Telangana act 020 of 1993 : The Telangana Commission for Backward Classes Act, 1993.

CHAPTER-I

Section 1.Short title and extent.

(1) This Act may be called the ²Telangana Commission for Backward Classes Act, 1993.

(2) It extends to the whole of the State of ²Telangana.

2. Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016

Section 2.Definitions.