interim Bail on 01.10.2021 Form-A Pending at D.M Level. 8 AMAR SINGH S/O CHANDAN SINGH S.T No-255/2001 C.R No-345/2000 U/S-148, 302/149, 323/149, 324/149, 504 I.P.C Murder 1 12-01-2006 261/2006 Pending 17 Year 05 Mth. 17 day 22 Year 08 Mth. 11 day 53 Year 09 Mth. Released on S.C order Interim Bail on 23.09.2021 Form-A Pending at D.M Level. 9 SURENDER S/O RAM PRASAD S.T No-435/2002 C.R No-63/2001 U/S-148, 307/149, 302 I.P.C Murder 2 23-04-2005 5308/2015 Decided 17.12.2007 17 Year 07 Mth. 07 day 23 Year 00 Mth. 25 day 49 Year 04 Mth. Released on S.C order Interim Bail on 18.09.2021 Form-A Pending at D.M Level. 10 AJIT S/O JAYANTI PRASAD S.T No-3/2002 C.R No-338/2001 U/S-394, 302 I.P.C Murder 2 10-10-2002 4860/2002 Pending 19 Year 00 Mth. 25 day 26Year 06 Mth. 14 day 45 Year 07 Mth. Released on S.C order Interim Bail on 03.11.2021 Form-A Pending at D.M Level. 11 SHAHID S/O ALTAF S.T No-133, 134/2004, C.R No-146/2003, 04/2004 U/S-302 I.P.C, 25AAct Murder 1 17-09-2007 6235/2007 Pending 17 Year 08 Mth. 12 day 22 Year 04 Mth. 11 day 56 Year 08 Mth. Released on S.C order Interim Bail on 15.09.2021 Form-A Pending at D.M Level. 12 RAMESHWAR S/O NAIPAL SINGH S.T No-947/2004, C.R No-138/2004, 04/2004 U/S-302/34, 504 I.P.C, Murder 1 01-03-2006 1281/2006 Pending Pending 16 Year 04 Mth. 01 day 21 Year 08 Mth. 19 day 45 Year 05 Mth. Released on S.C order Interim Bail on 18.09.2021 Form-A Pending at D.M Level. 13 IMRAN S/O YUSUF S.T No-858/2001, C.R No-375/2001, U/S-302/34I.P.C, Murder 1 02-02-2007 5415/2007 Pending 18 Year 02 Mth. 26 day 23 Year 01 Mth. 04 day 40 Year 06 Mth. 21 day Released on S.C order Interim Bail on 21.10.2021 Form-A Pending at D.M Level. 14 KALU S/O MANGTE S.T No-1684, 1767/2004, C.R No-693, 745/2004, U/S-302/34I.P.C, 25A Act Murder 1 07-09-2011 5415/2007 Pending 18 Year 02 Mth. 26 day 23 Year 01 Mth. 04 day 32 Year 01 Mth. 00 day Released on S.C order Interim Bail on 01.10.2021 Form-A Pending at D.M Level. 15 SATISH S/O BABU RAM JATAV S.T No-443/2002, C.R No- 295/2002, U/S-302I.P.C, Murder 1 22-02-2005 1222/2005 Pending 18 Year 04 Mth. 00 day 23 Year 11 Mth. 05 day 37 Year 07 Mth. 29 day Released on S.C order Interim Bail on 08.12.2021 Form-A Pending at H.Q Level. 16 PRADEEP S/O RAJVIR SINGH S.T No-05, 06/2005, C.R No-67, 75/2004, U/S-302, I.P.C, 3(2)5, S.C/S.T, Act Murder 1 12-03-2007 2185/2007 Pending 17 Year 04 Mth. 09 day 22 Year 02 Mth. 17 day 38 Year 05 Mth. Released on S.C order Interim Bail on 04.10.2021 Form-A Pending at D.M Level. 17 SHIV SHANKAR @ SHANKAR S/O LALA RAM S.T No-1014/2000, C.R No-258/2000, U/S-302, 307.I.P.C Murder 2 15-01-2005 380/2005 Pending 21 Year 01 Mth. 06 day 26 Year 08Mth. 04 day 44 Year 05 Mth. 29 day Released on S.C order Interim Bail on 08.10.2021 Form-A Pending at D.M Level. 18 HASEEN S/O ALI HASSAN S.T No-855/2003, C.R No-68/2003, U/S-302/34I.P.C, Murder 1 31-07-2006 6010/2006 Pending 18 Year 00 Mth. 04 day 23 Year 00Mth. 23 day 39 Year 00 Mth. Released on S.C order Interim Bail on 27.09.2021 Form-A Pending at D.M Level. 19 BADAN SINGH S/O RAM SWARUP S.T No-179/2002, C.R No-147/2001, U/S-177, 302/34, I.P.C, Murder 1 13-08-2004 5266/2004 Decided 08.03.2019 18 Year 05 Mth. 13 day 24 Year 03Mth. 11 day 41 Year 02 Mth. 07 day Released on S.C order Interim Bail on 05.02.2022 Proposal for PreMature Release is accepted on 28.04.2022 20 AMAR PAL S/O DAYA CHAND S.T No-784/2004, C.R No162-/2004, U/S-307/34, 302/34, 457 I.P.C, Murder 1 25-05-2006 3527/2006 Pending 16 Year 02 Mth. 14 day 21 Year 03 Mth. 26 day 45 Year 00 Mth. 22 day Released on S.C order Interim Bail on 01.10.2021 Form-A Pending at D.M Level. 21 MUMTAZ @ MUMTIYAZ S/O DULI S.T No-418/2004, C.R No-115/2004, U/S-302 I.P.C, Murder 1 11-09-2005 4687/2005 Pending 17 Year 01 Mth. 17 day 22 Year 06 Mth. 05 day 46 Year 00 Mth. 04 day Released on S.C order Interim Bail on 25.09.2021 Form-A Pending at D.M Level. 22 DEEPAK S/O PRITAM S.T No-57, 58/2004, U/S-302, I.P.C & 25(1-B)(A) Murder 1 11-09-2005 657/2005 Pending 18 Year 01 Mth. 07 day 23 Year 08 Mth. 00 day 36 Year 00 Mth. 26 day Released on S.C order Interim Bail on 01.10.2021 Form-A Pending at D.M Level. 23 RAJVIR S/O RAM BHAROSE S.T No-284/2003, C.R No- 114/2003, U/S-302, 201, I.P.C, Murder 1 25/03/2006 2260/2006 Pending 19 Year 01 Mth. 19day 24 Year 06 Mth. 00 day 43 Year 11 Mth. — Release on Mercy (Permanent Policy) on 01-05-2022. 24 UDAY SINGH S/O TIKA RAM S.T No-435/2004, C.R No-423/2004, U/S-302.P.C, Murder 1 01/03/2006 2368/2006 Pending 17 Year 03 Mth. 08 day 22 Year 05 Mth. 28 day 42 Year 06 Mth. 01 day Released on S.C order Interim Bail on 02.10.2021 Form-A Pending at D.M Level. 25 KAMLESH S/O JANESHWAR S.T No-1259/2004, C.R No-545/2004, U/S-302.I.P.C, Murder 1 15/11/2006 7447/2006 Pending 17 Year 00 Mth. 14 day 21 Year 11 Mth. 27 day 44 Year 03 Mth. 22 day Released on S.C order Interim Bail on 24.09.2021 Form-A Pending at D.M Level. 26 KALI CHARAN S/O RAM DUTT S.T No-579/2004, C.R No-147/2004, U/S-302/34, 201 I.P.C, Murder 1 10/04/2007 2876/2007 Pending 17 Year 01 Mth. 20 day 21 Year 11 Mth. 13 day 44 Year 03 Mth. Released on S.C order Interim Bail on18.09.202 1 Form-A Pending at H.Q Level. 27 YOGENDER @ KHUDDA S/O GANGA RAM S.T No-1021/2004, C.R No-134/2004, U/S-147, 148302/149.I.P.C, Murder 1 23/03/2007 6001/2019 Decided 24.05.2017 17 Year 02 Mth. 24 day 22 Year 00 Mth. 27 day 41 Year 03 Mth. Released on S.C order Interim Bail on 02.10.2021 Form-A Pending at D.M Level. 28 ASLAM S/O MOHD. SALAAM S.T No-1053/2004, C.R No-379, 380/2004, U/S-393, 307/34302/34, I.P.C & 25 A Act Murder 2 29/03/2007 2417/2007 Pending 17 Year 03 Mth. 00 day 22 Year 01 Mth. 22 day 40 Year 06 Mth. 15 day Released on S.C order Interim Bail on 04.12.2021 Form-A Pending at D.M Level. 29 ARVIND S/O JANESHWAR S.T No-61/2005, C.R No-168/2004, U/S-302/34, 324/34.I.P.C, Murder 1 11/10/2006 7346/2006 Pending 17 Year 00 Mth. 22 day 22 Year 00 Mth. 21 day 41 Year 08 Mth. 12 day Released on S.C order Interim Bail on 21.09.2021 Form-A Pending at D.M Level. 30 BABLU S/O SURESH PAL S.T No-255/2003, C.R No- 346/2002, U/S-302.I.P.C, Murder 1 01/02/2006 671/2006 Pending 18 Year 06 Mth. 10 day 23 Year 08 Mth. 26 day 41 Year 02 Mth. 20 day Released on S.C order Interim Bail on 20.09.2021 Form-A Cancelled. 31 SUNIL KUMAR S/O RAKESH KUMAR S.T No-258/2004, C.R No-199/2003, U/S-302./34, I.P.C, Murder 1 16/09/2006 6855/2006 Pending 18 Year 00 Mth. 04 day 23 Year 00 Mth. 05 day 46 Year 06 Mth. 25 day Released on S.C order Interim Bail 19.09.2021 Form-A Pending at D.M Level. 32 RAJPAL S/O MAGAN SINGH @ MAGNU S.T No-992/2000, C.R No-10/2000, U/S-376, 302.I.P.C, Murder 1 21/04/2005 2495/2005 Pending 17 Year 06 Mth. 17 day 23 Year 00 Mth. 23 day 41 Year 04 Mth. 17 day Released on S.C order Interim Bail 01.10.2021 Form-A Cancelled. 33 ANISH S/O HASRAT S.T No-545/2004, C.R No-83/2004, U/S-147, 148, 307/149, 302/149.I.P.C, Murder 1 04/05/2007 3422/2007 Pending 17 Year 04 Mth. 18 day 22 Year 02 Mth. 04 day 39 Year 00 Mth. 24 day Released on S.C order Interim Bail 20.09.2021 Form-A Pending at D.M Level. 34 ADITYA S/O RAMESH CHAND S.T No-1121/2003, C.R No-187, 188/2003, U/S-, 302.P.C, 25A Act Murder 1 20/11/2006 7288/2006 Pending 18 Year 03 Mth. 07 day 23 Year 02 Mth. 18 day 40 Year 08 Mth. Released on S.C order Interim Bail on 22.09.2021 Form-A Pending at H.Q Level. 35 JAGDISH S/O CHHIDA SINGH S.T No-193/2001, C.R No-149/2000, U/S-, 302/34.P.C, Murder 1 21/06/2005 2582/2005 Decided 27.09.2019 17 Year 03 Mth. 11 day 22 Year 08 Mth. 08 day 55 Year 00 Mth. 04 day Released on S.C order Interim Bail on 22.09.2021 Form-A Pending at H.Q Level. 36 RASHID S/O ISHTHAQ S.T No-1053/2004, C.R No-379, 381/2004, U/S-393, 302/34, 307/34 I.P.C, 4/25A Act Murder 2 29/03/2007 2417/2007 Pending 17 Year 00 Mth. 26 day 21 Year 10 Mth. 27 day 44 Year 04 Mth. 11 day Released on S.C order Interim Bail 04.10.2021 Form-A Pending at D.M Level 37 BABU SHEIKH S/O ABDUL HAMEED S.T No-1179/1999, C.R No-193/199, U/S-, 302/34I.P.C, Murder 1 16/06/2005 817/2005 Pending 17 Year 11 Mth. 29 day 23 Year 05 Mth. 05 day 55 Year 10 Mth. 12 day Released on S.C order Interim Bail 04.10.2021 Form-A Pending at D.M Level 38 DEVENDER KUMAR S/O RAMBHAROSE LAL S.T No-754/2000, C.R No-80/2000, U/S-394, 302/34., 411 IP.C Murder 1 05/12/2002 D. No-22267/2017 Pending 21 Year 08 Mth. 04 day 27 Year 11 Mth. 19 day 42 Year 08 Mth. 03 day Released on S.C order Interim Bail 18.10.2021 Form-A Pending at D.M Level 39 GHANSHYAM S/O RUPA S.T No-106/195, C.R No-706/1994, U/S-302/34., IP.C Murder 2 05/01/2004 148/2004 Decided 11.01.2017 17 Year 06 Mth. 21 day 23 Year 02 Mth. 03 day 55 Year 08 Mth. 09 day Released on S.C order Interim Bail 22.09.2021 Form-A Pending at H.Q Level. 40 LEELA S/O GEETAM SINGH S.T No-100/2004, C.R No-105/2003, U/S-148, 307/148, 302/149 IP.C Murder 1 31/07/2006 4979/2006 Decided 12.01.2016 16 Year 11 Mth. 02 day 21 Year 11 Mth. 25 day 60 Year 06 Mth. 09 day — Release on Mercy (Permanent Policy) on 10.10.2021 41 KRISHAN PAL S/O OM PRAKASH S.T No-1149/2003, C.R No-148/2003, U/S-302, IP.C Murder 2 03/09/2005 4104/2005 Pending 18 Year 04Mth. 17day 22 Year 07Mth. 22day 45 Year 01Mth. Released on S.C order Interim Bail 25.09.2021 Form-A Pending at D.M Level 42 DEVENDER @ BITOL S/O SATVIR SINGH S.T No-335/2003, C.R No-334/2002, U/S-302/34.I.P.C Murder 1 07/03/2009 2632/2009 pending 19 Year 06 Mth. 26 day 23 Year 11 Mth. 22 day 44 Year 11 Mth. — Release on Mercy (Permanent Policy) on 01-05-2022. 43 AJAY SINGH @ AJJO S/O LAAKHAN SINGH S.T No-578/20 03 C.R No-191/2003, U/S-302, I.P.C Murder 1 22/02/2005 1322/2005 Pending 18 Year 02 Mth. 12 day 23 Year 08 Mth. 12 day 48 Year 02 Mth. 03 day Released on S.C order Interim Bail 19.09.2021 Form-A Pending at D.M Level 44 INTSAR @ LATOOR S/O ROSHAN S.T No-730/2004, 727/2005, C.R No-130, 140/2004U/S-302/34., IP.C 25(1-B)A ACt Murder 1 31/01/2006 799/2006 Pending 16 Year 08 Mth. 03 day 21 Year 11 Mth. 06 day 49 Year 07 Mth. Released on S.C order Interim Bail 08.10.2021 Form-A Pending at D.M Level 45 GOVERNMENT @ SUKHE S/O IQBAL S.T No-157/2001 C.R No-507/2000, U/S-377, 302, 201, IP.C Murder 1 31/01/2006 4800/2005 Pending 16 Year 06 Mth. 05 day 21 Year 10 Mth. 05 day 38 Year 00 Mth. 03 day Released on S.C order Interim Bail 11.10.2021 Form-A Pending at D.M Level 46 RAJIV KUMAR S/O DEVENDER PAL S.T No-1346/2002 C.R No-604/2002, U/S-304B, 498A IP.C, 4, D.P Act.. Murder 1 24/03/2005 1498/2005 Pending 19 Year 02 Mth. 02 day 24 Year 08 Mth. 02 day 43 Year 11 Mth. 15 day Released on S.C order Interim Bail on 23.09.2021 Form-A Pending at D.M Level. 47 PRAHLAD @ BATTE S/O PREM SINGH Cr. No. 43/2004, ST No. 1549/2004, US-452, 302, 307/34 IPC Murder of 1 Person 31.07.2007 5839/2006 Filing Date 25.09.2006 Appeal Pending 17 Y 06 M 16 D 21 Y 10 M 13 D 50 Y Ad Interim Bail Granted Premature Released Under Standing Policy 2018 on 05.05.2022 But Detained in Other Undertrial Case 48 HARUN S/O IDRISH S.T No-147/2005 C.R No-809/2004, U/S-302/34 324/34 IP.C Murder 26/04/2006 3478/2006 Pending 16 Year 07 Mth. 29 day 21 Year 10 Mth. 06 day 44 Year 11 Mth. 20 day Released on S.C order Interim Bail 18.11.2021 Form-A Pending at D.M Level. 49 RAJESH S/O SUBE SINGH S.T No-348/1998 C.R No-355/1997, U/S-148, 302/149, I.P.C Murder 2 06/08/2005 3701/2005 Decided 28.03.2007 17 Year 03 Mth. 23 day 22 Year 10 Mth. 24 day 39 Year 07 Mth. — Release on Mercy (Permanent Policy) on 05-05-2022 50 NAYAB ALI S/O MOHD. MUSLIM S.T No-225/2001 C.R No-21/2001, U/S-302/149 201, 403 IP.C Murder 23/07/2007 925/2008 Pending 17 Year 05 Mth. 02 day 22 Year 04 Mth. 06 day 42 Year 08 Mth. 03 day — Release on Mercy (Permanent Policy) on 05-05-2022. 51 VIKRAM S/O JAIPAL RAJPUT S.T No-573, 574/1996, C.R No-95/1996, U/S-302 IP.C, 25 A ACt Murder 1 28/09/2004 6336/2004 Pending Pending 17 Year 03 Mth. 11 day 23 Year 06 Mth. 11 day 50 Year 10 Mth. 09 day Released on S.C order Interim Bail 27.09.2021 Form-A Pending at D.M Level. 52 PAPPU @ NAUNIHAL S/O KESHAV KUMAR S.T No-454/2004 C.R No-50/2004, U/S-302 IP.C Murder 1 06/10/2005 2998/2009 Decided 24.03.2018 17 Year 06 Mth. 20 day 22 Year 10 Mth. 29 day 51 Year 11 Mth. 06 day Released on S.C order Interim Bail 02.10.2021 Form-A Pending at D.M Level. 53 RAJ KUMAR @ GUDDU S/O RAM LAKHAN S.T No-147/1999, C.R No-187/1998, U/S-148, 307/149, 302/149 IP.C Murder 1 06/10/2005 1603/2006 Pending 16 Year 02 Mth. 10 day 21 Year 05 Mth. 02 day 58 Year 05 Mth. 18 day Released on S.C order Interim Bail 30.09.2021 Form-A Pending at D.M Level. 54 BABLU S/O KARIM KHAN S.T No-911/2003, C.R No-150/2003, U/S-302 IP.C Murder 1 22/07/2005 9462/2014 Decided 04.03.2011 18 Year 00 Mth. 06 day 23 Year 05 Mth. 07 day 48 Year 00 Mth. 17 day Released on S.C order Interim Bail 25.10.2021 Form-A Pending at D.M Level. 55 JAMUNA KANJA @ JAMUNA PRASAD KAUSHIK S/O OM PARKASH SHARMA S.T No-617/2002, C.R No-216/2002, U/S-384, 302, 323/34IP.C Murder 1 09/05/2003 6110/2003 Pending 19 Year 01 Mth. 10 day 25 Year 02 Mth. 18 day 59 Year 02 Mth. 03 day Released on S.C order Interim Bail 30.09.2021 Form-A Pending at H.Q Level. 56 SUNIL S/O JAGDISH RAJPUT S.T No-439, 440/2003, C.R No-438, 407/2002, U/S-302/34IP.C & 25 A Act. Murder 1 10/03/2006 1843/2006 Pending 16 Year 02 Mth. 24 day 21 Year 05 Mth. 21 day 43 Year 03 Mth. 22 day Released on S.C order Interim Bail 14.10.2021 Form-A Pending at D.M Level. 57 SHIV CHARRAN S/O UJAGAR BALMIKI S.T No-135/2002 C.R No-49/2001, U/S-302 IP.C Murder 1 21/01/2004 1480/2006 Pending 18 Year 05 Mth. 04 day 24 Year 04 Mth. 00 day 55 Year 08 Mth. 09 day Released on S.C order Interim Bail 07.10.2021 Form-A Pending at H.Q Level. 58 GULAM RASUL S/O MOHD. IQBAL S.T No-576/2004 C.R No-37/2004, U/S-302, 201 IP.C Murder 1 30/06/2005 7291/2017 Pending 18 Year 02 Mth. 25 day 23 Year 10 Mth. 09 day 41 Year 08 Mth. 02 day — Release on Mercy (Permanent Policy) on 11.05.2022 59 RAKSHPAL S/O RAGHUVIR SINGH S.T No-647/2000 C.R No-180, 185/1999, U/S-147, 148, 302 IP.C & 25(1)(B) A Act Murder 1 24/10/2005 5097/2005 Pending 16 Year 10 Mth. 25 day 22 Year 02 Mth. 23 day 58 Year 01 Mth. 04 day — Release on Mercy (Permanent Policy) on 18.10.2022 60 KAAMIL S/O INSHAD ST No-545/04 Cr No-83/04 U/s 147, 148, 307/149, 302/149 IPC Murder 01 04-05-2007 3422/2007 17-05-2007 07-10-2021 17 Y 11 M 17 D 21 Y 06 M 27 D 42 Y — Proposal under Permanent Policy of Premature release is Pending at hqr. level 61 NOOR MOHAMMAD S/O NIZAMUDDIN S.T No-107/1994, C.R No-171/1993, U/S-302/34, IP.C Murder 1 23/11/2006 7461/2006 Pending 17 Year 10 Mth. 24 day 22 Year 10 Mth. 08 day 48 Year 07 Mth. 24 day Released on S.C order Interim Bail 04.10.2021 Form-A Pending at D.M Level. 62 BHANU PRATAP SINGH @ MUNNA BABU S/O HARI DAS S.T No-340/2005, C.R No-237/2005, U/S-307, 302 IP.C Murder 2 25/08/2007 184/2007 Pending 16 Year 03 Mth. 08 day 20 Year 11 Mth. 25 day 55 Year 04 Mth. 27 day — Release on Mercy (Permanent Policy) on 14.10.2022 63 VIJAYPAL S/O RAGHUVIR SINGH S.T No-647/2000, C.R No-180, 186/1999, U/S-147, 148, 302/149, IP.C 25(1)(B) A Act Murder 1 24/10/2005 5097/2005 Pending 16 Year 10 Mth. 21 day 22 Year 01 Mth. 28 day 60 Year 01 Mth. 00 day — Release on Mercy (Permanent Policy) on 14.10.2022 64 LAXMAN S/O RAM BHAROSI S.T No-112/2004, C.R No-117/2003, U/S-302, IPC Murder 1 25/01/2006 641/2006 Pending 16 Year 10 Mth. 10 day 22 Year 01 Mth. 01 day 51 Year 07 Mth. Released on S.C order Interim Bail on 27.09.2021 Form-A Pending at D.M Level. 