Login
  • Bookmark
  • PDF
  • Share
  • CaseIQ

Tanaji Balasaheb Gambhire v. Union Of India Through Moefcc And Others

National Green Tribunal
Apr 22, 2016
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Application No. 184/2015(WZ), (M.A. No. 77/2016) and Execution Application No. 5/2016 in Application No. 184/2015(WZ)

Attorney(S)

Supriya Dangare Adv Nos. 4, 5, 6;

Mr. Samir, Mr. S.K. Mishra a/w Adv Mr Bhalerao Adv No. 9;

Mr. P.S. Suryavanshi Adv Nos. 6, 7.

Mr. Shriram Pingle Adv for the Applicant/Appellant;

JUDGES

Jawad Rahim, Member (Judicial)

Ajay A. Deshpande, Member (Expert)

ACTS

No Acts

See more information ... Less ...

Misc. Application No.77/2016 filed by the Respondent No.9, seeks to recall/modify the interim order passed by this Tribunal on 23.12.2015.

Having heard for some time, we are of the opinion that it is desirable to see whether this matter may be listed for final hearing at the earliest. In the circumstances, we list it on 2 May, 2016.

List it on 2 nd May, 2016.

© 2026 Gauge Data Solutions Pvt. Ltd.

x

Alert

Please log in or sign up for a free trial to access this feature.
Sign Up Login
x