65 KRANTI CHAUDHARY S/O VIPAT CHAUDHARY S.T No-12/2004, C.R No-305/2004, U/S-394, 302, 201, I.P.C Murder 1 13/06/2008 6925/2009 Pending 17 Year 00 Mth. 18 day 21 Year 06 Mth. 12 day 38 Year 10 Mth. 27 day Released on S.C order Interim Bail 26.11.2021 Form-A Pending at H.Q Level. 66 HARISH KUMAR @ BABLU S/O ASHOK KUMAR ST No.- 80/1997 Cr. No.- 06/1997 U/S- 302, 394 IPC P.S- TUNDLA DISTT.- FIROZABAD MURDER 19.12.2000 86/2001 Filing Date-10.01.2001 08.05.2007 24 Years 07 Months 21 Days 31 Years 08 Months 17 Days 49 Y RELEASED ON BAIL DATED-16.09.2021 ALL DISMISSED 19 2.18 DALJEET SINGH v. STATE OF U.P & ORS. W.P(Crl.) No. 397/2021 DALJEET SINGH S/O DRAGPAL SINGH Cr. No-264/2002 St. No-997/2002 u/s-302 IPC Murder, 01 person (lok sewak) 24-06-2006 4501/2006 14-09-2012 19 Year 11Month 12 Days 24 Year 06 Month 12 Days 50 Year 08 Month 26 days Lodged in Model Jail Lucknow Form-A Rejected, 14 Year Nominal Roll Pending due to Abhimat of Concerning Court. 20 2.19 SHAHID v. STATE OF U.P & ORS. W.P(Crl.) No. 421/2021 SHAHID S/O SHRI INTZAR ST. NO-671/2005 CR. NO-02/2005 US-302, 307, 34 IPC MURDER 27-09-2006 421/2021 ON DATED : 09-10-2021 CRIMINAL APPEAL PENDING IN HON'BLE SUPREME COURT AND BAIL ALLOWED ON DATED : 25-10-2021 16YY 05MM 01DD 21YY 05MM 16DD 27 YEARS Bailed Out Released On DATED-02-11-2021 From District Jail Muzaffarnagar FORM-A Rejected On Dated : -08-12-2020 21 2.20 PRAVEEN & ORS. v. STATE OF U.P & ORS. W.P(Crl.) No. 446/2021 1 PRAVEEN S/O JOGENDRA SINGH S.T No-429, 430/2005 C.R No-157, 158/2004, U/S-302/34, IPC 25/4 A. Act Murder 1 12/05/2011 3331/2011 Pending Pending 17 Year 08 Mth. 08 day 21 Year 05 Mth. 03 day 49 Year 01 Mth. 07 day Released on H.C Bail order 25.07.2022 Form-A Pending at H.Q Level. 2 VINOD S/O RAKAM SINGH S.T No-1134/1999, C.R No-244/1999U/S-148, 302/149 IPC Murder 1 26/11/2006 150/2006 Pending 17 Year 02 Mth. 28 day 22 Year 09 Mth. 02 day 55 Year 02 Mth. 12 day Released on H.C Bail order 07.06.2022 Form-A Pending at D.M Level 3 MOHAMMAD FAROOQ S/O RAFIQ S.T No-578/2004 C.R No-239/2004 U/S-302IPC Murder 1 01/10/2005 31067/201 5 Pending in SC Delhi Pending 17 Year 11 Mth. 09 day 22 Year 05 Mth. 20 day 54 Year 06 Mth. 27 day — Release on Mercy (Permanent Policy) on 05.05.2022 4 KASIM S/O SNAWAR S.T No-1211/2000 U/S-302/34IPC Murder 1 30/05/2002 4195/2002 Decided 08.08.2007 22 Year 02Mth. 20day 28 Year 11Mth. 20day 56 Year 08 Mth. — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy 5 JIAUL HASSAN @ BUNTY S/O MUKHTIAR @ KUDRAT S.T No-967/2002 C.R No-209/2002 U/S-302IPC & 25/4 A. Act Murder 1 05/08/2006 5011/2006 Pending 20 Year 03 Mth. 15day 25 Year 06Mth. 05 day 43 Year 11 Mth. — 1- Form-A Pending at D.M Level. 2- Praposal for Pre Mature 05.09.2022 under Permanent Policy send to H.Q 6 RAMBABU S/O LALLU REKVAAR S.T No-311/1995 C.R No-386/1995 U/S-302IPC Murder 1 17/02/1999 2674/1999 Decided 10.09.2002 20 Year 03 Mth. 13 day 25 Year 09 Mth. 27 day 51 Year 07 Mth. — Release on Mercy (Permanent Policy) on 30.04.2022 7 RAJESH S/O DWARKA PRASAD S.T No-1499, 1500/2004 C.R No-310, 314/2004 U/S-302, IPC, 7CLA Act, 4/25A. Act Murder 1 22/06/2007 5410/2007 Pending Pending 17 Year 10 Mth. 10 day 22 Year 10 Mth. 01 day 61 Year 06 Mth. 16 day — Release on Mercy (Permanent Policy) on 26.05.2022 8 ISTAQBAL S/O AKHTAR S.T No-545/2004 C.R No-83/2004 U/S-147, 148, 307/149, 302/149IPC Murder 1 04/05/2007 3422/2007 Decided 07.10.2021 18 Year 03 Mth. 28 day 23 Year 05 Mth. 07 day 55 Year 00 Mth. 04 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy. 9 ROHTASH @ ROHDAS S/O VIJAYPAL S.T No-607/2005 C.R No-96/2005 U/S-302/34, 324/34IPC, 25/4A. Act Murder 1 08/01/2008 928/2008 Pending 17 Year 01Mth. 04 day 22 Year 03Mth. 07 day 49 Year 00 Mth. Released on H.C Bail order 07.05.2022 Form-A Pending at D.M Level 10 PREM SINGH S/O BABU GURJAR S.T No-347/2002 C.R No-268/2002 U/S-302IPC Murder 1 11/08/2005 3479/2005 Pending Pending 17 Year 01Mth. 10day 21 Year 08 Mth. 21 day 46 Year 08 Mth. Released on H.C Bail order 05.05.2022 Form-A Pending at D.M Level 11 MUNNA S/O ALIJAAN S.T No-1416/1999 C.R No-361/1999 U/S-304/34, 308/34, 504, IPC Murder 1 06/10/2005 4908/2005 Decided 20.05.2022 17 Year 03 Mth. 23day 22 Year 10 Mth. 04 day 51 Year 05 Mth. Release By HC on Date- 28.06.2022 Form-A Pending at D.M Level 12 NAFEES @ LANGDA S/O YUNUS S.T No-208/2005 C.R No-241/2005 U/S-302/34IPC Murder 1 28/05/2007 6270/2007 Decided 02.05.2019 17 Year 06 Mth. 11 day 22 Year 07 Mth. 12 day 44 Year 06 Mth. — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy. 13 JANEY ALAM S/O SABIR ALI S.T No-375/2004 C.R No-26/2004 U/S-498A, 304BIPC, 3/4 DP Act Murder 1 12/06/2008 3650/2005 Pending 17 Year 09 Mth. 10 day 22 Year 04 Mth. 08 day 79 Year 04 Mth. Release By Bail HC on Date- 15.05.2022 Form-A Pending at D.M Level 14 SITTU @ SATENDRA S/O SH. KARTAR SINGH S.T No-733, 686/2004 C.R No-70, 72/2004 U/S-394, 307/34, 302/34, 41 2IPC, 25/4A. Act Murder 1 14/07/2006 4187/2006 Pending 18 Year 03 Mth. 00 day 23 Year 04 Mth. 16 day 39 Year 00 Mth. 04 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy. 15 KAPOOR S/O GANGA SHARAN S.T No-922/2005 C.R No-6/2005 U/S-304BIPC, 3/4 DP Act Murder 1 03/10/2007 6986/2007 Pending 17 Year 01 Mth. 27 day 22 Year 01 Mth. 17 day 41 Year 06 Mth. 07 day — Proposal has send to H.Q for Pre Mature on 21.06.2022 under Permanent Policy. 16 ANISH @ RAHISH S/O NAFEES S.T No-906/2005 C.R No-132/2005 U/S-302IPC Murder 1 30/04/2011 4209/2011 Decided 24.08.2018 17 Year 02 Mth. 07 day 26 Year 11 Mth. 17 day 40 Year 09 Mth. 14 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy. 17 PRAMOD S/O DHEERAJ S.T No-1463/1999, 18/2000 C.R No-242, 267/1999 U/S-302/34, 201IPC, 25/4A. Act Murder 1 10/09/2007 3120/2008 Pending 17 Year 06 Mth. 08 day 21 Year 06 Mth. 06 day 39 Year 00 Mth. 20 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy. 18 NANHA S/O MUNFAIT S.T No-617/2005 C.R No-02/2005 U/S-307/34, 302/34, 323/34IPC Murder 1 27/09/2006 996/2019 Decided 09.10.2018 17 Year 03 Mth. 29 day 22 Year 07 Mth. 20 day 42 Year 06 Mth. 08 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy. 19 RAMOTTAR @ KAALU SHARMA S/O MANGULAL SHARMA S.T No-35/2006 C.R No-1122/2005 U/S-302IPC, 25/4A. Act Murder 1 26/02/2007 1948/2007 Pending 17 Year 00 Mth. 23 day 22 Year 02 Mth. 24 day 51 Year 05 Mth. — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy. 20 SUDESH S/O JASWANT SINGH S.T No-1055/2005, 377/2006 C.R No-225, 569/2005 U/S-307/34, 302, 336, 504, 506 IPC, 25/4 A. Act Murder 1 11/03/2010 2376/2010 Pending 17 Year 01 Mth. 01 day 21 Year 02 Mth. 20 day 52 Year 00 Mth. 09 day Release By Bail HC on Date-04.08.2022 Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy. 21 BAALI S/O JAALAM S.T No-09/1987 U/S-147, 307/149, 302/149, 323/149IPC Murder 2 31/05/1988 395/1988 Decided 23.12.1988 33 Year 11 Mth. 07 day 45 Year 00 Mth. 18 day 56 Year 02 Mth. 03 day — Release on Mercy (Permanent Policy) on 21.05.2022 22 SHAMBHU S/O BACCHU PRASAD S.T No-738/2005 C.R No-53/2005 U/S-302, IPC Murder 1 06/05/2006 4320/2007 Pending 17 Year 03 Mth. 04 day 22 Year 07 Mth. 11 day 58 Year 00 Mth. 19 day Released on H.C Bail order 27.05.2022 Form-A Pending at D.M Level 23 SUGRIV SINGH S/O SULTAN SINGH S.T No-538/2005 U/S-302/34IPC Murder 1 26/04/2007 3058/2007 Pending Pending 16 Year 03 Mth. 14 day 21 Year 01 Mth. 08 day 35 Year 10 Mth. 07 day Released on H.C Bail order 07.10.2 021 Form-A Pending at D.M Level 24 JAFEER S/O JAMEER AHMED S.T No-906/2005 C.R No-132/2005 U/S-302IPC Murder 1 30/04/2011 4209/2011 Decided 24.08.2018 17 Year 02 Mth. 07 day 26 Year 11 Mth. 17 day 40 Year 09 Mth. 14 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy. 25 DHEERU @ DHEERAJ S/O DHANPAL SINGH S.T No-1463/1999, 18/2000 C.R No-242, 267/1999 U/S-302/34, 201IPC, 25/4A. Act Murder 1 10/09/2007 3120/2008 Pending 17 Year 06 Mth. 08 day 21 Year 06 Mth. 06 day 39 Year 00 Mth. 20 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy. 26 CHATTAR SINGH @ BABLI S/O RAM CHARAN S.T No-617/2005 C.R No-02/2005 U/S-307/34, 302/34, 323/34IPC Murder 1 27/09/2006 996/2019 Decided 09.10.2018 17 Year 03 Mth. 29 day 22 Year 07 Mth. 20 day 42 Year 06 Mth. 08 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy. 27 FAJJU S/O SYED S.T No-35/2006 C.R No-1122/2005 U/S-302IPC, 25/4A. Act Murder 1 26/02/2007 1948/2007 Pending 17 Year 00 Mth. 23 day 22 Year 02 Mth. 24 day 51 Year 05 Mth. — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy. 28 BOBBY S/O MAHENDER SINGH S.T No-1055/2005, 377/2006 C.R No-225, 569/2005 U/S-307/34, 302, 336, 504, 506 IPC, 25/4 A. Act Murder 1 11/03/2010 2376/2010 Pending 17 Year 01 Mth. 01 day 21 Year 02 Mth. 20 day 52 Year 00 Mth. 09 day Release By Bail HC on Date-04.08.2022 Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy. 29 HEERA S/O KANCHHI JATAV S.T No-09/1987 U/S-147, 307/149, 302/149, 323/149IPC Murder 2 31/05/1988 395/1988 Decided 23.12.1988 33 Year 11 Mth. 07 day 45 Year 00 Mth. 18 day 56 Year 02 Mth. 03 day — Release on Mercy (Permanent Policy) on 21.05.2022 30 MUNNA S/O KARAN SINGH S.T No-738/2005 C.R No-53/2005 U/S-302, IPC Murder 1 06/05/2006 4320/2007 Pending 17 Year 03 Mth. 04 day 22 Year 07 Mth. 11 day 58 Year 00 Mth. 19 day Released on H.C Bail order 27.05.2022 Form-A Pending at D.M Level 31 KAMRUDDIN S/O KHAIRULLAH S.T No-538/2005 U/S-302/34IPC Murder 1 26/04/2007 3058/2007 Pending Pending 16 Year 03 Mth. 14 day 21 Year 01 Mth. 08 day 35 Year 10 Mth. 07 day Released on H.C Bail order 07.10.2021 Form-A Pending at D.M Level 32 SUBHASH S/O MANGE RAM S.T No-467/2004 C.R No298/2004-U/S-148, 307/149, 302/149IPC Murder 1 14/03/2007 2882/2007 Pending 16 Year 03 Mth. 19 day 21 Year 03 Mth. 21 day 52 Year 06 Mth. 13 day Released on H.C Bail order 18.04.2022 Form-A Pending at D.M Level 33 IRTEJA S/O YUNUS S.T No-208/2005 C.R No-241/2005 U/S-302/34IPC Murder 1 28/05/2007 6270/2007 Decided Pending 17 Year 06 Mth. 11 day 22 Year 07 Mth. 12 day 42 Year 11 Mth. 05 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy 34 TUNTUN @ INDERJIT SINGH S/O PARMATMANAND SINGH ST NO-163/2005 CR NO-48/2005 US-302, 392 IPC MURDER 31-03-2009 2183/2009 ON DATED : 16 -04-2009 CRIMINAL APPEAL PENDING IN HON'BLE ALLAHAB AD HIGH COURT. AND BAIL ALLOWED ON DATED : 30-05-2022 17-YY 05-MM 27-DD 21-YY 11-MM 16-DD 36 YEARS — FORM-A Pending(Form-A Sent On Dated : -17-01-2019) Note-On being found eligible under the permanent policy on Independence Day, the order to be released was issued by the government on 14.08.2022 But the prisoner had been already released On Dated : -14-07-2022 from District Jail Muzaffarnagar 35 KULLU YADAV S/O MAHADEV YADAV ST NO-336/2002, CR NO-33/2001, U/S-302 IPC MURDER-1 07-09-2009 2035/2010 PENDING 19 YEARS, 04 MONTHS, 14 DAYS 22 YEARS, 02 MONTH S, 19 DAYS 54 YEARS, 01 MONTH S, 25 DAYS — FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-25-05-2022 36 MANTU TIWARI S/O CHANDRA TIWARI ST NO-301/2005, CR NO-990/2005, U/S-302/149, 323/149, 148, IP C MURDER-2 16-01-2008 1410/2008 PENDING 17 YEARS, 01 MONTHS, 01 DAYS 21 YEARS, 05 MONTH S, 03 DAYS 43 YEARS, 07 MONTH S, 24 DAYS — MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED -09-04-2022 37 RAJESH TIWARI S/O LALJI TIWARI ST NO-301/2005, CR NO-990/2005, U/S-302/149, 323/149, 148, IP C MURDER-2 16-01-2008 1410/2008 PENDING 17 YEARS, 01 MONTHS, 01 DAYS 21 YEARS, 05 MONTH S, 03 DAYS 49 YEARS, 07 MONTH S, 24 DAYS — MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED -09-04-2022 38 VIJAY KARAN SINGH S/O DULARE SINGH ST NO-518/2005, CR NO-206/2004, U/S-302, 307 IPC MURDER-1 24-07-2008 2116/2008 PENDING 16 YEARS, 07 MONTHS, 27 DAYS 20 YEARS, 11 MONTH S, 09 DAYS 61 YEARS, 03 MONTH S, 07 DAYS — FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED 13-10-2021 39 JAI PARKASH MISHRA S/O NAAMWAR MISHRA ST NO-530/2004, CR NO-545/2004, U/S-302/149, 148, IPC MURDER-2 27-11-2006 7814/2006 & 382/2007 DECIDED ON DATED-04-08-2015 16 YEARS, 07 MONTHS, 10 DAYS 20 YEARS, 01 MONTH S, 09 DAYS 48 YEARS, 06 MONTH S, 02 DAYS — RELEASE ON JAIL POLICY ON DATED-20-05-2022 40 OMPARKASH MISHRA S/O NAAMWAR MISHRA ST NO-530/2004, CR NO-545/2004, U/S-302/149, 148 IPC MURDER-2 27-11-2006 7814/2006 & 382/2007 DECIDED ON DATED-04-08-2015 17 YEARS, 01 MONTHS, 20 DAYS 20 YEARS, 10 MONTH S, 17 DAYS 45 YEARS, 00 MONTH S, 03 DAYS — RELEASE ON JAIL POLICY ON DATED-18-05-2022 41 BABU RAM S/O AKSHAYBAR ST NO-12/2002, CR NO-61/2001, U/S-147, 323/149, 324/149, 32 5/149, 307/149, 302/149 IPC MURDER-2 07-03-2006 764/2006 PENDING 19 YEARS, 04 MONTHS, 01 DAYS 22 YEARS, 03 MONTH S, 16 DAYS 55 YEARS, 07 MONTH S, 28 DAYS — RELEASE ON JAIL POLICY ON DATED-20-05-2022 42 POTU @ CHAITANYA SWARUP S/O BHRIGUNATH KASHMIRA STN-118/1995 CR. NO.-86/1994 U/S 302/34 IPC MURDER 04/06/2005 2708/2005 DATE OF FILLING 06/07/2005 IN H.C ALLAHAB AD LIFE IMPRISON MENT ON DATE-01/08/2007 BY H.C ALLAHAB AD 17 YEARS 05 MONTH S 28 DAYS 22 YEARS 07 MONTH S 28 DAYS 54 YEARS — FORM-A PENDING AT THE LEVEL OF DISTRICT MAGISTRATE GHAZIPUR 43 TAPPU @ KISHORE S/O PANNALAL KASHMIRA STN-118/1995 CR. NO.-86/1994 U/S 302/34 IPC MURDER 04/06/2005 2708/2005 DATE OF FILLING 06/07/2005 IN H.C ALLAHAB AD LIFE IMPRISON MENT ON DATE-01/08/2007 BY H.C ALLAHAB AD 17 YEARS 06 MONTH S 11 DAYS 21 YEARS 09 MONTH S 14 DAYS 49 YEARS — FORM-A PENDING AT THE LEVEL OF DISTRICT MAGISTRATE GHAZIPUR 44 JAGGU S/O DWARIKA ST NO-312/2006, CR NO-59/2005, U/S-304B, 498A, IPC 3/4 DP ACT MURDER-1 07-12-2006 2670/2006 PENDING 16 YEARS 01 MONTHS 04 DAYS 20 YEARS 06 MONTH S 10 DAYS 46 YEARS 01 MONTH S 18 DAYS — FORM A PENDING AT DM LEVEL RELEASE ON BAIL 14-06-2022 45 PANNELAL S/O NARESH ST NO-100/2001, CR NO-774/2000, U/S-302 IPC MURDER-1 22-09-2007 7599/2007 PENDING 17 YEARS 07 MONTHS 10 DAYS 21 YEARS 06 MONTH S 03 DAYS 41 YEARS 03 MONTH S 26 DAYS — FORM A PENDING AT DM LEVEL RELEASED ON BAIL ON DATED-06-05-2022 46 VIJAY KUMAR TIWARI S/O HARDEV TIWARI ST NO-455/1994, CR NO-47/1991 U/S-304B, 201, 498A, IPC & 4 DP ACT MURDER-1 05-10-2005 1557/2005 PENDING 17 YEARS 10 MONTHS 21 DAYS 21 YEARS 01 MONTH S 18 DAYS 55 YEARS 09 MONTH S 29DAYS NA FORM A PENDING AT DM LEVEL/JAIL POLICY RELEASE ON BAIL 06-05-2022 47 SANTOSH KUMAR MISHRA S/O PARAS NATH MISHRA ST. NO-141/2005, 140/2005 CR. NO-376/2004, 14/2005 U/S-302 IPC & 25 A ACT MURDER 1 28-02-2006 1851/2006 DECIDED ON DTD-05-04-2019 17 YY 07 MM 21 DD 21 YY 03 MM 24 DD 41 YEAR, 02 MONTH S, 12 DAYS NA FORM A PENDING AT DM LEVEL JAIL POLICY PENDING AT HQ LEVEL 48 BACHCHAN @ RAMESH SINGH S/O AMAR NATH SINGH PATEL ST. NO-74/2005 CR. NO-17/2005 U/S-302/34, 201 IPC MURDER-1 27-05-2006 3561/2006 PENDING 17 YEARS, 03 MONTHS 26 DAYS 19 YEARS, 06 MONTH S, 26 DAYS 45 YEARS, 00 MONTH S, 10 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-24-06-2022 49 RAM KUMAR NAI S/O SHAMBHU ST. NO-256/2005 CR. NO-564/2004 U/S-302/34, 201/34, 381, 411 IPC MURDER 08-07-2008 1777/2008 PENDING 18 YY 00 MM 03 DD 21 YY 07 MM 16 DD 42 YEAR, 04 MONTH S, 18 DAYS NA FORM A PENDING AT DM LEVEL JAIL POLICY PENDING AT HQ LEVEL 50 PRAMOD @ GABBAR S/O RAM LAKHAN YADAV ST. NO-486/2005, 487/2005, CR NO-57/2005, 83/2005, U/S-302 IPC, 25 ARM ACT MURDER-1 25-09-2008 2619/2008 PENDING 17 YEARS, 01 MONTH, 24 DAYS 20 YEARS, 04 MONTH, 24 DAYS 37 YEARS, 00 MONTH, 22 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-02-06-2022 51 SHIV MURTI S/O RAJDEV ST. NO-13/2000 CR. NO69/1999 U/S-302/149, 201 IPC 1 RAPE/MURDER 19-02-1981 564/1982 DECIDED ON DTD-04-02-2005 18 YY 00 MM 18 DD 21 YY 08 MM 06 DD 57 YEAR, 05 MONTH S, 20 DAYS NA 52 RAMASHANKAR @ CHHOTE S/O KRIPA SHANKAR ST. NO-117/1981 CR. NO-1981/1981 U/S-302/34, 307/34 IPC 1 MURDER 27-06-2005 2611/2005 DECIDED ON DTD-24-07-2012 17 YY 02 MM 01 DD 22 YY 10 MM 28 DD 57 YEAR, 03 MONTH S, 18 DAYS NA FORM A PENDING AT DM LEVEL JAIL POLICY PENDING AT HQ LEVEL 53 RAJ KUMAR S/O RAMJATAN ST. NO-128/2003 CR. NO-58/2003 U/S-302/34, 506 IPC 1 MURDER 06-03-2006 623/2006 PENDING 17 YY 07 MM 09 DD 21 YY 09 MM 09 DD 48 YEAR, 01 MONTHS, 21 DAYS NA FORM A PENDING AT DM LEVEL JAIL POLICY PENDING AT HQ LEVEL 54 MAHENDER SAROJ S/O CHANDRAJIT SAROJ ST. NO-846/2004 CR. NO-73/2004 U/S-302 IPC 1 MURDER 24-04-2007 5527/2007 PENDING 18 YY 03 MM 03 DD 21 YY 09 MM 06 DD 43 YEAR, 02 MONTHS, 22 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 55 GANESH S/O SARJU ST NO-261/1994, CR NO-134/1992, U/S-396 IPC MURDER- 2 24-02-2005 435/2005 DECIDED ON DATED-18-08-2013 16 YEARS, 01 MONTHS, 06 DAYS 19 YEARS, 01 MONTHS, 10 DAYS 57 YEARS, 07 MONTHS, 14 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-25-06-2022 56 VINOD KUMAR SINGH S/O JAGDISH SINGH ST NO-59/2004, 58/2004, CR NO-166/2003, U/S-302, 394 IPC 25 ARM ACT MURDER- 1 20-10-2004 5661/2004 PENDING 18 YEARS, 08 MONTHS, 03 DAYS 21 YEARS, 02 MONTHS, 03 DAYS 52 YEARS, 09 MONTHS, 26 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-30-04-2022 57 MOHD. JAMAAL S/O BAKREEDI ST NO-1100A/2003, CR NO-122/2003, U/S-302 IPC MURDER-1 25-10-2007 2324/2009 PENDING 17 YEARS, 07 MONTHS, 15 DAYS 19 YEARS, 05 MONTHS, 25 DAYS 37 YEARS, 04 MONTHS, 26 DAYS NA FORM A REJECTED ON DATED -21-092021 RELEASE ON JAIL POLICY ON DATED-25-05-2022 58 GOPAL GUPTA S/O NAND KISHORE ST NO-218/2003, CR NO-315/2003, U/S-302, 323, 324, 326 IPC MURDER-1 31-08-2004 4831/2004 DECIDED ON DATED -26-07-2019 18 YEARS, 05 MONTHS, 18 DAYS 21 YEARS, 10 MONTHS, 28 DAYS 42 YEARS, 03 MONTHS, 24 DAYS NA RELEASE ON JAIL POLICY ON DATED-05-05-2022 59 LAKHAN LAL S/O SATAN DEV ST. NO-515/2003 CR. NO-85/2003 U/S-396, 201, 412, 408 IPC 2 MURDER 23-11-2006 7694/2006 PENDING 17 YY 05 MM 17 DD 21 YY 05 MM 20 DD 39 YEAR, 02 MONTH S, 22 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 60 RAJKUMAR @ GHANTU S/O KALLU LOHAR ST NO-172/2005, CR NO-359/2005, U/S-302, 147, 342, IPC MURDER- 2 01-05-2007 3390/2007 PENDING 17 YEARS, 01 MONTHS, 07 DAYS 19 YEARS, 10 MONTHS, 07 DAYS 44 YEARS, 01 MONTHS, 12 DAYS NA FORM A PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED-14-07-2022 61 SANTOSH MISHRA S/O NAAMWAR MISHRA ST NO-530/2004, CR NO-U/S-302/149, 148 IPC MURDER-1 27-11-2006 382/2007 DECIDED ON DATED 04-08-2015 18 YEARS, 00 MONTH S, 29 DAYS 21YEA RS, 01 MONTHS, 02 DAYS 36 YEARS, 04 MONTHS, 05 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 62 VINOD MISHRA S/O JAI GOVIND MISHRA ST NO-530/2004, CR NO-545/2004, U/S-302/149, 148 IPC MURDER-2 27-11-2006 7814/2006, 382/2007 DECIDED ON 04-08-2015 17 YEARS, 07 MONTHS, 00 DAYS 21 YEARS, 10 MONTHS, 00 DAYS 41 YEARS, 06 MONTHS, 02 DAYS NA MERCY/FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-06-07-2022 63 MOHIUDDIN S/O KENU ST NO-586/2003, CR NO-51/2003, U/S-147, 148, 452, 506(2), 307/149, 302/149 IPC MURDER-02 15-03-2008 805/2008 PENDING 18 YEARS, 01 MONTHS, 16 DAYS 22 YEARS, 02 MONTHS, 15 DAYS 58 YEARS, 11 MONTHS, 18 DAYS NA MERCY/FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-08-06-2022 64 ARUN KUMAR @ ARUN DEV PANDEY S/O DAYA SHANKAR PANDEY ST NO-07/2003, CR NO-27/2002, U/S-147, 148, 302, 307/149 IPC MURDER-1 27-11-2006 2526/2006 PENDING 17 YEARS, 05 MONTHS, 25 DAYS 21 YEARS, 10 MONTHS, 16 DAYS 60 YEARS, 00 MONTHS, 04 DAYS NA RELEASE ON JAIL POLICY ON DATED-12-05-2022 65 JAGDISH S/O RAM LAKHAN ST NO-15/2004, CR NO-221/2002, U/S-148, 302/149, 201 IPC MURDER-1 29-08-2008 2088/2008 DECIDED ON DATED-06-05-2016 18 YEARS, 11 MONTHS, 26 DAYS 22 YEARS, 05 MONTH S, 26 DAYS 53 YEARS, 04 MONTH S, 23 DAYS NA RELEASE ON JAIL POLICY ON DATED -08-06-2022 66 SURESH S/O DUKHRAN ST. NO-79/2003 CR. NO-159/2002 U/S-302 IPC 1 MURDER 17-09-2010 6654/2010 PENDING 17 YY 09 MM 10 DD 03 YY 11 MM 21 DD 21 YY 09 MM 01 DD 60 YEAR FORM A DM LEVEL PENDING/JAIL POLICY 67 UMA KANT @ KARIYA S/O BAHURUPI ST NO-10/2003, CR NO-128/2002, U/S-302 IPC MURDER-1 26-05-2007 1628/2007 PENDING 18 YEARS, 01 MONTHS, 05 DAYS 21 YEARS, 05 MONTHS, 05 DAYS 44 YEARS, 07 MONTHS, 17 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-01-06-2022 68 RAMAYAN YADAV S/O BAALKARAN ST NO-189/2003, CR NO-652/2003, U/S-147, 148, 307, 504, 302 IPC MURDER-1 21-05-2005 2792/2005 PENDING 18 YEARS, 10 MONTHS, 17 DAYS 21 YEARS, 05 MONTHS, 19 DAYS 63 YEARS, 05 MONTHS, 27 DAYS NA RELEASE ON JAIL POLICY ON DATED-09-10-2021 69 RAJESH S/O MOOL CHAND ST. NO-765/2005 CR. NO-76/2005 U/S-302/34 IPC 1 MURDER 09-04-2009 1105/2009 PENDING 17 YY 02 MM 03 DD 21 YY 05 MM 10 DD 46 YEAR, 05 MONTHS, 12 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 70 LALJI GUPTA S/O SHANKAR ST NO-15/2005, CR NO-468/2004, U/S-302 IPC MURDER-1 30-11-2006 3457/2013 DECIDED ON DATED-12-02-2019 16 YEARS, 06 MONTHS, 20 DAYS 19 YEARS, 08 MONTHS, 28 DAYS 40 YEARS, 05 MONTHS, 21 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY DATED-06-06-2022 71 SUBHASH KUSHWAHA S/O GANGARAM ST NO-132/2002, CR NO-104/2002, U/S-302 IPC MURDER-1 11-01-2005 352/2005 DECIDED ON DATED 27-04-2007 18 YEARS, 05 MONTHS, 07 DAYS 22 YEARS, 01 MONTHS, 05 DAYS 55 YEARS, 11 MONTHS, 26 DAYS NA FORM A PENDING AT DM L;EVEL RELEASE ON JAIL POLICY AT DATED-05-05-2022 72 ASHOK KUMAR UPADHAYAY S/O BHOLANATH ST NO-321/1992, CR NO-18/1992, U/S-302/149, 148 IPC MURDER-1 28-10-2004 2363/2004 DECIDED ON DATED-02-03-2012 16 YEARS, 09 MONTHS, 10 DAYS 19 YEARS, 11 MONTHS, 15 DAYS 51 YEARS, 05 MONTH S, 14 DAYS NA RELEASE ON JAIL POLICY ON DATED-05-05-2022 73 MANGLU S/O MOHAN RAEDAS ST NO-538/2003, CR NO-35/2003, U/S-302 IPC MURDER-1 30-08-2003 1460/2003 PENDING 18 YEARS, 10 MONTHS, 20 DAYS 21 YEARS, 15 MONTHS, 19 DAYS 53 YEARS, 04 MONTH S, 22 DAYS NA RELEASE ON JAIL POLICY ON DATED-15-08-2022 74 KRISHAN MOHAN PANDEY S/O RADHEY SHYAM PANDEY ST. NO-135/2001 CR. NO-59/2001 U/S-302 IPC 1 MURDER 03-02-2005 389/2005 DECIDED ON DTD-25-07-2017 21 YY 02 MM 04 DD 24 YY 02 MM 04 DD 52 YY 09 MM 10 DD NA NOMINAL ROLL PENDING AT DM LEVEL/JAIL POLICY 75 PREM NATH @ JUNGLI SINGH S/O RAMNIDHI SINGH ST NO-279/2000, 276/2000, CR NO-79/2000, 83/2000, U/S-147, 302/149, 307/14, 506 IPC & 3/25 ARM ACT MURDER- 1 18-09-2003 1749/2003 1749/2003 HC DECIDED ON ON DATED-24-05-2006 & 1161/2006 SC DECIDED ON DATED-27-04-2011 19 YEARS, 01 MONTHS, 17 DAYS 22 YEARS, 05 MONTHS, 16 DAYS 51 YEARS, 02 MONTHS, 09 DAYS NA RELEASE ON JAIL POLICY ON DATED-05-07-2022 76 CHOTKAU @ CHOTU @ RAMDEEN S/O CHOTEY LAL ST NO-227, 228/2022, CRNO-359/2001, 363/2001, U/S-302 IPC 25(I)(1-B) (A) ACT MURDER-1 13-04-2004 1184/2004 PENDING 20 YEARS, 02 MONTHS, 03 DAYS 24 YEARS, 11 MONTHS, 13 DAYS 52 YEARS, 05 MONTHS, 14 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -01-06-2022 77 NARENDRA SINGH S/O RAM NIDHI SINGH ST NO-276, 278/2000, CR NO-79, 82/2000, U/S-147, 302/149, 307/149, 50 6, IPC 3/25 ARM ACT MURDER-1 18-09-2003 1749/2003 DECIDED ON DATED -24-05-2006 18 YEARS, 07 MONTHS 17 DAYS 23 YEARS, 11 MONTHS 28 DAYS 45 YEARS, 02 MONTHS 09 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY DATED -06-08-2022 78 INDAL PASSI S/O TOOFANI ST NO-24/2005, CR NO-446/2004, U/S-302/34, 201/34, IPC MURDER-1 28-07-2006 4604/2006 PENDING 16 YEARS, 03 MONTHS, 27 DAYS 20 YEARS, 03 MONTHS, 27 DAYS 41 YEARS, 00 MONTHS, 12 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-20-05-2022 79 GIRJA PRASAD S/O BHAGOTI PRASAD ST NO-321/1992, CR NO-18/1992, U/S-302/149, 148 IPC MURDER-1 28-10-02004 2363/2004 DECIDED ON DATED-02-03-2012 17 YEARS, 03 MONTHS, 29 DAYS 21 YEARS, 04 MONTHS, 12 DAYS 61 YEARS, 04 MONTHS, 12 DAYS NA RELEASE ON JAIL POLICY ON DATED13-10-2015 80 CHEDDA @ ANSAAR MOHAMMAD S/O SAMIULLAH @ ALBAKSH S.T No-283/2004 C.R No-329/2004 U/S-302/34 IPC Murder 1 28/08/2008 7197/2008 Pending 17 Year 11 Mth. 05 day 22 Year 05 Mth. 28 day 46 Year 09 Mth. 18 day — Release on Mercy (Permanent Policy) on 05.05.2022 81 ASHOK KUMAR S/O RAMA BALMIKI S.T No-75/2001 C.R No-812/200 U/S-302 IPC Murder 1 03/09/2005 4157/2005 Pending 18 Year 08 Mth. 04 day 24 Year 02 Mth. 15 day 48 Year 07 Mth. 25 day — Release on Mercy (Permanent Policy) on 05.05.2022 82 ISLAM S/O TAMEEZ ALI S.T No-617/2005 C.R No-02/2005 U/S-307/34, 302/34, 323/34 IPC Murder 1 27/09/2006 996/2019 Decided 09.10.2018 17 Year 02 Mth. 07 day 22 Year 05 Mth. 28 day 57 Year 06 Mth. 08 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy 83 IKHLAKH S/O TAMEEZ ALI S.T No-617/2005 C.R No-02/2005 U/S-307/34, 302/34, 323/34 IPC Murder 1 27/09/2006 996/2019 Decided 09.10.2018 17 Year 00 Mth. 28 day 22 Year 04 Mth. 19 day 61 Year 02 Mth. 28 day — Proposal has send to H.Q for PreMature on 07.04.2022 under Permanent Policy 84 CHANNA @ RAM CHANDER S/O RAM PREET YADAV ST. NO-465/1996 CR. NO-259/1995 U/S-302/34, 307/34 IPC 3 MURDER 10-12-1999 44/2000 DECIDED ON DTD-31-03-2009 26 YY 11 MM 02 DD 07 YY 04 MM 14 DD 33 YY 03 MM 16 DD 58 YEAR MERCY PENDING AT DM LEVEL/JAIL POLICY 85 BABUNA YADAV S/O RAM PREET YADAV ST. NO-465/1996 CR. NO-259/1995 U/S-302/34, 307/34 IPC 3 MURDER 10-12-1999 44/2000 DECIDED ON DTD-31-03-2009 26 YY 07 MM 10 DD 07 YY 06 MM 04 DD 34 YY 01 MM 14 DD 46 YEAR MERCY PENDING AT DM LEVEL/JAIL POLICY 86 BRIJESH S/O RISHESH ST. NO-713/05 CR. NO-163/05 U/S-302/34, 394, 411 IPC Murder 1 case 08-11-2007 148/08 Pending 16 YY 11 MM 29 DD 21 YY 09 MM 27 DD 40 YY 06 MM 11 DD Released on Bail & Bond on the Order of Hon'ble Court CJM, Sitapur on dated-23-05-2022 Form-A is Pending at the level of HQ Prison Lucknow 87 MAHENDRA S/O LATOORI KASHYAP @ OMPRAKASH 151/06 196/05 302/34, 452 I.P.C Murder 1 case 21-Jan-09 901/09 Pending 17 YY 02 MM 11 DD 21 YY 08 MM 22 DD 38 YY 06 MM 18 DD Released on Bail & Bond on the Order of Hon'ble Court Additional Session Judge-9, Bareilly on dated-25-08-2022 Form-A is Pending at the level of District Megistrate, Bareilly 88 SHANKARPAL S/O PURUSHOTTAM ST. NO-420/05 CR. NO-1197/2004 U/S-302/34, 376, 201 IPC Murder 1 case 17-Feb-07 2275/07 Pending 17 YY 07 MM 27 DD 22 YY 09 MM 00 DD 45 YY 03 MM 03 DD Released on Bail & Bond on the Order of Hon'ble Court Additional Session Judge, Bareilly on dated-27-05-2022 Form-A is Pending at the level of District Megistrate, Bareilly 89 BHAGWANDAS S/O HORILAL ST. NO-410/04 CR. NO-120/04 U/S- 302/34 IPC Murder 1 case 25-Aug-06 5738/06 Pending 18 YY 04 MM 05 DD 23 YY 07 MM 29 DD 45 YY 11 MM 10 DD Released by Goverment order no. 687/22-2-2022-17(511)/2020, Order Dated-04-08-2022 Released on date.-06-08-2022 Form-A is Pending at the level of District Megistrate, Pilibhit Jial policy pending 90 SURESH S/O RAMAI RAIDAS ST. NO-713/05 CR. NO-163/05 U/S-302/34, 394, 411 IPC Murder 1 case 28-11-07 148/08 Pending 16 YY 11 MM 23 DD 21 YY 09 MM 21 DD 45 YY 03 MM 15 DD Released on Bail & Bond on the Order of Hon'ble Court CJM, Sitapur on dated-23-05-2022 Form-A is Pending at the level of HQ Prison Lucknow Jail policy pending 91 LALLU @ LALARAM S/O BADRI 40/02 569/01 302/34 IPC Murder 01 Case 26-May-07 1606/07 Decided 17 YY 05 MM 00 DD 22 YY 06 MM 03 DD 44 YY 10 MM 27 DD Form-A is Pending at the level of District Megistrate, Lakhimpur Khiri Jail policy Pending 92 AYENDRA @ HAPLOO S/O MUNSHI SINGH ST. NO-1015/2002 CR. NO-232/2002 U/S- 302/3400 IPC Murder 01 Case 03-May-06 2581/06 Pending 17 YY 03 MM 06 DD 22 YY 07 MM 12 DD 48 YY 08 MM 06 DD Released on Bail & Bond on the Order of Hon'ble Court CJM, Badayun on dated-22-05-2022 Form-A is Pending at the level of District Megistrate, Pilibhit Jial policy pending 93 SURENDRA SINGH S/O MUNSHI SINGH ST. NO-1015/2002 CR. NO-232/2002 U/S-302/34 IPC Murder 01 Case 03-May-06 2581/06 Pending 17 YY 03 MM 12 DD 22 YY 07 MM 18 DD 44 YY 08 MM 06 DD Released on Bail & Bond on the Order of Hon'ble Court CJM, Badayun on dated-22-05-2022 Form-A is Pending at the level of District Megistrate, Pilibhit Jial policy pending 94 SATYAPAL S/O BECHE 721/01 643/00 302 I.P.C Murder 01 Case 7-Oct-05 4866/05 Pending 21 YY 07 MM 26 DD 27 YY 03 MM 15 DD 47 YY 01 MM 22 DD Pending at the level of District Megistrate, Badaun Jial policy pending 95 SANJAY @ AYODHYA SHUKLA S/O BALAKRAM ST. NO-690, 691/2005 CR. NO-136, 142/2005 U/S-302 IPC & 25(1-B) Arms. Act Murder 01 Case 03-Oct-06 2556/06 Pending 17 YY 00 MM 12 DD 22 YY 02 MM 24 DD 40 YY 06 MM 26 DD Released on Bail & Bond on the Order of Hon'ble Court Additional Session Judge-5, Sitapur on dated-09-05-2022 Form-A is Pending at the level of District Megistrate, Sitapur Jial policy pending 96 PRAHLAD LONIYA S/O PRITAM ST. NO-620/2006 CR. NO-949/2005 U/S-302/34 IPC Murder 01 Case 16-Nov-09 1318/10 Pending 16 YY 08 MM 10 DD 20 YY 10 MM 15 DD 51 YY 09 MM 21 DD Released on Bail & Bond on the Order of Hon'ble Court CJM, Lakhimpur Khiri on dated-20-05-2022 Form-A is Pending at the level of District Megistrate, Lakhimpur Khiri Jial policy pending 97 PAPPU S/O SATYADEV ST. NO-656/2002 CR. NO-300/2001 U/S- 302, 302/34 IPC Murder 02 Case 13-Jan-06 168/06 Pending 16 YY 11 MM 14 DD 22 YY 04 MM 24 DD 45 YY 03 MM 03 DD Released on Bail & Bond on the Order of Hon'ble Court CJ.M, Sitapur on dated-13-05-2022 Form-A is Pending at the level of District Megistrate, Sitapur Jial policy pending 98 ARVIND KUMAR @ PINTU S/O MAHESH CHANDRA MISHRA ST. NO-476/2002 CR. NO-73/2002 U/S-302/149, 148, 404, 411 IPC Murder 01 Case 24-Jul-04 4238/04 Pending 20 YY 03 MM 22 DD 26 YY 03 MM 14 DD 54 YY 05 MM 06 DD Released on Bail & Bond on the Order of Hon'ble Court CJM, Shajhanpur on dated-29-06-2022 Form-A is Pending at the level of District Megistrate, Shajhanpur 99 BHOODAR S/O MAHESH CHANDRA MISHRA ST. NO-476/2002 CR. NO-73/2002 U/S- 302/149, 148, 404 IPC Murder 01 Case 24-Jul-04 4238/04 Pending 20 YY 03 MM 22 DD 26 YY 03 MM 14 DD 46 YY 05 MM 06 DD Released on Bail & Bond on the Order of Hon'ble Court CJM, Shajhanpur on dated-29-06-2022 Form-A is Pending at the level of District Megistrate, Shajhanpur 100 PANKAJ S/O MAHESH CHANDRA MISHRA ST. NO-476/02 CR. NO-73/02 U/S- 302/149, 404, 148 IPC Murder 01 Case 24-Jul-04 4238/04 Pending 20 YY 03 MM 24 DD 26 YY 03 MM 16 DD 45 YY 05 MM 06 DD Released on Bail & Bond on the Order of Hon'ble Court CJM, Shajhanpur on dated-29-06-2022 Form-A is Pending at the level of District Megistrate, Shajhanpur 101 AJAY KUMAR CHAUBEY S/O RAMESH CHANDRA CHAUBEY S.T No-15/05, 14/05 CrimeNo-809/04 864/04 U/s 302/34, 324/34 I.P.C & 25 Arms Act. P/s-Mauranipur Dist - Jhansi 1 Murder 26-04-06 Criminal Appeal no-3477/06 Filling Date-24.06.06 Criminal Appeal no-3477/06 is pending in Hon'ble High Court, Allahabad. 17 Years 06 Months 03 Days 22 Years 08 Months 02Days 41 Years, 06 months — Released on Bail On dated-07-.04.22 by order Hon'ble High Court, Allahabad and finaly released on mercy petition in compliance of G.O No- 1099/22-2-2022-17(326)/2021, Dated- 05-07-2022 102 DHARMENDRA @ DHARMU S/O JUGUL KISHORE MISHRA @ BRIJKISHORE ST NO-292/2006, CR NO-391/2005, U/S-302, 307 IPC MURDER-1 31-07-2009 2215/2009 PENDING 16 YEARS, 11 MONTHS, 20 DAYS 19 YEARS, 11 MONTHS, 28 DAYS 43 YEARS, 00 MONTHS, 10 DAYS NA MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -07-05-2022 103 KRIPAL SINGH S/O CHHIDA SINGH S.T No-284/2005 C.R No-21/2005 U/S-147, 148, 452, 302/149I PC Murder 2 04/02/2006 1147/2006 Pending 17 Year 06 Mth. 01 day 23 Year 00 Mth. 09 day 71 Year 06 Mth. 20 day — Form-A/Mercy Pending at D.M Level 22 2.21 CHHOTELAL & ORS v. STATE OF U.P & ORS. W.P(Crl.) No. 502/2021 1 CHHOTELAL S/O LACHU RAM ST NO-76/2006, CR NO-684/2005 U/S-302 IPC MURDER -1 06-03-2006 4224/2007 PENDING 17 YEARS, 06 MONTHS, 23 DAYS 21 YEARS, 07 MONTHS, 23 DAYS 55 YEARS, 07 MONTHS, 07 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-20-05-2022 2 CHANDERSEN SINGH @ GUDDU S/O RAJKISHORE ST. NO-76/2000 CR. NO-62/2000 U/S-302/34 IPC 1 MURDER 24-12-2005 48/2006 PENDING 17 YY 03 MM 22 DD 21YY 03 MM 22DD 41 YEAR, 10 MONTHS, 15 DAYS NA MERCY PENDING AT DM LEVEL/JAIL POLICY 3 PRADEEP S/O SATYENDRA ST-1061/2001, CR NO-392/2001, U/S-147, 148, 302/149, 307/149, IPC 25 ARM ACT MURDER-03 10-12-2004 646/2005, 6 59/2005, 91/2005 PENDING 19 YEARS, 00 MONTHS, 05 DAYS 22 YEARS, 01 MONTHS, 06 DAYS 47 YEARS, 08 MONTHS, 25 DAYS NA MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED -30-03-2022 4 SURESH S/O MANIRAM ST NO-318/2007, CR NO-562/2007, U/S-148, 324/149, 323/149, 302/149, 307/149 IPC MURDER-01 23-12-2010 506/2011 PENDING 15 YEARS, 02 MONTHS, 28 DAYS 19 YEARS, 10 MONTHS, 13 DAYS 36 YEARS, 01 MONTHS, 10 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-11-07-2022 5 RAMPYARE S/O JHILMIT ST NO-317/1981, CR NO-157/1981, U/S-302/149, 148 IPC MURDER-2 28-11-2005 8255/2008 PENDING 16 YERS, 04 MONTHS, 10 DAYS 19 YERS, 05 MONTHS, 10 DAYS 70 YERS, 01 MONTHS, 22 DAYS NA RELEASE ON JAIL POLICY ON DATED-20-05-2022 6 GOPENDARA DUBEY S/O BEACHAN DUBEY ST. NO-515/2003 CR. NO-85/2003 U/S-396, 201, 412 IPC 2 MURDER 23-11-2006 1509/2009 PENDING 17 YY 02 MM 04 DD 19 YY 03MM 04DD 55 YEAR, 03 MONTHS, 28 DAYS NA JAIL POLICY/FORM A PENDING AT DM LEVEL;; 7 RAVINDRA @ KARIYA CHAUHAN S/O MAGDHU CHAUHAN ST-5/2005, 60/2005, CR NO-16/2005, U/S-302 IPC & 3(2)(5) SC/ST ACT 3/25 AMRS ACT MURDER-01 17-05-2007 1252/2007 PENDING 17 YEARS, 03 MONTHS, 16 DAYS 21 YEARS, 05 MONTHS, 16 DAYS 40 YEARS, 01 MONTHS, 21 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED -03-05-2022 8 VIRENDRA S/O RAM SWARUP DHOBI ST. NO-140/2006 CR. NO-13/2005 U/S-302, 323 IPC 1 MURDER 21-07-2009 1118/2011 DECIDED 16 YY 11 MM 24 DD 19 YY 10 MM 21 DD 40 YEARS, 07 MONTHS, 28 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 9 SANJAY RAI S/O RAM NEWAZ RAI St No. 475/2005, Cr. No. 24/2005 US-147, 148, 307/149, 302/149 IPC Murder of 1 Person 20.02.2009 2088/2009 Filing Date 13.04.2009 Pending 17 Y 01 M 03 D 19 Y 07 M 27 D 52 Yrs. NIL Form-A Pending at DM Level. Accused released on Bail on 26.04.2022 10 HASAIB KHAN S/O NAJIB KHAN ST NO-575, 576/2005, CR NO-153, 172/2005, U/S-302, 323, 504, 506(2) IPC 3/25 ARM ACT MURDER-1 31-05-2011 1303/2011 PENDING 16 YEARS, 11 MONTHS, 11 DAYS 21 YEARS, 10 MONTHS, 15 DAYS 38 YEARS, 08 MONTHS, 09 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-15-0-06-2022 11 RAMSUDHAR PATAL S/O MUNNI LAL PATAI ST NO-515/2003, CR NO-85/2003, U/S-396, 201, 408 IPC MURDER-1 23-11-2006 7614/2006 PENDING 18 YEARS, 05 MONTHS, 02 DAYS 20 YEARS, 09 MONTHS, 12 DAYS 54 YEARS, 10 MONTHS 05 DAYS NA FORM A/MERECY DM LEVEL PENDING/JAIL POLICY 12 SUNIL KUMAR GUPTA S/O DANGAR GUPTA ST NO-67, 68/2005, CR NO-06/2005, 24/2005, U/S-302 IPC 25 ARM ACT MURDER-1 30-11-2006 7358/2006 PENDING 17 YEARS, 04 MONTHS, 27 DAYS 20 YEARS, 04 MONTHS, 27 DAYS 48 YEARS, 02 MONTHS, 12 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-09-07-2022 13 SAHAM @ SAHABUDDIN S/O AKHAR ALI ST. NO-38/2005 CR. NO-38/20055 U/S-302, 377 IPC 1 MURDER 01-12-2006 — — 17 YY 06 MM 24 DD 21 YY 06 MM 06 DD 39 YEAR, 01 MONTHS, 18 DAYS NA FORM-A PENDING AT DM LEVEL/JAIL POLICY 14 BHAGWATI SINGH @ PAPPU S/O SUKHPAL SINGH ST. NO-293/1989 CR. NO722/1988 U/S-302/34 IPC 27 ARMS ACT 1 MURDER 22-08-2009 2262/2009 PENDING 17 YY 06 MM 13 DD 20 YY 01 MM 05 DD 61 YEAR, 03 MONTHS, 21 DAYS NA FORM-A PENDING AT DM LEVEL 15 RANU DUBEY @ AKHILESH S/O PRABHUNATH DUBEY ST NO-208/2006, CR NO-61/2006, U/S-302 IPC MURDER-1 17-03-2008 1990/2008 PENDING 15 YEARS, 09 MONTHS, 08 DAYS 19 YEARS, 05 MONTHS, 08 DAYS 38 YEARS, 08 MONTHS, 02 DAYS NA MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-14-04-2022 16 SIYARAM S/O CHOOTA ST NO-533/1993 CR NO-306/1991 U/S-148/302, 148 IPC MURDER-1 08-02-2006 280/2006 PENDING 16 YEARS, 02 MONTH S, 13 DAYS 19 YEARS, 03 MONTH S, 23 DAYS 58 YEARS, 01 MONTH S, 07 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-30-07-2022 17 RAVI SINGH S/O KRISHN BHADUR SINGH ST. NO-515/2003 CR. NO-85/2003 U/S-396, 201, 412 IPC 2 MURDER 23-11-2006 1509/2009 PENDING 16 YY 11 MM 00 DD 21 YY 02MM 03DD 44 YEAR, 02 MONTH S, 20 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 18 DINESH CHANDRA GUPTA S/O SHURYALAL ST NO-2014, 2015/2006, CR NO-73, 74/2006 U/S-302/34 IPC & 3/25 ARM ACT MURDER-1 11-02-2010 1982/2010 PENDING 16 YEARS, 03 MONTH S, 01 DAYS 19 YEARS, 03 MONTH S, 01 DAYS 40 YEARS, 03 MONTH S, 22 DAYS NA FORM A PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED -22-05-2022 19 RAMSEVAK S/O PYIRE LONIYA ST NO-196/1995, CR NO-194/1994, U/S-302/34, 323/34, 324/34 IPC MURDER-1 14-08-2008 2315/2008 PENDING 16 YEARS, 00 MONTH S, 01 DAYS 21 YEARS, 02 MONTH S, 01 DAYS 58 YEARS, 09 MONTH S, 02 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAILON DATED-16-06-2022 20 KEDAR SINGH @ RAJESH SINGH S/O TEJ BHADUR SINGH ST NO-153/2006, 155/2006 CR NO-412/2006, 414/2006U/S-302/34 IPC & 3/25 ARM ACT MURDER-1 29-01-2008 597/2008 PENDING 15 YEARS, 07 MONTH S, 17 DAYS 19 YEARS, 08 MONTH S, 17 DAYS 43 YEARS, 04 MONTH S, 21 DAYS NA FORM A PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED -01-05-2022 21 AKLEASHWAR YADAV S/O PARAS YADAV ST. NO-47/2003 CR. NO-169/2002 U/S-148, 302/149, 307/149, 323/149 IPC 2 MURDER 03-07-2009 2040/2009 PENDING 16 YY 10 MM 13 DD 19 YY 10 MM 10 DD 41 YEAR, 02 MONTH S, 20 DAYS NA FORM-A DM LEVEL PENDING 22 AJAY KUMAR S/O GIRJA SHANKAR ST NO-462/2003, CR NO-284/2003, U/S-148, 302/149 IPC MURDER-1 06-05-2006 2575/2006 PENDING 15 YEARS 06 MONTH S, 23 DAYS, 19 YEARS 07 MONTH S, 21 DAYS, 42 YEARS 00 MONTH S, 22 DAYS, NA FORM A PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED-30-05-2022 23 KUBER MISHRA S/O LATE RAMNATH MISHRA @ RMAHI ST NO-259/2007, CR NO-405/2007 RAPE MURDER 18-05-2010 3912/2010 PENDING 16 YEARS, 02 MONTH S, 06 DAYS 18 YEARS, 02 MONTH S, 12 DAYS 69 YEARS, 04 MONTH S, 04 DAYS NA FORM A DM LEVEL PENDING 24 VIJAY SHANKAR KUSHWAHA S/O RAM NARESH KUSHWAHA ST NO-415/2006 CR NO-662/2006, U/S-302/34, 307/34 IPC MURDER -1 20-01-2009 874/2009 PENDING 16 YEARS, 10 MONTH S, 12 DAYS 19 YEARS, 08 MONTH S, 09 DAYS 49 YEARS, 05 MONTH S, 14 DAYS NA FORM A DM LEVEL PENDING 25 RAJU S/O JUKHO ST NO-327/2007, CR NO-11/2007, U/S-302C MURDER -1 25-07-2012 4979/2015 PENDING 15 YEARS 04MONT HS, 00 DAYS, 21 YEARS 04MON THS, 00 DAYS, 43 YEARS 01 MONTH S, 17 DAYS, NA FORM A PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED-25-06-022 26 RAMGATI @ PREMCHAND S/O SALWAL ST. NO-137/2007 CR. NO-178/2007 U/S-302, 452 IPC 1 MURDER 04-08-2010 5950/2010 PENDING 15 YY 06 MM 15 DD 18 YY 08 MM 04 DD 50 YEAR, 01 MONTH S, 18 DAYS NA FORM-A DM LEVEL PENDING 27 RAVINDRA YADAV S/O RAM ADHAR YADAV ST NO-45/2000, CR NO-153/1999 U/S-302/34, 201 IPC MURDER -1 13-07-2006 4101/2006 PENDING 15 YEARS, 09 MONTH S, 22 DAYS 19 YEARS, 11 MONTH S, 24 DAYS 45 YEARS, 06 MONTH S, 29DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -01-04-2022 28 RAM NARESH S/O BAIJNATH ST NO-48/2007, CR NO-410/2006, U/S-302 IPC MURDER-1 07-05-2009 3803/2009 PENDING 14 YEARS, 04 MONTH S, 03 DAYS 19 YEARS, 11 MONTH S, 23 DAYS 59 YEARS, 03 MONTH S, 26 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -19-04-2022 29 MAHATAM S/O KUMAR YADAV ST NO-317/1981, CR NO-157/1981, U/S-302/149, 148 IPC MURDER-2 28-11-2005 27/2006 PENDING 16 YEARS, 05 MONTH S, 02 DAYS 21 YEARS, 05 MONTH S, 02 DAYS 61 YEARS, 03 MONTH S, 04 DAYS NA RELEASE ON JAIL POLICY ON DATED-05-05-2022 30 GOPAL CHOUDHARY S/O PARASNATH CHOUDHARY ST NO-4032002, 219/2004, CR NO-534/534/2001, U/S-302/34 IPC 3/25 ARM ACT MURDER-1 22-09-2006 5919/2006 PENDING 15 YEARS, 05 MONTH S, 08 DAYS 21 YEARS, 05 MONTH S, 08 DAYS 53 YEARS, 08 MONTH S, 14 DAYS NA FORM A PENDING AT DM LEVEL RELEASED ON BAIL DATED-16-04-2022 31 PREM SINGH S/O DUKHHARAN ST NO-137/2002, CR NO-295/2001, U/S-302/34, 436 IPC MURDER-03 14-07-2008 501/2008 PENDING 15 YEARS, 02 MONTH S, 16 DAYS 19 YEARS, 12 MONTH S, 16 DAYS 55 YEARS, 10 MONTH S, 03 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-25-07-2022 32 DEVI PRASAD S/O PRYAG DATT ST NO-462/2003, CR NO-284/2003, U/S-148, 302/149 IPC MURDER-1 06-05-2006 2575/2006 PENDING 16 YEARS, 04 MONTH S, 20 DAYS 20 YEARS, 01 MONTH S, 24 DAYS 41 YEARS, 10 MONTH S, 18 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -30-05-2022 33 RAM JATAN YADAV S/O SARJU YADAV ST NO-76/2006, CR NO-684/2005 U/S-302 IPC MURDER-1 08-06-2007 4224/2007 PENDING 16 YEARS, 02 MONTH S, 22 DAYS 20 YEARS, 02 MONTH S, 22 DAYS 47 YEARS, 07 MONTH S, 07 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-09-07-2022 34 SANTOSH KUSHWAHA S/O RAM NARESH KUSHWAHA ST NO-415/2006 CR NO-662/2006, U/S-302/34, 307/34 IPC MURDER-1 20-01-2009 874/2009 PENDING 16 YEARS, 08 MONTH S, 24 DAYS 19 YEARS, 10 MONTH S, 08 DAYS 48 YEARS, 01 MONTH S, 14 DAYS NA FORM A DM LEVEL PENDING 35 UMESH CHAUHAN S/O BANSRAJ CHAUHAN ST. NO-73/1995 CR. NO-59/1993 U/S-302/34 IPC 1 MURDER 25-09-2006 6131/2006 PENDING 16 YY 01 MM 17 DD 19 YY 03 MM 17 DD 51 YEAR, 09 MONTH S, 18 DAYS NA FORM-A DM LEVEL PENDING 36 PAPPU TIWARI S/O SARJU DIN TIWARI ST NO-1276/2006, CR NO-100/2006, U/S-302/34, 364/34, 346/34 201/34 IPC MURDER-1 19-07-2007 1696/2007 PENDING 14 YEARS 09 MONTH S 17 DAYS 41 YEARS 09 MONTH S 20 DAYS — NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED 05-07-2022 37 SANDEEP S/O RAMPIYARE ST NO-165/2006, CR NO-212/2005, U/S-302/34, 504, 506 (2) IPC MURDER-1 23-01-2009 607/2009 PENDING 16 YEARS, 08 MONTH S, 18 DAYS 46 YEARS, 00 MONTH S, 24 DAYS — NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-26-04-2022 38 MUNSHI S/O SADAVIRCH STNO-.698/2004 CR NO-.235/2004, U/S -148, 302/149, 307/149, 334/149, IPC & 7 CLA ACT MURDER-2 18-05-2007 4506/2007 PENDING 14 YEARS, 06 MONTH S, 04 DAYS 18 YEARS, 05 MONTH S, 24DA YS 55 YEARS, 07 MONTH S, 21 DAY NA FORM A PENDING AT DM LELVEL RELEASE ON BAIL ON DATED-22-04-2022 39 CHHAKU SINGH @ DHIRENDRA PRATAP SINGH S/O SHIV SARAN SINGH STNO-.153/2006 CR NO-.412/2006, U/S 302/34 IPC MURDER-1 29-01-2008 597/2008 PENDING 15 YEARS 00 MONTH S 17 DAYS 18 YEARS 05 MONTH S 24 DAYS 45 YEARS 02 MONTH S 00 DAYS NA FORM A & MERCY PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED 11-04-2022 40 MADHUR SHYAM YADAV S/O MAHADEV YADAV ST NO-153/2006, 154/2006, CR NO-412/2006, 413/2006, U/S-302/34 IPC 3/25 ARM ACT, MURDER-1 29-01-2008 746/2008 PENDING 14 YEARS 04 MONTH S 02 DAYS 18 YEARS 05 MONTH S 12 DAYS 44 YEARS 05 MONTH S 15 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -01-05-2022 41 RAJESH SHUKLA S/O RAMCHANDRA ST NO-1273/2006, CR NO-100/2006, U/S-302/34, 364/34, 386/34, 201/34 IPC MURDER-1 19-07-2007 1696/2007 PENDING 16 YEARS, 10 MONTH S, 18 DAYS 19 YEARS, 11 MONTH S, 18 DAYS 40 YEARS, 10 MONTH S, 25 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -05-07-2022 42 SHAMIM S/O MOHD. SADDIK @ SADDA ST NO-771, 772/2006, CR NO-399/2006, 308/2006, U/S-302 IPC 25 ARM ACT MURDER-1 12-06-2009 4252/2009 PENDING 15 YEARS, 11 MONTH S, 25 DAYS 19 YEARS, 05 MONTH S, 24 DAYS 50 YEARS, 10 MONTH S, 25 DAYS NA MERCY/FORM A PENDING AT DM LEVEL, RELEASE ON BAIL ON DATED-18-04-2022 43 BADRI NARAYAN @ RINKU S/O GIRJA SHANKAR TIWARI ST NO-462/2003, CR NO-284/2003, U/S-148, 302/149 IPC MURDER-1 06-05-2006 2575/2006 PENDING 16 YEARS, 04 MONTH S, 21 DAYS 19 YEARS, 05 MONTH S, 20 DAYS 43 YEARS, 07 MONTH S, 03DAY S NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -30-05-2022 44 MURLI S/O CHEDALAL ST. NO-416, 417/2006 CR. NO-08, 15/2006 U/S-302 IPC 3/25 ARMA ACT 1 MURDER 07-11-2008 2677/2008 PENDING 16 YY 06 MM 29 DD 20 YY 05 MM 00 DD 41 YEAR, 11 MONTH S, 04 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 45 ASHOK PRASAD S/O RADHEYSHYAM ST NO-23/2007, CR NO-469/2006, U/S--147, 148, 323/149, 506, 302/149 IPC MURDER-1 15-05-2010 3681/2010 PENDING 16 YEARS, 00 MONTH S, 12 DAYS 19 YEARS, 01 MONTH S, 12 DAYS 47 YEARS, 10 MONTH S, 22 DAYS NA FORM A/MERCY PENDING AT DM LELVEL RELEASE ON BAIL ON DATED -22-04-2022 46 MANOJ S/O JIJEAT YADAV ST NO-304/2000, CR NO-240/2000, U/S-302/34 IPC MURDER-1 07-02-2007 1148/2007 PENDING 15 YEARS, 10 MONTH S, 03 DAYS 20 YEARS, 00 MONTH S, 01 DAYS 48 YEARS, 05 MONTH S, 03 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED -03-04-2022 47 JITENDRA RAM S/O SHIV CHANDRA RAM ST NO-336/2007, 337/2007, CR NO-524/2007, 539/2007, U/S-302/149, 307/149, 323/149, 147, 148, 506(II) IPC & 25/27 ARM ACT MURDER-1 15-02-2010 1652/2010 PENDING 14 YEARS, 01 MONTH, 10 DAYS 18 YEARS, 02 MONTH, 12 DAYS 45 YEARS, 08 MONTH, 12 DAYS NA MERCY PENDING AT DM LEVEL RELEASE ON BAIL ON DATED 22-04-2022 48 AAIJAJUDDIN @ AJIJUDDIN S/O KHALIL ST NO-273/2007, CR NO-290/2006 MURDER-1 07-05-2011 958/2011 PENDING 15 YEARS, 08 MONTH S, 07 DAYS 19 YEARS, 05 MONTH S, 17 DAYS 42 YEARS, 11 MONTH S, 01 DAYS NA MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-03-06-2022 49 MUNNA LAL PATEL S/O BAIJNATH PATEL ST. NO-229/2007 CR. NO-433/2007 U/S-302 IPC 1 MURDER 28-01-2009 943/2009 PENDING 15 YY 01 MM 10 DD 18 YY 11 MM 22 DD 40 YEAR, 10 MONTH S, 03 DAYS NA FORM-A DM LEVEL PENDING 50 NANDU PATEL @ NANDLAL S/O RAMDHANI ST NO-61/2007, CR NO-631/2006, U/S-302/34, 201 IPC MURDER-1 07-04-2011 2401/2011 PENDING 15 YEARS, 06 MONTH S, 03 DAYS 50 YEARS, 08 MONTH S, 13 DAYS — NA FORM A PENDING AT DM LEVE RELEASE ON BAIL DATED-11-05-2022 51 ASHOK UPADHYA S/O DAYANATH UPADHYA ST NO-91/2004, CR NO-376/2003, U/S-302 IPC 27 ARM ACT MURDER-1 22-05-2007 3667/2007 PENDING 14 YEARS, 09 MONTH S, 29 DAYS 50 YEARS, 06 MONTH S, 25 DAYS — NA MERCY/FORM A PENDING AT DM LEVE RELEASE ON BAIL DATED-30-03-2022 52 ANIL S/O CHANERBHUSHA N VISHWAKARMA ST NO-42/2005, CR NO-244/2004, U/S-302/34, 504, 506 IPC MURDER-1 02-02-2009 275/2009 PENDING 14 YEARS, 02 MONTH S, 24 DAYS 52 YEARS, 08 MONTH S, 01 DAY — NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED 16-04-2022 53 MOHD. SALIM S/O MOHD. HANIF ST NO-1021/2003, CR NO-136/2003, U/S-302/34, 323/34, IPC MURDER-1 13-05-2009 1351/2010 PENDING 14 YEARS, 03 MONTH S, 26 DAYS 54 YEARS, 04 MONTH S, 04 DAYS — NA FORM A/MERCY PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED -23-06-2022 54 RAMASHRYA YADAV S/O SHRIPATI YADAV ST NO-485/2007, CR NO-262/2007, U/S-302/34 IPC, MURDER-1 03-07-2010 5952/2010 PENDING 14 YEARS, 10 MONTH S, 10 DAYS 37 YEARS, 00 MONTH S, 27 DAYS — NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-22-06-2022 55 VIRESH KURMI S/O LALDHARI ST NO-92/1998, CR NO-92, 93, 94, 95, 96/1998, U/S-272, 273328, 304 IPC MURDER-33 01-09-2008 6495/2008 PENDING 15 YEARS, 01 MONTH S, 03 DAYS 43 YEARS, 08 MONTH S, 23 DAYS — NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED 18-07-2022 56 JAGDISH SINGH S/O THAKUR PRASAD SINGH ST NO-97/1996, CR NO-62/1995, U/S-498A, 304B, IPC MURDER-1 25-01-2008 456/2008 PENDING 14 YEARS, 04 MONTH, 13 DAYS 45 YEARS, 03 MONTH, 06 DAYS — NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL DAATED 08-07-2022 57 MUKESH S/O RAM PRKASH ST NO-143/2008, CR NO-472/2007, U/S-302 IPC MURDER-1 09-03-2010 1696/2011 PENDING 15 YEARS, 01 MONTH S, 06 DAYS 39 YEARS, 08 MONTH S, 06 DAYS — NA MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-05-04-2022 58 DANGAL SINGH @ NEERAJ SINGH S/O SUBHASH SINGH ST NO-124, 125/2006, CR NO-117, 183/2006, U/S-302/34 IPC & 3/25 ARMS ACT MURDER-1 13-06-2008 4017/2008 PENDING 14 YEARS, 10 MONTH S, 02 DAYS 44 YEARS, 10 MONTH S, 19 DAYS — NA F0RM A PENDING AT DM LEVEL RELEASED ON BAIL ON DTD-21-03-2022 59 UMASHANKER S/O KADEDIN ST NO-98/1999, CR NO-99/1990, U/S-498A, 304B IPC & 4 DP ACT MURDER-1 16-10-2006 7187/2006 PENDING 15 YEARS, 06 MONTH S, 08 DAYS 53 YEARS, 05 MONTH S, 17 DAYS — NA F0RM A PENDING AT DM LEVEL RELEASED ON BAIL ON DTD-04-06-2022 60 RAM GOPAL S/O HARI RAM ST. NO-77/1996 CR. NO-542/1995 U/S-302/149, 307/149, 325/149, 323/149, 147, 148 IPC 2 MURDER 2710/2007 2710/2007 PENDING 15 YY 05 MM 17 DD 20 YY 03 MM 29 DD 50 YEAR, 08 MONTH S, 03 DAYS NA FORM-A DM LEVEL PENDING 61 RAMLOVE S/O HARIRAM ST. NO-77/1996 CR. NO-542/1995 U/S-302/149, 307/149, 325/149, 323/149, 147, 148 IPC 2 MURDER 2710/2007 2710/2007 PENDING 15 YY 02 MM 09 DD 19 YY 11 MM 13 DD 60 YEAR, 02 MONTH S, 03 DAYS NA FORM-A DM LEVEL PENDING 62 VINOD YADAV S/O MANIRAM ST. NO-77/1996 CR. NO-542/1995 U/S-302/149. 307/149, IPC 2 MURDER 31-10-2007 2710/2007 PENDING 15 YY 02 MM 12 DD 17 YY 11MM 12DD 45 YEAR, 03 MONTH S, 03 DAYS NA FORM-A DM LEVEL PENDING 63 YASHODA S/O JAGDISH PRASAD ST NO-250/1993, CR NO-84/1993 U/S-376(2)(G)302/34 IPC, RAPE AND MURDER-1 08-03-2007 352/2007 PENDING 15 YEARS, 02 MONTH S, 22 DAYS 59 YEARS, 09 MONTH S, 21 DAYS — NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-16-04-2022 64 BRIJESH @ ASHOK KUMAR S/O SHEETAL ST NO-256/2005, CR NO264/2005, U/S-302/34, 201, 381, 411 IPC, MURDER-1 08-07-2008 17777/2008 PENDING 14 YEARS, 08 MONTH S, 16 DAYS 40 YEARS, 09 MONTH S, 16 DAYS — NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-13-07-2022 65 RAJESH KAHAR S/O HOLI RAM ST NO-1015/2003, CR NO-306/2003 U/S-376 IPC, RAPE 17-05-2004 1552/2004 PENDING 18 YEARS, 08 MONTH S, 28 DAYS 40 YEARS, 08 MONTH S, 28 DAYS — NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-21-07-2022 23 2.22 IMTIYAZ & ORS. v. STATE OF U.P & ORS. W.P(Crl.) No. 488/2021 1 IMTIYAZ S/O MOHD. HAQ @ MAK ST NO-142/2001, CR NO-929/2000, U/S-302/34 IPC & 7 CLA ACT MURDER-1 05-05-2006 2600/2006 DECIDED ON DATED-03-09-2012 17 YEARS, 01 MONTH S, 08 DAYS 20 YEARS, 01 MONTH S, 08 DAYS 67 YEARS, 04 MONTH S, 22 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-10-05-2022 2 ASLAM S/O ISLAM ST NO-142/2001, CR NO-929/2000, U/S-302/34 IPC & 7 CLA ACT MURDER-1 05-05-2006 2600/2006 DECIDED ON DATED-03-09-2012 17 YEARS, 01 MONTH S, 14 DAYS 62 YEARS, 04 MONTH S, 22 DAYS — NA FORM A PENDING AT IG LEVEL RELEASE ON JAIL POLICY ON DATED-14-05-2022 3 DEVENDER S/O NARAYAN SINGH THEKEDAAR S.T No-544/2002 C.R No-147/2002 U/S-307, 302, I.P.C Murder 1 27/10/2005 757/2006 Pending 17 Year 00 Mth. 22 day 22 Year 08 Mth. 03 day 41 Year 09 Mth. 24 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy 4 BHURI SINGH @ BHURA S/O ATTAR SINGH S.T No-637, 638/2005, C.R No-120, 124/2005 U/S-302, I.P.C, & 25A, Act, Murder 1 22/10/2008 7424/2008 Decided Pending 17 Year 01 Mth. 03 day 21 Year 08 Mth. 16 day 48 Year 08 Mth. 23 day — Form-A Pending at H.Q Level 5 DEVI MALLAH S/O RAM SUKH ST NO.-345/04, CR NO.-1230/2000, U/S-396 IPC Dacoity with murder 23.09.2008 Criminal Appeal No.-2621/2008 Pending 17 years 11 months 16 days 20years 08 months 22 days 55 consider premature release of the petitioners. Jail Policy Pending 6 RAVINDER SINGH @ GORKHI S/O SUREND PAL SINGH S.T No-293/1979 C.R No-210/1979 U/S-147, 148, 302/149IPC Murder 1 29/11/1979 3215/1979 Decided 18.12.2020 17 Year 04 Mth. 07 day 22 Year 07 Mth. 16 day 62 Year 00 Mth. 24 day — Release on Mercy (Permanent Policy) on 30.04.2022 7 IRFAN S/O AMEER AHMED S.T No-814/1994 C.R No-272/1993 U/S-302, 201, I.P.C Murder 1 28/11/2005 5815/2005 Decided 20.02.2019 17 Year 00 Mth. 12 day 22 Year 07 Mth. 13 day 56 Year 07 Mth. 16 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy 8 RAJESH S/O BHAWANI PRASAD S.T no. 319/04, cr. no. 27/04, under sections-148, 307/149, 302/149 IPC 02 MURDER 21-04-2009 1451/2009 — 18 YEARS 00 MONTH. 14 DAYS 22 YEARS 02 MONTH S 25 DAYS 42 — JAIL POLICY/Released on Jail 04.05.2022 9 RAM SUTAARE S/O BALBHADRA s.t no. 319/04, cr. no. 27/04, under sections-148, 307/149, 302/149 IPC 02 MURDER 21-04-2009 1094/2009 — 18 YEARS 04 MONTH. 18 DAYS 22 YEARS 07 MONTH S 01 DAYS 50 — JAIL POLICY/Released on Jail 28.07.2022 10 RAM VILAS S/O ASHARFI LAL s.t no. 319/04, cr. no. 27/04, under sections-148, 307/149, 302/149 IPC 02 MURDER 21-04-2009 1451/2009 — 18 YEARS 02 MONTH. 00 DAYS 22 YEARS 03 MONTH S 14 DAYS 50 — JAIL POLICY/Released on Jail 04.05.2022 11 RAM BHOG S/O ASARFI LAL s.t no. 319/04, cr. no. 27/04, under sections-148, 307/149, 302/149 IPC 02 MURDER 21-04-2009 1451/2009 — 18 YEARS 02 MONTH. 10 DAYS 21 YEARS 09 MONTH S 11 DAYS 40 — JAIL POLICY/Released on Jail 28.06.2022 12 GHANSHYAM PANDEY S/O TAADAK NATH PANDEY ST NO-411/1997, CR NO-U/S-302 IPC MURDER-1 06-08-1991 1458/1998 DECIDED ON DATED-17-10-2003 24 YEARS, 02 MONTH S, 07 DAYS 60 YEARS, 11 MONTH S, 07 DAYS — NA RELEASE ON GOVERNMENT ORDER -21-07-2022 13 VINOD S/O VIKRAM ST. No. 154/1998 Cr. No. 21/118/1997 Murder Cases 1 09-08-2001 3083 of 2001 High Court 1348 of 2004 Supreme Court Dismissed 01-07-2003 Dismissed 09-03-2010 17 Years 08 Months 04 Days 22 Years 00 Months 08 Days 46 NA Form-A reject on dt. 02-06-2022 Jail Policy is pending on Govt. lable. 14 MOTIRAM S/O NANHU RAM KHAAGI S.T No-546/2005 C.R No-28/2005 U/S-302 IPC Murder 1 29/08/2006 5248/2006 Pending 17 Year 03 Mth. 13 day 22 Year 06 Mth. 03 day 45 Year 07 Mth. 26 day Release on Bail HC Date-28.04.2022 Form-A Pending at D.M Level 15 BUDHA S/O RAM PRASAD (1)S.T No-571/1997 C.R No-287/1997 U/S-302/34, I.P.C P.S-Chandausi, Moradabad. Life Imprisonment. (2)S.T No-527/2004 C.R No-197/2004 U/S-302/34, I.P.C P.S-Behjoi, Moradabad. Life Imprisonment. Murder 2 (1) 07.10.2004 (2) 02.08.2011 (1) Crl. Appeal-3683/2013 Pending (2) Crl. Appeal-5371/2011 Pending Pending 18 Year 01 Mth. 29 day 24 Year 01 Mth. 17 day 52 Year 11 Mth. 06 day — Form-A Pending at H.Q Level 16 GARIB DAS S/O RAJ KISHORE ST. NO.-319/2004, Cr. No. 27/2004, U/s-148, 302/149, 307/149 IPC P.S-Kotwali Dehat Distt-Gonda 2 Murder 21.04.2009 Criminal Appeal No. 1458/2 009 Filing Date-19.06.2009 Pending 18 years, 00 Months, 23 Days 21 years, 11 Months 14 Days 38 Years, 02 months 23 Days — Released on Government Policy dated-12.05.2022 from Disttrict Jail Siddharthnagar. 17 RAM SAHAY S/O ASHARFI ST. NO.-319/2004, Cr. No. 27/2004, U/s-148, 302/149, 307/149 IPC P.S-Kotwali Dehat Distt-Gonda 2 Murder 21.04.2009 Criminal Appeal No. 1458/2 009 Filing Date-19.06.2009 Pending 18 years, 02 Months, 16 Days 21 years, 07 Months 28 Days 39 Years, 02 months 23 Days — . Released on Government Policy dated-12.05.2022 from Disttrict Jail Siddharthnagar. 18 GAYA PRASAD S/O RAM ABHILAKH ST. NO.-319/2004, Cr. No. 27/2004, U/s-148, 302/149, 307/149 IPC P.S-Kotwali Dehat Distt-Gonda 2 Murder 21.04.2009 Criminal Appeal No. 1458/2 009 Filing Date-19.06.2009 Pending 18 years, 02 Months, 09 Days 21 years, 08 Months 25 Days 41 Years, 00 Months 22 Days — Released on Government Policy dated-12.05.2022 from Disttrict Jail Siddharthnagar. 19 FASAHAT S/O LIYAQAT S.T No-231/2004, C.R No-244/2004 U/S-302, I.P.C Murder 1 30/08/2005 4134/2005 Decided 18.12.2019 18 Year 03 Mth. 16 day 23 Year 11 Mth. 16 day 52 Year 11 Mth. 00 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy 20 KALWA S/O SH. VISHNU @ KHABBA S.T No-602/2001, C.R No-152/2001, U/S-376, 302, 511, I.P.C Murder 1 22/04/2003 4662/2003 Pending 20 Year 11 Mth. 25 day 27 Year 05 Mth. 08 day 40 Year 08 Mth. 08 day — Proposal has send to H.Q for PreMature on 26-01-2021 under Permanent Policy 21 RAKESH S/O SAAHAB SINGH S.T No-32/2007 U/S-364A, I.P.C, (2)S.T No-279/2007 C.R No-48, 49/2006 U/S-307/34, I.P.C & 25, A, Act, KIDNAPI NG 23/01/2008 934/2008 Pending 16 Year 00 Mth. 06 day 20 Year 10 Mth. 19 day 34 Year 9 Mth. 00 day — Form-A Pending at D.M Level 22 AHSAAN S/O SH. AHMED HASSAN S.T No-339/2007, C.R No-439/2006, U/S-392, 364A, 411, I.P.C (2)S.T No-342/2007, C.R No-442/2006, U/S-25A, Act, (3) S.T No-14/2007, C.R No-539/2006, U/S-3(1), G, Act., KIDNAPE 18/04/2009 2881/2009 Pending 15 Year 09 Mth. 28 day 20 Year 03 Mth. 12 day 37 Year 02 Mth. 21 day — Form-A Pending at H.Q Level 23 SUKHPAL @ SIPPI S/O MANGAL SAIN S.T No-553, 575/2006, C.R No-27, 28/2006, U/S-148, 323, 302/149, 504, I.P.C 25/27A, Act, Murder 1 30/04/2008 4022/2008 Pending 15 Year 09 Mth. 15 day 20 Year 06 Mth. 25 day 35 Year 03 Mth. 17 day — Form-A Pending at D.M Level 24 SATISH @ TOKALAL S/O CHET RAM TELI S.T No-325/2001, C.R No-246/2001, U/S-302, I.P.C Murder 1 12/12/2003 9723/2018 Pending in SC DELHI Pending 20 Year 11 Mth. 17 day 27 Year 02 Mth. 13 day 49 Year 00 Mth. 06 day — Form-A Pending at D.M Level 25 REHMAT KHAN S/O SH. ALLAH MEHAR S.T No-1155/2001, C.R No-175/2001 U/S-302/34, I.P.C Murder 2 14/10/2009 6314/2009 Pending 14 Year 02 Mth. 13 day 18 Year 05 Mth. 29 day 67 Year 03 Mth. 15 day Released on H.C Bail order Date-13.06.2022 Form-A Pending at D.M Level 26 VIJENDRA S/O SH. GANGA PRASAD S.T No-32/2007 U/S-364A, I.P.C, (2)S.T No-279/2007 C.R No-48/2006 U/S-307/34, I.P.C & 25A, Act, KIDNAPE 27/01/2008 897/2008 Pending Pending 16 Year 00 Mth. 06 day 20 Year 10 Mth. 19 day 40 Year 09 Mth. — Form-A Pending at H.Q Level 27 NARESH S/O SH. AMARPAL S.T No-186, 187/1998 C.R No-120, 122/1997 U/S-307/34, 302/34, IPC, 4/25, A, Act. Murder-2 10/05/2006 3068/2006 Pending 17 Year 07 Mth. 03 day 22 Year 11 Mth. 10 day 43 Year 10 Mth. 08 day Released on H.C Bail order Date-30.05.2022 Due to undertrial case was pending no pre mature process was send to D.M & H.Q 28 NAEM S/O FAZLUREHMAN S.T No-31, 32/1999 C.R No-531, 532/1998 U/S-302/34, 354, 452, IPC & 25/4, A, Act. Murder 1 29/09/2004 5530/2004 22.08.2005 18 Year 11 Mth. 25 day 24 Year 10 Mth. 15 day 44 Year 07 Mth. 20 day — Release on Mercy (Permanent Policy) on 25.05.2022 29 PANKAJ PACHORI S/O VISHVNATH PACHORI S.T No-591, 592/2005, C.R No-207, 208/2005, U/S-302, 404, I.P.C & 25A, Act, Murder 1 29/11/2006 570/2005 Pending 17 Year 01 Mth. 17 day 22 Year 04 Mth. 17 day 40 Year 06 Mth. 06 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy 30 NANHE LAL S/O SH. BHAJAN LAL S.T No-1269/1998, C.R No-81/1998 U/S-363, 366, 376, I.P.C RAPE 21/04/2000 — 24 Year 05 Mth. 27 day 31 Year 11 Mth. 10 day 52 Year 02 Mth. — - Form-A Pending at D.M Level. 31 VICKY S/O SH. NARMADA PRASAD S.T No-1402/2002 C.R No-263/2002 U/S-302/34IPC Murder 1 06/05/2008 4124/2008 Pending 18 Year 01 Mth. 15 day 22 Year 09 Mth. 23 day 39 Year 06 Mth. 04 day — Release on Mercy (Permanent Policy) on 05.05.2022 32 ANIL S/O RAMESHWAR S.T No-909/1999 C.R No-176/1999 U/S-376, 302, I.P.C Murder 1 03/05/2001 1453/2001 Decided 10.08.2007 23 Year 04 Mth. 28 day 30 Year 06 Mth. 07 day 53 Year 09 Mth. 29 day — Form-A Pending at D.M Level. 34 BHARAT SINGH S/O ATTAR SINGH @ AMAR SINGH S.T No-41/07 CrimeNo-1463/06 U/s148, 302/149, 307/149 I.P.C & 25 Arms Act P/s-Kotwali Dist - Jhansi 1 Murder 20.08.09 Criminal Appeal no-5332/2009 Filling Date-02.09.2009 Appeal dismissed on dated 12.09.17 by Hon'ble High Court, Allahabad. 15 Years 09 Months 00 Days 18 Years 10 Months 25 Days 77 Years, 03 months Nil Mercy petition rejected by D.M Jhansi on year 2020 & Prisoner is undertrial in 02 other cases. 35 AFSAR S/O ALLAH MEHAR S.T No-1155/2001, C.R No-175/2001 U/S-302/34, I.P.C Murder 2 14/10/2009 6314/2009 Pending 14 Year 02 Mth. 25 day 18 Year 05 Mth. 15 day 52 Year 00 Mth. 28 day Released on H.C Bail order Date-13.06.2022 Form-A Pending at D.M Level 36 SANTOSH KUMAR S/O CHURKI S.T No-339/2003 C.R No-494/2002 U/S-147, 148, 307/34, I.P.C Attempt to Murder 19/02/2007 1871/2007 Decided 29.10.2018 16 Year 08 Mth. 22 day 25 Year 08 Mth. 21 day 62 Year 03 Mth. 06 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy 37 PAWAN S/O CHAKHANLAL S.T No-339/2003 C.R No-494/2002 U/S-147, 148, 307/34, I.P.C Attempt to Murder 19/02/2007 1871/2007 Decided 29.10.2018 16 Year 10 Mth. 21 day 22 Year 00 Mth. 04 day 56 Year 03 Mth. 06 day — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy 38 CHANDRA SHEKHAR S/O CHAKHANLAL S.T No-467/2004 C.R No-298/2004 U/S-302/149, 307/149, 148 IPC Murder 1 14/03/2007 2882/2007 Pending 16 Year 11Mth. 03 day 20 YY 01 MM 12DD 53 Year 06Mth. 04 day — Release on Mercy (Permanent Policy) on 16.04.2022 39 CHARAN SINGH @ KAALU S/O PHOOL SINGH S.T No-467/2004 C.R No-298/2004 U/S-302/149, 307/149, 148 IPC Murder 1 14/03/2007 2882/2007 Pending 16 Year 06Mth. 10day 21 YY 06 MM 21DD 55 Year 06Mth. 04 day Release on Bail Date-16.04.2022 Form-A Pending at D.M Level. 40 RAVINDRA S/O PHOOL SINGH S.T No-467/2004 C.R No-298/2004 U/S-302/149, 307/149, 148 IPC Murder 1 14/03/2007 2882/2007 Pending 16 Year 10 Mth. 23 day 21 YY 06 MM 21 DD 56 Year 00 Mth. Release on Bail Date-16.04.2022 Form-A Pending at D.M Level. 41 OM PRAKASH S/O HRIDAY NARAYAN ST NO-540/1997, CR NO-36/1997, U/S-302/34, 323/34, 506 IPC MURDER-1 25-03-2006 2464/2006 PENDING 14 YEARS, 01 MONTH S, 16 DAY 55 YEARS, 04 MONTH S, 27 DAYS — NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED 05-04-2022 42 RAMPARSAN @ PAPPU S/O THUNMUN CHAUDHARY ST NO-04/2006, CR NO-217/2005, U/S-302 IPC MURDER-1 11-12-2006 565/2007 PENDING 16 YEARS, 08 MONTH S, 21DAY 42 YEARS, 08 MONTH S, 21 DAYS — NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-01-06-2022 43 CHANNE @ PRABHUNARAYAN SHUKLA S/O HARIHAR SHUKLA ST. NO-152/2004 CR. NO-41/2003 U/S-302 IPC 1MURDER 10-12-2004 6628/2004 DECIDED ON DTD-26-10-2005 17 YY 11 MM 23 DD 21 YY 00 MM 02 DD 48 YEAR, 01 MONTH S, 12 DAYS NA FORM A/MERCY PENDING AT DM LEVEL/JAIL POLICY 44 SUNIL KUMAR GUPTA S/O DANGAR GUPTA ST NO-67, 68/2005, CR NO-06/2005, 24/2005, U/S-302 IPC 25 ARM ACT MURDER-1 30-11-2006 7358/2006 PENDING 17 YEARS, 04 MONTH S, 27 DAYS 20 YEARS, 04 MONTH S, 27 DAYS 48 YEARS, 02 MONTH S, 12 DAYS NA RELEASE ON BAIL 45 VIJAYE S/O KALLU DHARIKAAR ST. NO-219/1997 CR. NO-153/1997 U/S-302/34 IPC 1 MURDER 29-08-2005 4090/2005 DECIDED ON DTD-18-12-2019 17 YY 05 MM 13 DD 21 YY 06 MM 01 DD 53 YEAR, 03 MONTH S, 15 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 46 FAKIR AHMED S/O MOHD. UMAR ST NO-20/2006, CR NO-133/2005, U/S-302/149, 147, 148, 323/149, 324/149, 504, 506 IPC MURDER-1 39504 911/2008 PENDING 16 YEARS, 11 MONTH S, 28 DAYS 20 YEARS, 02 MONTH S, 28 DAYS 46 YEARS, 01 MONTH S, 13 DAYS NA FORM A PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED-14-06-2022 47 HARCHARAN S/O DAHAARI ST. NO-215/1991 CR. NO-129/1990 U/S-148, 302/149 IPC 1 MURDER 07-09-2005 3990/2005 DECIDED ON DTD-27-04-2007 17 YY 04 MM 12 DD 21 YY 05 MM 10 DD 58 YEAR, 01 MONTH S, 18 DAYS NA FORM A/MERCY PENDING AT DM LEVEL/JAIL POLICY 48 PANCHANAND PATHAK S/O SURYAPRAKASH PATHAK @ MUNNU ST NO-32/2004, CR NO-459/2003, U/S-302/34, 307/34 IPC & 7 CLA ACT 25/27 ARM ACT MURDER-2 18-10-2006 7759/2006 PENDING 17 YEARS, 01 MONTH, 27 DAYS 42 YEARS 04 MONTH S, 24 DAYS — NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED 20-05-2022 49 VINOD KUMAR MAURYA S/O SHEETLA PRASAD MAURYA ST. NO-184/2001 CR. NO-62/2001 U/S-302 IPC 1 MURDER 19-07-2006 1348/2006 PENDING 16 YY 10 MM 04 DD 21 YY 01 MM 20 DD 42 YEAR, 03 MONTH S, 19 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 50 TULSI RAM S/O PUDDAN ST NO-90/2000, CR NO-U/S-302/34 IPC MURDER-1 28-02-2006 811/2006 PENDING 16 YEARS, 00 MONTH S, 01 DAYS 19 YEARS, 08 MONTH S, 05 DAYS 43 YEARS, 10 MONTH S, 03 DAYS NA MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-27-04-2022 51 SURENDER YADAV S/O LALJI YADAV ST. NO-386/2002 CR. NO-38/2002 U/S-302, 376, 201 IPC 1 RAPE/MURDER 25-09-2006 6054/2006 PENDING 20 YY 06 MM 23 DD 25 YY 07MM 08DD 53 YEARS, 03 MONTH S, 15 DAYS NA FORM A/MERCY PENDING AT DM LEVEL/JAIL POLICY 52 MOHD. SAALIM S/O LATE HAJI ABDUL RAHIM ST NO-90/2000, CR NO-U/S-302/34 IPC MURDER-1 28-02-2006 811/2006 PENDING 16 YEARS, 00 MONTH S, 01 DAYS 43 YEARS, 10 MONTH S, 03 DAYS — NA MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-27-04-2022 53 SHIV KUMAR S/O SARJU ST. NO-386/2002 CR. NO-38/2002 U/S-302, 376, 201 IPC 1 RAPE/MURDER 25-09-2006 6054/2006 PENDING 20 YY 06 MM 23 DD 25 YY 07MM 08DD 53 YEARS, 03 MONTH S, 15 DAYS NA FORM A/MERCY PENDING AT DM LEVEL/JAIL POLICY 54 MOHD. JAMEEL S/O MOHD. RAFEEQ ST NO-308/1999, CR NO-53/1999, U/S-302, 326 IPC MURDER-1 38369 216/2005 PENDING 17 YEARS, 02 MONTH S, 05 DAYS 20 YEARS, 05 MONTH S, 15 DAYS 45 YEARS, 08 MONTH S, 12 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED 30-04-2022 55 PATLU @ PATALU BIND S/O PANNALAL ST. NO-451/1997 CR. NO-367/1996 U/S-302/34 IPC & 3(2)(5) SC/ST ACT 1 MURDER 08-07-2005 1416/2005 PENDING 21 YY 01 MM 05 DD 26 YY 07 MM 20 DD 45 YEARS, 00 MONTH S, 03 DAYS NA NOMINAL ROLL PENDING AT DM LEVEL/JAIL POLICY 56 ANIL KUMAR S/O BANARSI LAL ST NO822/1998, CR NO-200/1998, U/S-304B, 498A, 201 IPC & 4 DP ACT MURDER-1 16-07-2004 1815/2004 DECIDED ON DATED-08-07-2013 17 YEARS, 10 MONTH S, 07 DAYS 50 YEARS, 08 MONTH S, 12 DAYS — NA MERCY/FORM A PENDING AT DM JAIL POLICY PENDING AT HQ LEVEL RELEASE ON BAIL -13-05-2022 57 MANOJ S/O SHYAMLAL PATEL ST NO-101/2004, CR NO-642/2003, U/S-302/34 IPC MURDER-1 18-10-2005 5028/2005 PENDING 18 YEARS, 03 MONTH S, 25 DAYS 43 YEARS, 06 MONTH S, 10 DAYS — NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-09-06-2022 58 UDHAVRAM RAWAT S/O LATE NATHA ST. NO-38/1993 CR. NO-420/1991 U/S-304B, 498A IPC & 3/4 DP ACT 1 MURDER 13-01-2006 298/2006 PENDING 18 YY 02 MM 26 DD 21 YY 06 MM 05 DD 46 YEARS, 01 MONTH S, 03 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 59 AKRAM S/O MOHD. FAROOQ ST NO-444/2004, CR NO-56/2004, U/S-302, 323 IPC MURDER-1 25-04-2005 25-11-2005 DECIDED ON DATED-19-09-2016 17 YEARS, 05 MONTH S, 18 DAYS 51 YEARS, 02 MONTH S, 19 DAYS — NA RELEASE ON JAIL POLICY ON DATED-05-05-2022 60 AJAY KUMAR DHOBI S/O RAM SWARUP ST NO-689/2004, CR NO-85/2004, U/S-302 IPC 4/5 EXPLOSIVE ACT MURDER-1 23-03-2006 952/2006 PENDING 16 YEARS, 06 MONTH S, 26 DAYS 49 YEARS, 08 MONTH S, 18 DAYS — NA FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-06-07-2022 61 SATTIDEEN PASSI S/O KEDAAR PASSI ST. NO-121/2001 CR. NO-214/2000 U/S-364 A, 302/120B, 201, 120B IPC 1 KIDNAPI NG/MURDER 08-11-2004 2676/2004 PENDING 19 YY 02 MM 15 DD 24 YY 02 MM 03 DD 40 YEARS, 09 MONTH S, 13 DAYS NA FORM-A DM LEVEL PENDING 62 HAZRATDEEN S/O SHEHJAADA ST NO-883/1998, CR NO-78/1998, U/S-302 IPC MURDER-1 05-09-2005 1182/2005 PENDING 17 YEARS, 06 MONTH S, 03 DAYS 40 YEARS, 02 MONTH S, 25 DAYS — NA FORM A PENDING AT DM LEVEL AND JAIL POLICY RELEASE ON BAIL ON DATED-20-05-2022 63 SULEMAN S/O RASOOL ST NO-757/1998, CR NO-21/1998, U/S-302 IPC MURDER-1 07-10-2005 1576/2005 PENDING 17 YEARS, 03 MONTH S, 10 DAYS 51 YEARS, 07 MONTH S, 20 DAYS — NA FORM A PENDING AT DM LEVEL AND JAIL POLICY RELEASE ON BAIL ON DATED-06-08-2022 64 JITENDER PRATAP SINGH @ JEETU S/O MAHENDER PRATAP SINGH YADAV ST. NO-1100/2003 CR. NO-122/2003 U/S-302 IPC 1 MURDER 16-02-2006 909/2006 PENDING 19 YY 02 MM 16 DD 23 YY 07 MM 14 DD 41 YEARS, 10 MONTH S, 14 DAYS NA NOMINAL ROLL PENDING AT DM LEVEL/JAIL POLICY 65 SATNU LODH S/O PUTTILAL ST. NO-23/2003 CR. NO-263/2002 U/S-302, 376/120 IPC RAPE/MURDER 13-02-2006 1287/2006 PENDING 20 YY 02 MM 03 DD 25 YY 08 MM 29 DD 48 YEARS, 05 MONTH S, 14 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 66 DINESH KUMAR MAURYA S/O KALICHARAN MAURYA ST. NO-645/2004, 646/2004 CR. NO-172/2004, 178/2004 U/S-302 IPC 25 ARMS ACT 1 MURDER 23-04-2008 1045/2008 DECIDED 17 YY 04 MM 17 DD 21 YY 06 MM 20 DD 44 YEARS, 06 MONTH S, 24 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 67 AVDHESH S/O HARICHARAN YADAV ST NO-1044/2003, CR NO-105/2003, U/S-302 IPC MURDER-1 17-12-2007 63/2008 PENDING 17 YEARS, 10 MONTH S, 13 DAYS 41 YEARS, 00 MONTH S, 28 DAYS — NA RELEASE ON JAIL POLICY ON DATED-06-07-2022 68 RAMTEZ S/O ASHARFI ST. NO-556/1999 CR. NO-66/1999 U/S-147, 148, 323/149, 302/149 IPC 1 MURDER 03-07-2006 1618/2006 PENDING 17 YY 00 MM 20 DD 22 YY 00 MM 14 DD 42 YEARS, 06 MONTH S, 15 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 69 IRFAN S/O GULAAM HUSSAIN ST NO-713/2004, 717/2004, CR NO-166/178/2004, U/S-302/149, 307/149, 148 IPC & 3/25 ARM ACT MURDER-1 24-04-2007 1342/2007 PENDING 17 YEARS, 01 MONTH S, 07 DAYS 38 YEARS, 00 MONTH S, 20 DAYS — NA FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-01-06-2022 70 RINKU SINGH @ MANISH KUMAR SINGH S/O RAVISHANKAR SINGH @ BHANTA SINGH ST. NO-386/2005 CR. NO-99/2005 U/S-302/34 IPC 1 MURDER 26-07-2006 1838/2006 PENDING 17 YY 03 MM 17 DD 21 YY 07 MM 29 DD 48 YEARS, 01 MONTH S, 15 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 71 BHAGWAN S/O BASAWAN ST. NO-154, 152/2001 CR. NO-191, 1991 U/S-460 IPC 4/25 ARMS ACT 1 MURDER 08-10-2004 21/2005 PENDING 18 YY 05 MM 03 DD 21 YY 10 MM 12 DD 48 YEARS, 01 MONTH S, 15 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 72 SUBEDAR S/O MUNNI ST NO-600/1997 CR NO-17/1997 U/S-302 IPC MURDER-1 16-09-2005 4836/2005 PENDING 17 YEARS, 10 MONTH S, 24 DAYS 46 YEARS, 08 MONTH S, 24 DAYS — NA FORM A PENDING AT DM LEVEL/JAIL POLICY RELEASE ON BAIL DATED-14-07-2022 73 SANTOSH KUMAR UPADHAYAY S/O RAMESHWAR PRASAD UPADHAYAY ST NO-698/2004, 699/2004, CR NO-235/2004, 270/2004, U/S-302/149, 307/149, 324/149, 147 IPC MURDER-2 18-05-2007 3954/2007 PENDING 18 YEARS, 00 MONTH S, 15 DAYS 56 YEARS, 08 MONTH S, 11 DAYS — NA MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-19-04-2022 74 BUDDHIRAM S/O KUSHHAR @ LALARAM ST NO-698/2004, CR NO-235/2004, U/S-148, 302/149, 307/149, 324/149, IPC & 7 CLA ACT MURDER-1 18-05-2007 4392/2007 PENDING 17 YEARS, 05 MONTH S, 14 DAYS 49 YEARS, 05 MONTH S, 23 DAYS — NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-13-4-2022 75 PREM CHAND @ NANGA CHAUDHARY S/O YADUVANSH ST. NO-320/2005 CR. NO-164/2004 U/S-302/34, 427 IPC 1 MURDER 30-03-2009 1124/2009 PENDING 17 YY 11 MM 26 DD 20 YY 11 MM 14 DD 45 YEARS, 02 MONTH S, 15 DAYS NA FORM A DM LEVEL PENDING/JAIL POLICY 76 JAI PARKASH @ PINTU PANDEY S/O PRAHLAD PANDEY ST NO-824/2005, CR NO-209/2005 U/S-302/34 IPC MURDER -1 03-12-2009 28/2010 PENDING 16 YEARS, 09 MONTH S, 21 DAYS 46 YEARS, 05 MONTH S, 26 DAYS — NA FORM A PENDING AT DM LEVEL/JAIL POLICY RELEASE ON BAIL DATED-21-07-2022 77 VIRENDRA SINGH @ GUDDU S/O LALLAN SINGH ST. NO-168/2005 CR. NO-32/2005 U/S-302/34, 364/34, 342, 201/34 IPC 1 KIDNAPI NG/MURDER 15-03-2007 2840/2012 PENDING 17 YY 06 MM 05 DD 21 YY 00 MM 09 DD 44 YEARS, 03 MONTH S, 15 DAYS NA FORM-A DM LEVEL PENDING 78 BAVLU @ JAVED S/O SIRAJ AHMED @ SUKHU ST NO-135/2006 & 136/2006, CR NO-975/2004, 17/2005, U/S-302, 452 IPC 7 CLA ACT & 3/25 ARM ACT MURDER-1 16-10-2007 7336/2007 PENDING 16 YEARS 04 MONTH S 06 DAYS 54 YEARS 04 MONTH S 06 DAYS — NA FORM A/MERCY PENDING AT DM LEVEL RELEASE ON BAIL DATED 27-05-2022 79 CHHOTAK CHAUHAN S/O BALLI CHAUHAN ST NO-8/2006, CR NO-513/2005, U/S-302/34, 307/34, 323/34, 324/34 IPC & 3(2)(5) SC ST ACT MURDER-1 03-05-2008 6607/2009 PENDING 16 YEARS, 11 MONTH S, 28 DAYS 44 YEARS, 10 MONTH S, 29 DAYS — NA MERCY/FORM A/PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-14-04-2022 80 ABRAR ALI S/O ABBAS ALI ST NO-63/2006, CR NO-386/2005, U/S-302/34 IPC MURDER-1 04-08-2007 6325/2007 PENDING 16 YEARS, 04 MONTH S, 16 DAYS 39 YEARS, 10 MONTH S18 DAYS — NA F0RM A PENDING DM LEVEL RELEASE ON BAIL ON DTD-12-04-2022 81 CHAKODI S/O RAMNATH ST NO-173/2005 CR NO-811/2005 U/S-302, 498A, 143 IPC & 3/4 DP ACT MURDER-1 24-05-2007 3746/2007 PENDING 17 YY 03 MM 22 DD 19 YY 02 MM 22 DD 45 YEAR NA FORM-A DM LEVEL PENDING 82 UDAY PRAKASH SHUKLA S/O GAYA PRASAD SHUKLA ST NO-20/2006, CR NO-133/2005, U/S-302/149, 147, 148, 323/149, 324/149, 504, 506 IPC MURDER-1 26-02-2008 476/2008 PENDING 14 YEARS, 00 MONTH S, 20 DAYS 46 YEARS, 02 MONTH S, 27 DAYS — NA FORM A PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED-31-05-2022 83 SUSHIL S/O BIRBAL SINGH S.T No-1006, 1007/2005 C.R No-67, 76/2005, U/S-307, 302, I.P.C & 25 A, Act, Murder, 01 person 19.01.2007 1653/2007 Pending 17 Year 05 Month 03 Days 22 Year 01 Month 00 Days 40 Year 03 Month — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy 84 CHANGU S/O NAND KISHORE Cr. No-322/1999 St. No-225/2000 u/s-302/34, 201/34 IPC Murder, 01 person 15-01-2005 264/2005 Appeal Pending in High Court 18 Year 01 Month 22 Days 23 Year 04 Month 19 Days 44 Year 08 Month 22 Days Released on -04-05-2022 on G.O 01-08-2018 Form-A Pending at the level of DM/Ayodhya 85 RAM BAHADUR S/O RAM TIRATH Cr. No-148/1995 St. No-22/1996 u/s-148, 302/149, 323/149, 325/149 IPC Murder, 01 person 17-05-2005 878/2005 Appeal Pending in High Court 17Year 18Month 12 Days 22 Year 02 Month 26 Days 47 Year 05 Month 21 days Released on -05-05-2022 on G.O 01-08-2018 Form-A Pending at the level of IG Jail. 86 ROOPLAL S/O GANGA PRASAD NAI Cr. No-9/2001 St. No-964/2001 u/s- 302/34, IPC Murder, 01 person 10-02-2005 301/2005 Appeal Pending in High Court 18 Year 02 Month 27 Days 23 Year 06 Month 12 Days 50 Year 09 Month 08 days Released on -09-06-2022 on G.O 01-08-2018 Form-A Pending at the level of DM/Raebareily 87 RAJESH S/O HARDWARI MISHRA Cr. No-109/1996 St. No-323/1997 u/s-302/34, IPC Murder, 01 person 08-07-2005 882/2005 Appeal Pending in High Court 18 Year 01Month 02 Days 23 Year 04 Month 26 Days 55 Year 08 Month 12 days Released on -11-06-2022 on G.O 01-08-2018 Form-A Pending at the level of DM/Khiri 88 KUTAI @ DILIP CHANDRA S/O SIYARAM Cr. No-1459/2004 St. No-479/2004 u/s-302/34, 307/34, 506 IPC Murder, 01 person 09-03-2010 1033/2010 Appeal Pending in High Court 17 Year 11 Month 16 Days 22 Year 01 Month 05 Days 48 Year 11 Month 29 days - Mercy Prastav on the basis of G.O.01-08-2018 Pending at the level of Shashan. 89 KUNWAR BAHADUR S/O SURYABAKSH SINGH Cr. No-300/2004 St. No-171/2005 u/s-302, IPC Murder, 01 person 08-01-2008 355/2008 Appeal Pending in High Court 17 Year 10 Month 25 Days 21 Year 00 Month 00 Days 49 Year 00 Month 21 days - Mercy Prastav on the basis of G.O.01-08-2018 Pending at the level of Shashan. 90 DADDAN YADAV S/O CHANDIKA YADAV Cr. No-209/1993 St. No-36/1994 u/s-302/149, 143, 148, 307/149, 506 IPC Murder, 02 person 05-04-1996 797/1996 A/D 13-02-2003 17 Year 02 Month 10 Days 21 Year 11 Month 08 Days 53 Year 11 Month 29 days - Mercy Prastav on the basis of G.O.01-08-2018 Pending at the level of Shashan. 91 SWAMI NATH @ SWAMI DAYAL S/O MOHABBAT St. No-421/1979 u/s-148, 302, IPC Murder, 01 person 18-03-1980 163/1980 A/D 14-07-2004 17 Year 04 Month 09 Days 22 Year 02 Month 12 Days 56 Year 09 Month 16 days - Mercy Prastav on the basis of G.O.01-08-2018 Pending at the level of Shashan. 92 BRIJESH S/O KAMLA GAUR Cr. No-430/1999 St. No-04/2000 u/s-302, IPC Murder, 01 person 23-12-2005 201/2006 A/D 18-05-2015 17 Year 01 Month 20 Days 21 Year 02 Month 14 Days 48 Year 09 Month 16 days - Mercy Prastav on the basis of G.O.01-08-2018 Pending at the level of Shashan. 93 NANKAU @ RAM KISHORE LODH S/O CHANGA LODH ST.N0.344/04 Cr.N0.477/04, U/s-302, 307 IPC Murder, 01 person 03-06-2008 1565/2008 APPEAL DISMISSE D ON 05-08-2015 17 years 11 months 13 days 22 years 07 months 23 days 47 consider the premature release jail Policy Govt. order has been issued to release under Jail Policy 94 PAPPU CHAUDHARY @ RAM PRAKASH S/O HANUMAN CHAUDARY ST-26/06, & U/S-302/34 Murder Cases 1 25.01.2007 1594/2007 27-02-2007 Bailed on 15-03-2022 16 years, 07 months, 19 days, 21 years, 04 months, 26 days, 45 NO Form-A-form-a has been sent from This jail on dt-05.10.2021 Lt. no.-15.AR/2021 -Pending at govt. jail basti Bailed out on dt-23-03-2022 95 HARIBHAWAN S/O RAM AJOR YADAV ST NO.-308/87, CR NO.-137/87, U/S-302/34 IPC MURDER 08.11.2005 Criminal Appeal No.-1546/2005 Pending 17 years 06 months 29 days 23 years 00 months 21 days 54 consider premature release of the petitioners Govt. order has been issued to release under Jail Policy 96 RAMPUJAN @ SOHAN LAL S/O KANHAIYA LAL ST NO.-290/01, CR NO.-339/01, U/S-302/34, 307/34 IPC MURDER 09.09.2004 Criminal Appeal No.-2311/2004 Pending - - 59 considering premature release of the petitioners RELEASED UNDER JAIL POLICY ON DATED 26.05.2022 97 ASHOK KUMAR S/O RAM BALI ST NO.-290/01, CR NO.-339/01, U/S-302/34, 307/34 IPC MURDER 09.09.2004 Criminal Appeal No.-2311/2004 Pending - - 57 considering premature release of the petitioners RELEASED UNDER JAIL POLICY ON DATED 02.06.2022 98 BHAIYA GADDI @ BAMBAAJ S/O MABOOD AHMED ST NO.-1077/1999, CR NO.-136/1999, U/S-302, 307 IPC MURDER 11.11.2005 Criminal Appeal No.-5124/2005 Pending 17 years 09 months 23 days 22 years 08 months 26 days 47 consider premature release of the petitioners order has been issued to release under Jail Policy 99 SHRI RAM S/O BACHCHA YADAV ST NO.-183/05, CR NO.-111/04, U/S-302/34, 307/34, 201 IPC, MURDER 31.08.2006 Criminal Appeal No.-6475/2006 Pending 17 years 07 months 23 days 22 years 11 months 03 days 62 consider premature release of the petitioners Jail Policy Pending 100 AJAY KUMAR S/O SHIV BAHADUR SRIVASTAVA ST NO.-16/04, CR NO.-599/03, U/S-302, 354, IPC MURDER 27.09.2006 Criminal Appeal No.-05/2007 Pending - - 49 considering premature release of the petitioners RELEASED UNDER JAIL POLICY ON DATED 08.07.2022 101 GUDDU @ MOHD. KHALID S/O MOHD. HANEEF ST NO-245/2005, CR NO-252/2005, U/S-302/34, 307/34, 325/34, 504/34, 506/34 IPC & 4/25 ARM ACT MURDER-1 24-08-2006 3448/2007 PENDING 17 YEARS, 00 MONTH S, 29 DAYS 20 YEARS, 04 MONTH S, 11 DAYS 38 YEARS 10 MONTH S, 11 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-01-06-2022 102 ANIS S/O MOHD. HANEEF ST NO-245/2005, CR NO-252/2005, U/S-302/34, 307/34, 325/34, 504/34, 506/34 IPC & 4/25 ARM ACT MURDER-1 24-08-2006 3448/2007 PENDING 17 YEARS, 00 MONTH S, 01 DAYS 20 YEARS, 01 MONTH S, 19 DAYS 46 YEARS 03 MONTH S, 11 DAYS NA FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-01-06-2022 103 NARENDER SINGH S/O BECHAIN ST. NO-12/2006 CR. NO-155/2003 U/S-302/34, 307/34 IPC 1 MURDER 30-03-2012 1455/2012 PENDING 17 YY 09 MM 23 DD 02 YY 07 MM 06 DD 20 YY 04 MM 29 DD 47 YEAR FORM A DM LEVEL PENDING/JAIL POLICY 104 KARTAR SINGH S/O NARAYAN SINGH S.T No-923/2005 C.R No-122/2005 U/S-307/34, 302/34, I.P.C P.S-Delhi ate, Aligarh Murder 16-09-2006 6992/2006 Pending 17 Year 02 Mth. 05 Day 21 Year 10 Mth. 03 Day 49 Year 11 Mth. — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy. 105 MADHAV SINGH @ MADHUVA S/O NARAYAN SINGH S.T No-923/2005 C.R No-122/2005 U/S-307/34, 302/34, I.P.C P.S-Delhi ate, Aligarh. Murder 16-09-2006 6992/2006 Pending 17 Year 02 Mth. 05 Day 22 Year 05 Mth. 07 Day 57 Year 11 Mth. — Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy 106 RAJENDER S/O RANVEER SINGH S.T No-284/2005 C.R No-21/2005 U/S-147, 148, 452, 302/149, I.P.C, Murder 2 04/02/2006 1148/2006 Pending 17 Year 06Mth. 04 Day 23 Year 00Mth. 12 Day 57 Year 05 Mth. — Form-A Pending At D.M Level 107 HARI OM S/O NAEPAL SINGH S.T No-947/2004, C.R No-138/2004, U/S-302, I.P.C Murder 1 01/03/2006 2674/2006 Pending 17 Year 06Mth. 27 Day 23 Year 00Mth. 27 Day 41 Year 03Mth. — Form-A Pending At D.M Level 108 SHRI KRISHAN S/O AEDAL SINGH S.T No-574/1996 C.R No-60/1996 U/S-148, 307/149, 302/149, I.P.C Murder 2 28/07/2006 4527/2006 Pending 17 Year 02Mth. 24 Day 22 Year 07Mth. 05 Day 55 Year 10Mth. — Form-A Pending At H.Q 109 NANAK S/O BALJEET SINGH S.T No-1299/2004 C.R No-129/261/2004 U/S-302/34, I.P.C Murder 1 21/01/2006 744/2006 Pending 17 Year 10Mth. 22 Day 23 Year 05Mth. 05 Day 42 Year 00Mth — Form-A Pending At D.M Level 110 MAHESH S/O MANGAL VALMIK S.T No-493/1993 C.R No-298/1993 U/S-302, 354 IPC Murder 1 02.09.2005 4145/2005 Pending 17 Year 05 Mth. 22 Day 22 Year 04 Mth 21 Day 43 Year 05 Mth. — Release on Mercy (Permanent Policy) on 01.06.2022 111 MOHD. JAVED S/O MOHD. YASEEN S.T No-109/2005 C.R No-301/2004 U/S-302 IPC Murder 1 28/04/2006 4334/2007 Pending 22 Year 06 Mth. 17 Day 26 Year 10 Mth. 19 Day 38 Year 05 Mth. 22 Day — Release on Mercy (Permanent Policy) on 05.05.2022 112 DINESH S/O MITHAN S.T No-1288/2005 C.R No-194/2005 U/S-302/34, I.P.C Murder 1 08/01/2007 572/2007 Pending 17 Year 01 Mth. 11 Day 22 Year 03 Mth. 29 Day 53 Year 07 Mth. — Form-A Pending At D.M Level 113 SUNIL @ SUSHIL @ BHIM S/O DWARIKA PRASAD GUPTA S.T No-14/2005, C.R No-809/2004, U/S-302/34, 324/34, I.P.C, Murder 1 26/04/2006 2894/2006 Pending 17 Year 10 Mth. 22 Day 23 Year 04 Mth. 03 Day 40 Year 11 Mth — Form-A Pending At D.M Level 114 MOHAMMAD HANIF S/O MAZID KHAN S.T No-1319/2000, C.R No-246/2000, U/S-302/34, 201, I.P.C, Murder 1 24/03/2006 2476/2006 Decided 13.12.2012 17 Year 00 Mth. 16 Day 22 Year 06 Mth. 08 Day 57 Year 09 Mth — Form-A Pending AtH.Q Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy 115 RAMVIR SINGH S/O GHAMANDI SINGH BAGHEL S.T No-1052/1998 C.R No-22/1995 U/S-302/34, I.P.C Murder 1 23/02/2006 3834/2006 Decided 03.09.2009 16 Year 11 Mth. 29 Day 22 Year 06 Mth. 01 Day 54 Year 05 Mth — Form-A Pending At H.Q 116 ABBAS S/O MUNSHI LAL ST NO.-450/02, CR NO.-488/02, U/S-302/34, IPC MURDER 17.01.2005 Criminal Appeal No.-427/2005 DECIDED ON 03.06.2016 APPEAL DISMISSED - - 49 considering premature release of the petitioners RELEASED UNDER JAIL POLICY ON DATED 08.07.2022 117 FAUZDAR S/O TEZ MOHAMMAD (1) ST NO.-32/99, CR NO.-248/98, U/S-302/34, 323/34, 325/34, 506 IPC, (2) MURDER 28.08.2008 Criminal Appeal No.-2401/2004 DECIDED ON 08.01.2016 APPEAL DISMISSED - - 45 considering premature release of the petitioners RELEASED UNDER JAIL POLICY ON DATED 11.06.2022 24 2.23 MOBIN @ NANHA v. STATE OF U.P & ORS. W.P(Crl.) No. 514/2021 MOBIN @ NANHA S/O SURAZUDDIN ST No-545/04 Cr No-83/04 U/s 147, 148, 307/149, 302/149 IPC Murder 01 04-05-2007 3422/2007 17-05-2007 07-10-2021 17Y 08 M 18D 20 Y 10 M 15 D 46 Y — Proposal under Permanent Policy of Premature release is Pending at hqr. level but not elegible due to Prohibited Series under Prastar-3(IX)) 25 2.24 RAKESH MISHRA v. STATE OF U.P & ORS. W.P(Crl.) No. 497/2021 RAKESH MISHRA S/O SABHAJEET MISHRA ST NO.-296/04, CR NO.-633/03, U/S-302/34, IPC MURDER 01 21.10.2008 2636/2008 appeal dismissed on 01-02-2013 17 years 05 months 16 days 21 years 09 months 26 days 57 consider the premature release of the petitioners within 8 weaks. Jail Policy and Form A Pending 26 2.25 VIRENDER & ORS v. STATE OF U.P & ORS. W.P(Crl.) No. 499/2021 1 VIRENDER S/O VIJAYPAL S.T No-1898/1999 C.R No-136/1999 U/S-148, 302/148, 302/149 I.P.C, Murder 3 20/05/2004 3563/2004 Pending 23 Year 00 Mth. 05 Day 29 Year 01 Mth. 09 Day 63 Year 00 Mth — Form-A Pending at D.M Level 2 SATYAVIR S/O CHARAN SINGH S.T No-1898/1999 C.R No-136/1999 U/S-148, 302/148, 302/149, I.P.C, Murder 3 20/05/2004 3073/2004 Pending 22 Year 11 Mth. 06 Day 29 Year 00 Mth. 20 Day 80 Year 00 Mth — Form-A Pending at D.M Level 3 KIRANPAL S/O SHEORAJ S.T No-1898/1999 C.R No-136/1999 U/S-148, 302/148, 302/149, I.P.C, Murder 3 20/05/2004 3563/2004 Pending 23 Year 00 Mth. 07 Day 29 Year 01 Mth. 11 Day 71 Year 00 Mth — Form-A Pending at D.M Level 4 JUGENDER S/O SHANKAR S.T No-1898/1999 C.R No-136/1999 U/S-148, 302/148, 302/149, I.P.C, Murder 3 20/05/2004 3563/2004 Pending 22 Year 11 Mth. 28 Day 29 Year 01Mth. 02Day 58 Year 00 Mth — Form-A Pending at D.M Level 5 RAJKUMAR S/O BHOPAL S.T No-856/2002 C.R No-52/2001 U/S-148, 302/149, I.P.C Murder 4 26/05/2004 3161/2004 Pending 20 Year 10 Mth. 08 Day 26 Year 09 Mth. 19 Day 55 Year 08 Mth. Release on HC Bailorder Date-02.05.2022 Form-A Pending at D.M Level. 6 CHANDRAPAL S/O RAMPHAL S.T No-1054/1999 C.R No-80/1999, U/S-147, 148, 307/149, 302/149, I.P.C Murder 3 25/08/2004 4703/2004 Decided 02.12.2005 23 Year 02 Mth. 17 Day 29 Year 02 Mth. 19 Day 77 Year 00 Mth. — Form-A Pending at D.M Level 7 SURENDER S/O BHULEY SINGH S.T No-1054/1999 C.R No-80/1999 U/S-147, 148, 307/149, 302/149, I.P.C, Murder 3 03/01/2006 4703/2004 Decided 02.12.2005 23 Year 00 Mth. 22 Day 29 Year 00 Mth. 24 Day 68 Year 11 Mth. — Nominal Roll Pending at D.M Level 8 JAIVEER S/O CHAMAN SINGH S.T No-1054/1999 C.R No-80/1999 U/S-148, 302/149, I.P.C Murder 4 25/08/2004 4703/2004 Decided 02.12.2005 23 Year 02 Mth. 08 Day 29 Year 03 Mth. 00 Day 45 Year 00 Mth. 04 Day — Form-A Pending at D.M Level 9 SUKHDEV SINGH S/O ANOOP SINGH S.T No-1213/1999 C.R No-244/1999 U/S-147, 148, 307/149, 302/149, I.P.C Murder 3 24/05/2001 12521/2020 Decided 10.03.2021 23 Year 00 Mth. 13 Day 30 Year 01 Mth. 15 Day 61 Year 02 Mth. — Form-A Pending at H.Q 10 TAAHIR S/O VASHEER S.T No-420/1999, C.R No-36/1999, U/S-147, 307, 302, I.P.C Murder 4 09/10/2003 1688/2003 Pending 23 Year 02 Mth. 18 Day 29 Year 06 Mth. 05 Day 48 Year 02 Mth. — Form-A Pending at D.M Level 11 TITU S/O BAARU S.T No-856/2002 C.R No-52/2001 U/S-148, 302/149, I.P.C Murder 4 26/05/2004 3161/2004 Pending 20 Year 10 Mth. 05 Day 27 Year 02 Mth. 10 Day 43 Year 08 Mth. Release on HC Bailorder Date-09.04.2022 Nominal roll Pending at D.M Level. 12 JITENDER @KAALA S/O SHODAAN S.T No-856/2002 C.R No-52/2001 U/S-148, 302/149, I.P.C Murder 4 26/05/2004 3161/2004 Pending 20 Year 10 Mth. 05 Day 26 Year 09 Mth. 16 Day 48 Year 08 Mth. Release on HC Bailorder Date-09.04.2022 Nominal roll Pending at D.M Level. 13 PARVINDER S/O SHODAAN S.T No-856/2002 C.R No-52/2001 U/S-148, 302/149, I.P.C Murder 4 26/05/2004 3161/2004 Pending 20 Year 10 Mth. 05 Day 26 Year 09 Mth. 16 Day 47 Year 08 Mth. Release on HC Bailorder Date-09.04.2022 Nominal roll Pending at D.M Level. 14 PRAMOD KUMAR S/O KAANTI PRASAD S.T No-856/2002 C.R No-52/2001 U/S-148, 302/149, I.P.C Murder 4 26/05/2004 3161/2004 Pending 23 Year 10 Mth. 08 Day 26 Year 09 Mth. 19 Day 55 Year 08 Mth. Release on HC Bailorder Date-09.04.2022 Form-A Pending at D.M Level 15 SUDHIR S/O OM PRAKASH S.T No-385/1994 U/S-307, 302, 427, I.P.C Murder 6 19/07/2005 1946/2005 Decided 13.05.2005 22 Year 03 Mth. 19 Day 28 Year 10 Mth. 13 Day 58 Year 04 Mth. — Form-A Pending at D.M Level 16 JAGVEER S/O SARNAAMI (1)S.T No-529/2003, C.R No-115/2003, U/S-148, 452, 307/149, 302/149 I.P.C Murder 3 01/12/2004 6345/2004 Decided 21.01.2008 19 Year 03 Mth. 15 Day 25 Year 10 Mth. 15 Day 44 Year 08 Mth. — Nominal Roll Pending at D.M Level 17 SATYAVEER S/O SARNAAMI (1)S.T No-529/2003, C.R No-115/2003, U/S-148, 452, 307/149, 302/149 I.P.C Murder 3 01/12/2004 6345/2004 Decided 21.01.2008 19 Year 03 Mth. 18 Day 25 Year 03 Mth. 18 Day 47 Year 08 Mth. — Nominal Roll Pending at D.M Level 18 OMBIR S/O KANHAIYA S.T No-69/2001 C.R No-32/2001 U/S-307/34, 302/34, 452, I.P.C & 3(2)(5) SC/ST, Act, Murder 4 12/12/2007 156/2008 Pending 21 Year 04 Mth. 13 Day 29 Year 03 Mth. 09 Day 79 Year 05 Mth. — Nominal Roll Pending at D.M Level 27 2.26 RAM JANAM YADAV v. STATE OF U.P & ORS. W.P(Crl.) No. 494/2021 RAM JANAM YADAV S/O BILLU YADAV ST NO. 147/2011.CR No. 438/1997.U/S 302/34IPC. INAYAT NAGAR FAIZABAD ONE MURDER 05.10.2006 CRMINAL APEEL NO.2271/2 006, DATE OF FILLLING 15.11.2006 PENDING 17 YEARS0 1MONT H. 23 DAYS 22 YEARS 04 MONTH S 07 DAYS. 56 YEARS. According to the order of hon'ble high court dated 08.05.2022, the prisoner has been released from the jail on 16.05.2022 Mercy Petition under Standing Policy 2018 PENDING AT HQ LEAVEL 28 2.27 GAJENDRA SINGH & ORS. v. STATE OF U.P & ORS. W.P(Crl.) No. 508/2021 1 GAJENDRA SINGH S/O THAN SINGH ST. NO-994/02 CR. NO-162/02 U/S- 302, 364, 201 IPC Murder/Ki dnapping 01 Case 20-Apr-03 2528/06 Pending 20 YY 00 MM 19 DD 26 YY 02 MM 01 DD 46 YY 03 MM 05 DD Released by Goverment order no. 634/22-2-2022-17(480)/2017, Order Dated-24-05-2022 Released on date.-26-05-2022 Form-A is Pending at the level of District Megistrate, Bareilly 2 HARPRASAD S/O GIRAND ST. NO-741/94 CR. NO-447/92 U/S-302/149, 147, 148, 307/149 IPC Murder 01 Case 12-May-06 4418/06 Pending 17 YY 03 MM 14 DD 22 YY 07 MM 05 DD 53 YY 10 MM 25 DD Released on Bail & Bond on the Order of Hon'ble Court CJM, Badayun on dated-15-04-2022 Form-A is Pending at the level of District Megistrate, Badayun Jail Policy Pending 3 CHHAILU S/O RAMBHAROSE 105/00 302, 376 IPC Murder/Rape 1 case 11-Oct-06 672/06 Decided 22 YY 10 MM 14 DD 28 YY 02 MM 02 DD 44 YY 10 MM 22 DD Pending at the level of District Megistrate, Sahjhanpur Jail Policy Pending 4 SAPPU @ SITARAM S/O BHOLA 13/97 348/95 302, 376, 201 I.P.C Murder/Rape 1 case 31-Aug-00 212/02 Decided 25 YY 10 MM 29 DD 33 YY 03 MM 00 DD 57 YY 00 MM 00 DD Form-A on Pending at the level of District Megistrate, Sahjhanpur Jail Policy Pending 5 LALTA PRASAD S/O TARACHANDRA ST. NO-537/01 CR. NO-275/01 U/S-302/34, 201 IPC Murder 01 Case 19-Jul-05 3254/05 Pending 17 YY 09 MM 23 DD 23 YY 05 MM 06 DD 51 YY 10 MM 05 DD Aquital by Hon. High Court on date-28-05-2022 Form-A on Pending at the level of District Megistrate, PBT Jail Policy Pending 6 RAM LADAITE S/O POORAN KISAN ST. NO-66/96 CR. NO-168/89 U/S- 302/34, 307/34 IPC Murder 01 Case 18-Nov-08 1763/05 Pending 17 YY 06 MM 05 DD 23 YY 03 MM 11 DD 47 YY 06 MM 15 DD Released by Goverment order no. 736/22-2-2022-17(542)/2020, Order Dated-24-06-2022 Released on date.-28-06-2022 Form-A on Pending at the level of District Megistrate, Shanjhapur 7 CHARAN SINGH S/O GULSHER ST. NO-695/04 CR. NO-54/04 U/S- 302 IPC Murder 01 Case 12-Jan-06 1171/06 Pending 17 YY 10 MM 12 DD 23 YY 04 MM 07 DD 58 YY 05 MM 14 DD Released by Goverment order no. 718/22-2-2022-17(286)/2020, Order Dated-24-06-2022 Released on date.-28-06-2022 Form-A on Pending at the level of District Megistrate, Pilibhit 8 RAMPAL S/O DEENBANDHU ST. NO-653/04 CR. NO-136/04 U/S-302/149, 307, 452, 364, 504, 506, 376/149 IPC Murder/Rape 01 Case 11-Jun-06 1639/08 Pending 18 YY 02 MM 20 DD 22 YY 10 MM 29 DD 51 YY 09 MM 27 DD Released by Goverment order no. 695/22-2-2022-17(265)/2022, Order Dated-06-07-2022 Released on date.-09-07-2022 Form-A on Pending at the level of District Megistrate, Sitapur 9 BABADIN S/O MULLURAIDAS ST. NO-713/04 CR. NO-75/04 U/S- 302 IPC Murder 01 Case 03-03-2006 606/2006 Pending 17 YY 04 MM 17 DD 22 YY 07 MM 04 DD 60 YY 06 MM 05 DD Released by Goverment order no. 1877/22-2-2021-17(502)/2020, Order Dated-11-10-2021 Released on date.-12-10-2021 Form-A on Pending at the level of District Megistrate, Sitapur 10 RAJENDRA SINGH S/O RAMNATH ST. NO-997/2000 CR. NO-45/2000 U/S-452, 302, 323 IPC Murder 01 Case 20-11-2003 R.A 06-12-2016 6100/03 Pending 18 YY 08 MM 04 DD 23 YY 08 MM 26 DD 56 YY 05 MM 23 DD Released by Goverment order no. 658/22-2-2022-17(10)/2022, Order Dated-01-05-2022 Released on date.-04-05-2022 Form-A on Pending at the level of District Megistrate, Shajhanpur 11 NIRMAL SINGH @ NIMMA S/O MAAN SINGH ST. NO-433/02 CR. NO-157/01 U/S-302/149, 307/149, 147, 148, 364, 201/149 IPC Murder 01 Case 22-Sep-04 5169/04 Pending 21 YY 02 MM 19 DD 27 YY 01 MM 21 DD 54 YY 10 MM 17 DD Released by Goverment order no. 1036/22-2-2022-17(94)/2008, Order Dated-24-06-2022 Released on date.-29-06-2022 Form-A on Pending at the level of District Megistrate, Pilibhit 12 NARVAIL SINGH S/O PAYARA SINGH 433/02 157/01 302/149, 201/149, 307/149, 364, 147, 148 I.P.C Murders/Kidnaping 1 case 22-Sep-04 5169/04 Decided 19 YY 03 MM 07 DD 25 YY 03 MM 01 DD 56 YY 09 MM 28 DD Pending Form A at the level of District Megistrate, Pilibhit & Jail Policy pending 13 MOOLCHAND S/O DWARIKA ST. NO-942/03 CR. NO-109/03 U/S-302/149, 148, 506 IPC Murder 01 Case 09-02-2007 1788/08 Pending 18 YY 09 MM 03 DD 23YY 08 MM 24 DD 53 YY 05 MM 02 DD Released by Form-A Goverment order no. 217/2021/2075/22-2-2021-17(865)/2021, Order Dated-14-12-2021 Released on date.-11-01-2022 29 2.28 PREM PAL v. STATE OF U.P & ORS. W.P(Crl.) No. 01/2022 PREM PAL S/O BUDHASEN Cr. No-166/1996 St. No-812/1996 u/s-302/149, 302/120B, 148 IPC Murder, 03 person 03-08-2000 1938/2000 28-10-2005 25 Year 07 Month 22 Days 30 Year 02 Month 04 Days 44 Year 04 Month 01 days - Pratav Pending at the level of shashan on the basis of G.O-01-08-2018, N.R Also pending at the level of DM/Pilibhit. 30 2.29 VINOD KUMAR v. STATE OF U.P & ORS. W.P(Crl.) No. 123/2020 VINOD KUMAR S/O OMPRAKASH ST-337/1984 Cr-85/1984 U/S-302, 148, 332, 307/149, I.P Murder 1 29/10/2007 949/1986 23.09.1988 38 Year 01 Mth. 14 Day 50 Year 01 Mth. 09 Day 57 Year 04 Mth. — Release on PreMature Mercy Date-16.9.2021 31 2.30 BALLU @ HASAN TAQUI v. THE STATE OF U.P & ANR. W.P(Crl.) No. 7/2020 BALLU @ HASAN TAQUI S/O MOHD. RAMJANI ST-245/1989 Cr-40/1989 U/S-302, 148, 332, 307/149, I.P.C Murder 11 10-08-1992 1492/1992 Decided 04.05.1995 25 Year 02Mth. 25day 31 Year 08Mth. 10day 84 Year 05Mth. Released on S.C order Interim Bail on 22.02.2020 Nominal Roll Accepted on 28.10.2020 32 2.31 RAHEES v. THE STATE OF U.P & ANR. W.P(Crl.) No. 23/2020 RAHEES S/O IKRAR HUSSAIN ST-245/1989 Cr-40/1989 U/S-302, 148, 332, 307/149, I.P.C Murder 11 10-08-1992 1492/1992 Decided 04.05.1995 30 Year 09Mth. 06 day 36 Year 08Mth. 10day 61 Year 5Mth. Released on S.C order Interim Bail on 22.02.2020 Mercy Pending 33 2.32 FIROZ v. THE STATE OF U.P & ANR. W.P(Crl.) No. 189/2020 FIROZ S/O HASAN TAKI ST-245/1989 Cr-40/1989 U/S-302, 148, 332, 307/149, I.P.C Murder 11 10-08-1992 1492/1992 Decided 04.05.1995 31 Year 03Mth. 06 day 36 Year 08Mth. 10day 60 Year 5Mth. Released on S.C order Interim Bail on 02.08.2020 Mercy Pending 34 2.33 MAHIR v. THE STATE OF U.P & ANR. W.P(Crl.) No. 277/2020 MAHIR S/O ZUBEDA Cr. No-40/1989 St. No-245/1989 U/S-302/149, 148, 324/149, 307/149, IPC Murder, 09 person 10-08-1992 1857/1992 20-06-1994 30 Year 04 Month 01 Days 38 Year 07 Month 17 Days 55 Year 11 Month 24 days Released on -17-10-2020 on Bail Bond Form - A Pending At the level of DM/Buland Shahar 35 2.34 TUKKI & ANR. v. THE STATE OF U.P & ANR. W.P(Crl.) No. 75/2021 1 TUKKI S/O JHANGIRI @ JHANGIRI MAL SHARMA S.T No-884/2000, C.R No-, 33/2000, U/S-148, 302/149, 323/149, 307/149 IPC, Murder 3 29/09/2003 5009/2003 Pending 20 Year 10 Mth. 20 Day 26 Year 09Mth. 03 Day 59 Year 07 Mth. Released on S.C order Interim Bail on 05.03.2021 Form-A Pending at D.M Level 2 PAPPAN S/O KUNWAR PAL SHARMA S.T No-884/2000, 393/2003 C.R No-, 33/2000, 1029/2004 U/S-148, 302/149, 323/149, 307/149 IPC. Murder 3 29/09/2003 5009/2003 Pending 20 Year 11 Mth. 06 Day 26 Year 09Mth. 03 Day 59 Year 07 Mth. 07 Day Released on S.C order Interim Bail on 05.03.2021 Form-A Pending at D.M Level 36 2.37 PARVINDER & ANR v. STATE OF U.P & ORS. W.P(Crl.) No. 341/2020 1 PARVINDER S/O KUNWARPAL Cr. No-07/2000 St. No-344/2000 u/s-148, 302, 452 IPC Murder, 08 person 18-05-2002 1780/2002 25-11-2003 19 Year 07 Month 12 Days 24 Year 09 Month 00 Days 53 Year 01 Month 11 days Released on -19-12-2020 on Bail Bond Form-A Rejected dated 28.04.2020 2 CHANDRAVEER S/O KALYAN S.T No-344/2000 C.R No-07/2000 U/S-302/149, 148, 452I.P.C, Murder 8 18-05-2002 1780/2002 Decided 25.11.2003 20 Year 07 Mth. 12 day 26 Year 10 Mth. 05 day 66 Year 05 Mth. Released on S.C order Interim Bail on 11.12.2020 Mercy Pending at D.M Level 37 2.38 PRAMOD & ANR. v. STATE OF U.P & ORS. W.P(Crl.) No. 336/2020 1 PRAMOD S/O RISAL SINGH S.T No-390/1992, C.R No-69/1991 U/S-148, 302/149 I.P.C, Murder 3 09-11-1994 1854/1994 Decided 18.12.1995 23 Year 09Mth. 23day 32 Year 09 Mth. 28 day 52 Year 06 Mth. Released on S.C order Interim Bail on 23.11.2020 Nominal Roll Pending at H.Q Level. 2 BRAHMPAL S/O RISAL SINGH S.T No-390/1992, C.R No-69/1991 U/S-148, 302/149 I.P.C, Murder 3 09-11-1994 1854/1994 Decided 18.12.1995 23 Year 09Mth. 23day 32 Year 09 Mth. 28 day 52 Year 06 Mth. Released on S.C order Interim Bail 23.11.2020 Nominal Roll Pending at D.M Level. 38 2.39 ABDUL JABBAR v. THE STATE OF U.P & ANR. W.P(Crl.) No. 15/2021 ABDUL JABBAR S/O ABDUL RASEED S.T No-15/1993, C.R No-56/1993 U/S-307, 302/34, I.P.C, Murder 3 12.07.2022 906/2000 Decided 28.02.2002 26 Year 03Mth. 20day 31 Year 03Mth. 10day 48 Year 02Mth. Released on S.C order Interim Bail on 17.03.2021 Form-A Pending at H.Q Level. 39 2.40 SALIM v. STATE OF U.P & ORS. W.P(Crl.) No. 417/2020 SALIM S/O ABDUL SATTAR S.T No-29/1979, C.R No-243/1978, U/S-302/149, 148 Murder 3 29.07.2000 980/1980 09.03.2020 21 Year 07Mth. 16day 27 Year 05Mth. 25day 70 Year 06Mth. Released on Bail in date-17.03.2021 Form-A Pending at D.M Level 40 2.41 HARENDRA & ORS. v. THE STATE OF U.P & ORS. W.P(Crl.) No. 61/2021 1 HARENDRA S/O HARKESH S.T No-740/2001, C.R No-666A/2000 U/S-148, 302/149, 452, I.P.C, Murder 4 29.09.2002 4456/2002 Decided 27.02.2013 20 Year 03Mth. 20day 25 Year 03Mth. 10day 59 Year 06 Mth. Released on S.C order Interim Bail on 23.02.2021 Form-A Pending at H.Q Level. 2 NARENDRA S/O BRAHAM SINGH Cr. No-666A/2000 St. No-740/2001 u/s-302/149, 148, 452, IPC Murder, 04 person 20-09-2002 4456/2002 27-02-2013 19 Year 09 Month 09 Days 25 Year 00 Month 25 Days 43 Year 10 Month 22 days Released on -01-03-2021 on Bail Bond Form-A Pending at the level of DM/Buland shahar 3 RAVINDRA S/O GIR RAJ SINGH Cr. No-666A/2000 St. No-740/2001 u/s-302/149, 148, 452, IPC Murder, 04 person 20-09-2002 4879/2002 27-02-2013 19 Year 11 Month 25 Days 25 Year 09 Month 08 Days 46 Year 08 Month 02 days Released on -01-03-2021 on Bail Bond Form-A Pending at the level of DM/Buland shahar 41 2.42 ISLAM & ANR. (ALLAH NOOR) v. THE STATE OF U.P & ORS. W.P(Crl.) No. 86/2021 1 ISLAM S/O ALI MOHAMMAD Cr. No-10/1991 St. No-52/1991 u/s- 396, 412 IPC Murder, 03 person 03-09-1994 1371/1994 07-09-1995 26 Year 03 Month 11 Days 33 Year 03 Month 04 Days 51 Year 07 Month 10 days Released on -10-03-2021 on Bail Bond 14 Year Nominal Roll Rejected. 2 ALLA NOOR S/O ALLAH RAZI St. No.-52/1991 Cr. No.-10/1991, U/S-396 IPC Murder 03-09-1994 1450/1994 Life Time, 07-09-1995 26 Years 02 Months 05 Days (Till released Date 10-03-2021) 33 Years 05 Months 06 Days (Till released Date 10-03-2021) 59 Years 07 Months 27 Days Up to 10-03-2021 — Mercy Petrtion Rejected on Dated-31-03-2008 by the Government Release on bail on Date 10-03-2021 42 2.43 RAKESH GIRI & ANR (SANKATA) v. THE STATE OF U.P & ORS. W.P(Crl.) No. 115/2021 1 RAKESH GIRI S/O LATE PREM GIRI C. No. 84/90 S.T No. 29/1991, U/S-147, 148, 149, 307, 302, 436, 452, 404 IPC Ps-Mitauli, Dist-Kheri 05 MURDERS 19-09-1995 501/1995 FILLING DATE 01-01-1995 HIGH COURT LKW 725/1997 FILLIND DATE 23-04-1997 IN SUPRENE COURT 501/1995 IN HIGH COURT LKW JUDGMENT DATE 28-01-1997 725/1997 IN SUPRENE COURT JUDGMENT DATE 21-10-1997 24 Y. 02 M. 22 D. (As on 23-03-2021) 32 Y. 09 M. 26 D. (As on 23-03-2021) 69 years Form-A cancelled by up govn. dated 29-12-2017 Release on Bail dated-23-03-2021 2 SANKATA S/O JANKI PRASAD Cr. No-84/1990 St. No-29/1991 u/s-148, 436, 449, 302/149 412 IPC Murder, 05 person 19-09-1995 549/1995 21-10-1997 24 Year 09 Month 09 Days 32 Year 03 Month 27 Days 60 Year 10 Month 19 days Released on -25-03-2021 on Bail Bond 14 Year Nominal Roll Pending due to Unvailability of Court Abhimat. 43 2.44 ANIL v. THE STATE OF U.P & ANR. W.P(Crl.) No. 122/2021 ANIL S/O SHRI CHHOTELAL ST No. 884/2000 Crime No. 33/2000 U/S-148, 323, 307, 302/, 149 IPC P/S Khanpur Distt-Buland Shahar Murder Cases 29-09-2003 5009/2003 Criminal Appeal No. 5009/2 003 Judgment Date. 27-09-2013 20 Years 11 Months 11 Days 26 Years 09 Months 10 Days 39 Years W.P(Crl) No. 1 22/21 Released on26-03-2021 by Order ADJ -04 Buland Shahar Form-A Sent to DPO Bulnd Shahar Vide Latter No-79.AR/2021 Dated-24-01-2021 44 2.45 RANBIR SINGH v. THE STATE OF U.P & ANR. W.P(Crl.) No. 397/2020 RANBIR SINGH S/O VIJAY SINGH S.T No-277/1985, U/S-148, 30/149, 302/149 I.P.C Murder 3 14.06.1991 1768/1991 Decided 14.01.1997 23 Year 11Mth. 06 day 31 Year 08Mth. 28day 74 Year 06 Mth. Released on S.C order Interim Bail on 22.01.2021 Nominal Roll Pending at D.M Level. 45 2.46 PUSHPENDRA @ PAPPU v. STATE OF U.P & ORS. W.P(Crl.) No. 35/2021 PUSHPENDRA @ PAPPU S/O JAGDISH SHARAN S.T No-1314/1994, C.R No-68/1994 U/S-148, 302, I.P.C, Murder 4 05.02.1995 4456/2002 Decided 19.08.1997 26 Year 02 Mth. 26 day 32 Year 00Mth. 10day 59 Year 06 Mth. Released on S.C order Interim Bail on 13.02.2021 Form-A Pending at H.Q Level. 46 2.47 AJAY PRATAP SINGH AND ORS. v. STATE OF U.P & ORS. W.P(Crl.) No. 414/2020 1 AJAY PRATAP SINGH S/O RANVEER SINGH S.T No-375/1992, C.R No-10/1992 U/S-148, 302/149, 324/149, I.P.C Murder 4 06.09.1999 2753/1993 Decided 19.09.2007 21 Year 10 Mth. 02 day 27 Year 01Mth. 00 day 59 Year 06 Mth. Released on S.C order Interim Bail on 24.02.2021 Form-A Pending at H.Q Level. 2 SHIV PRATAP SINGH S/O RANVEER SINGH S.T No-375/1992, C.R No-10/1992 U/S-148, 302/149, 324/149, I.P.C Murder 4 06.09.1999 2753/1993 Decided 19.09.2007 21 Year 10 Mth. 02 day 26 Year 06Mth. 25day 65 Year 06 Mth. Released on S.C order Interim Bail on 24.02.2021 Form-A Pending at H.Q Level. 3 SHYAM PRATAP ISNGH S/O RANVEER SINGH S.T No-375/1992, C.R No-10/1992 U/S-148, 302/149, 324/149, I.P.C Murder 4 06.09.1999 2753/1993 Decided 19.09.2007 21 Year 10 Mth. 02 day 27 Year 00Mth. 25day 56 Year 06 Mth. Released on S.C order Interim Bail on 24.02.2021 Form-A Pending at D.M Level. 47 2.48 BITTOO @ BRIJESH KUMAR v. THE STATE OF U.P & ANR. W.P(Crl.) No. 407/2020 BITTOO @ BRIJESH KUMAR S/O JAGPAL ST No-740/2001 Crime No-66A/2000 U/S-147, 148, 452, 302/149I PC P/S Sikandra bad Distt-Buland Shaher Murder Cases 20-09-2002 4856/2002 Criminal Appeal No-4456/02 Judgment Date 27-02-2013 20 Years 03 Months 05 Days 26 Years 04 Months 22 Days 38 Years W.P(Crl) No. 4 07/20 Released on-12-02-2021 by Order ASJ/FTC -03 Buland Shahar Form-A Sent to DM Bulnd Shahar Vide Latter No-900.AR-2/16 Dated-26-06-2016 48 2.49 CHANDER PAL v. THE STATE OF U.P & ANR. W.P(Crl.) No. 421/2020 CHANDER PAL S/O DALIP S.T No-740/2001, C.R No-666A/2000 U/S-148, 302/149, 452, I.P.C, Murder 4 29.09.2002 4456/2002 Decided 27.02.2013 20 Year 03Mth. 20day 25 Year 03Mth. 10day 75 Year 01Mth. Released on S.C order Interim Bail on 05.02.2021 Form-A Pending at H.Q Level. 49 2.50 SATENDRA v. STATE OF U.P & ORS. W.P(Crl.) No. 373/2020 SATENDRA S/O RISAL SINGH S.T No-390/1992, C.R No-69/1991 U/S-148, 302/149 I.P.C Murder 3 09-11-1994 1854/1994 Decided 18.12.1995 27 Year 10Mth. 08 day 33 Year 09 Mth. 28 day 52 Year 00Mth. Released on S.C order Interim Bail 07.01.2021 Mercy Cancelled on 26.06.2019 50 2.51 ISHWARI PRASAD @ KHANNA AND ORS. v. STATE OF U.P & ORS. W.P(Crl.) No. 67/2022 1 ISHWARI PRASAD @ KHANNA S/O DWARIKA PRASAD ST. NO-486/03 CR. NO-380/03 U/S-302/34 IPC Murder 1 case 09-03-2006 1856/06 Pending 17 YY 01 MM 10 DD 22 YY 07 MM 06 DD 38 YY 05 MM 16 DD Released on Bail & Bond on the Order of Hon'ble Court CJM, Pilibhit on dated-27-08-2022 Form-A on Pending at the level of District Megistrate, Pilibhit Jial policy peding 2 BADAN SINGH S/O GIRDHARI ST. NO-741/94 CR. NO-447/92 U/S-302/149, 307/149, 147, 148 IPC Murder 1 case 12-05-2006 2765/06 Pending 16 YY 08 MM 18 DD 22 YY 00 MM 06 DD 55 YY 10 MM 23 DD Released on Bail & Bond on the Order of Hon'ble Court CJM, Badayun on dated-13-04-2022 Form-A on Pending at the level of District Megistrate, Badayun Jial policy peding 3 RAMSEWAK S/O HARIRAM RATHOR ST. NO-1009/03 CR. NO-176/03 U/S- 302 IPC Murder 1 case 12-12-2006 877/07 Pending 16 YY 09 MM 20 DD 21 YY 11 MM 08 DD 38 YY 03 MM 14 DD Released on Bail & Bond on the Order of Hon'ble Court ADJ, Bareilly on dated-06-05-2022 Form-A on Pending at the level of District Megistrate, Bareilly Jial policy peding 4 MURSHAD S/O ALI HUSSAIN ST. NO-95/06 CR. NO-198/05 U/S-147, 148, 302/149 IPC Murder 1 case 15-May-07 3693/07 Pending 17 YY 02 MM 13 DD 22 YY 03 MM 19 DD 40 YY 03 MM 02 DD Pending Form A at the level of District Megistrate, Rampur & Jail Policy pending 5 SURYAPRATAP SINGH @ SONU S/O SUKHPAL SINGH ST. NO-924/05 CR. NO-89/05 U/S-302 IPC Murder 1 case 20-01-2007 1823/07 Pending 16 YY 08 MM 20 DD 21 YY 09 MM 12 DD 43 YY 04 MM 24 DD Released on Bail & Bond on the Order of Hon'ble Court ADJ-7, Shajhanpur on dated-25-03-2022 Form-A on Pending at the level of District Megistrate, Shajhanpur Jial policy peding 6 JAWAHARLAL S/O CHATURILAL ST. NO-210/06 CR. NO-475/05 U/S-302/149, 148 IPC Murder 1 case 31-07-2009 5373/09 Pending 16 YY 10 MM 23 DD 21 YY 01 MM 26 DD 40 YY 10 MM 18 DD Released on Bail & Bond on the Order of Hon'ble Court CJM, Bareilly on dated-10-05-2022 Form-A on Pending at the level of District Megistrate, Bareilly Jial policy peding 7 SUSHIL S/O BALVEER SINGH CHAUHAN ST. NO-552/05 CR. NO-354/05 U/S- 302/34 IPC Murder 1 case 21-06-2007 4319/07 Pending 17 YY 03 MM 17 DD 22 YY 04 MM 07 DD 45 YY 00 MM 04 DD Released on Bail & Bond on the Order of Hon'ble Court ADJ-4, Bijnaur on dated-22-08-2022 Form-A on Pending at the level of District Megistrate, Bijnor Jial policy peding 8 RAMVEER SINGH S/O RAJKUMAR SINGH 87/03 168/02 302, 307, 147, 149, 148 I.P.C Murder 1 case 13-Feb-07 478/07 Pending 17 YY 02 MM 07 DD 22 YY 04 MM 14 DD 53 YY 05 MM 04 DD Pending Form A at the level of Prison Head Quarter & Jail Policy pending 9 VEDPAL S/O RAMESHWAR 848/99 18/99 364/34, 302/34, 201/34 IPC Murders/Kidnaping 1 case 14-Jul-10 4947/10 Pending 17 YY 08 MM 23 DD 21 YY 09 MM 10 DD 42 YY 00 MM 25 DD Pending Form A at the level of District Megistrate, Shajhanpur 10 RANVEER SINGH S/O RAJKUMAR SINGH 87/03 168/02 302, 307, 147, 149, 148 I.P.C Murder 1 case 13-Feb-07 478/07 Pending 17 YY 02 MM 07 DD 22 YY 04 MM 14 DD 55 YY 05 MM 04 DD Pending Form A at the level of Prison Head Quarter & Jail Policy pending 11 BABURAM S/O KUNDAN 01/06 143/05 302 I.P.C Murder 1 case 21-May-07 4137/07 Pending 17 YY 04 MM 15 DD 22 YY 05 MM 16 DD 42 YY 03 MM 02 DD Pending Form A at the level of Distric Megistrate, Badayun & Jail Policy pending 12 KANHAILAL S/O OMPRAKASH ST. NO-539/02 CR. NO-259/02 U/S- 302/34 IPC Murder 1 case 15-05-2006 3733/06 Pending 17 YY 01 MM 14 DD 22 YY 06 MM 00 DD 46 YY 01 MM 13 DD Released on Bail & Bond on the Order of Hon'ble Court Spl. j. Sc/St Act, Pilibhit on dated-03-07-2022 Form-A on Pending at the level of District Megistrate, Pilibhit Jial policy peding 13 SURESH S/O BALAKRAM GANGWAR 350/01 115/01 302/34, 504 I.P.C Murder 1 case 6-May-06 2878/06 Pending 17YY 02 MM 18 DD 22 YY 07 MM 27 DD 51 YY 03 MM 22 DD Pending Form A at the level of District Megistrate, Pilibhit & Jail Policy pending 14 RAM NARAYAN MISHRA S/O KRISHNA SWAROOP MISHRA 1055/05 252/05 302 I.P.C Murder 1 case 1-Jul-09 4016/09 Pending 17 YY 02 MM 11 DD 21 YY 07 MM 02 DD 50 YY 06 MM 26 DD Pending Form A at the level of District Megistrate, Shajhanpur & Jail Policy pending 15 RAMKUMAR S/O HEMNATH 611/05 302 IPC Murder 1 case 19-Jun-08 1486/08 Decided 17 YY 05 MM 16 DD 22 YY 02 MM 11 DD 47 YY 11 MM 22 DD Form-A pendinf on District Megistrate, Sitapur Jail Policy pending 16 SHAHADAT KHAN S/O NAWAB KHAN ST. NO-204/03 CR. NO-161/01 U/S- 302 IPC Murder 1 case 30-05- 2007 10212/05 Pending 16YY 10 MM 17 DD 22 YY 05 MM 25 DD 56 YY 06 MM 23 DD Released on Bail & Bond on the Order of Hon'ble Court CJM, Sitapur on dated-04-06-2022 Form-A on Pending at the level of District Megistrate, Sitapur Jial policy peding 17 MUNENDRA S/O KUNWARPAL 832, 834/01 141/01 302/149, 307/149, 147, 148 I.P.C Murder 1 case 13-Sep-06 5734/06 Pending 17 YY 04 MM 10 DD 22 YY 08 MM 07 DD 50 YY 11 MM 04 DD Pending Form A at the level of Prison Head Quarter & Jail Policy pending 18 GAFFAR S/O BADSHAH 934/2005 104/2005 304B, 498A I.P.C & 4DP Act Murder 1 case 23-Sep-06 6673/06 Pending 17 YY 06 MM 00 DD 22 YY 09 MM 24 DD 37 YY 09 MM 00 DD Pending Form A at the level of District Megistrate, Sambhal & Jail Policy pending 19 NARENDRA SINGH S/O SHEESHPAL SINGH 965/02 125/01 302/149, 147, 148 I.P.C Murder 1 case 7-May-05 2033/05 Decided 17 YY 06 MM 09 DD 23 YY 03 MM 18 DD 57 YY 02 MM 24 DD Pending Form A at the level of District Megistrate, Badayun & Jail Policy pending 20 LALLURAM S/O ANGANLAL 01/06 143/05 302 I.P.C Murder 1 case 21-May-07 4137/07 Pending 17 YY 04 MM 15 DD 22 YY 05 MM 19 DD 42 YY 03 MM 02 DD Pending Form A at the level of District Megistrate, Badayun & Jail Policy pending 21 KALYAN @MUKESH S/O SHYODAN ST. NO-506/05 CR. NO-170/05 U/S- 302 IPC Murder 1 case 10-09-2008 7525/08 Pending 17 YY 01 MM 06 DD 21 YY 07 MM 28 DD 41 YY 08 MM 04 DD Released on Bail & Bond on the Order of Hon'ble Court ADJ-12, Badayun on dated-24-05-2022 Form-A on Pending at the level of District Megistrate, Sambhal Jial policy peding 22 NOKHELAL S/O TEEKARAM ST. NO-406, 407/05 CR. NO-230, 231/05 U/S- 302/34, 307/34 IPC & 25 A Act Murder 1 case 13-03-2007 2788/07 Pending 17 YY 00 MM 07 DD 22 YY 04 MM 26 DD 49 YY 01 MM 16 DD Released on Bail & Bond on the Order of Hon'ble Court ADJ/FTC-04, Pilibhit on dated-10-05-2022 Form-A on Pending at the level of District Megistrate, pilibhit Jial policy peding 23 AKBAR ALI S/O BUNDU 1-95/06 223, 224/05 147, 148, 302/149 IPC & 4/25 A. Act, 25A. Act 2-319/93 392 i.p.c Murder 1 case & robbery 1 case 15-May-07 3693/07 Pending 17 YY 02 MM 13 DD 22 YY 03 MM 19 DD 44 YY 10 MM 09 DD Pending Form A at the level of District Megistrate, Rampur 24 PRAKASH S/O RAMBHAROSE 83/03 196/03 302, 201 I.P.C Murder 1 case 17-Aug-06 5453/06 Pending 17 YY 04 MM 02 DD 22 YY 08 MM 08 DD 41 YY 05 MM 04 DD Pending Form A at the level of District Megistrate, Banda & Jail Policy pending 25 ANEER S/O SHAMEEM AHMED ST. No. 181/2003 Cr. No. 127/2003 Under Sections 302 IPC Murder Case 1 19-03-2007 Criminal Appeal No. 2247/2007 Filling Date 29-03-2007 Dismissed on 27-04-2022 By Hon'ble High Court Allahabad 17 Years 05 Months 02 Days 22 Years 06 Months 15 Days 45 Years - Pending Form A at the level of Prison Head Quarter & Jail Policy pending