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Act 021 of 2002 : St. John Ambulance Association (India) Transfer of Funds (Repeal) Act, 2002

Preamble

St. John Ambulance Association (India) Transfer of Funds (Repeal) Act, 20021

[Act 21 of 2002][23rd May, 2002]

2[Repealed by Act 2 of 2018, S. 2 and Sch. I]

An Act to repeal the St. John Ambulance Association (India) Transfer of Funds Act, 1956

Be it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:-

1 Received the assent of the President on May 23, 2002 and published in the Gazette of India, Extra., Part II, Section I

2 Repealed by Act 2 of 2018, S. 2 and Sch. I, dated 8-1-2018.

Section 1. Short title

1. Short title.- This Act may be called the St. John Ambulance Association (India) Transfer of Funds (Repeal) Act, 2002.

Section 2. Repeal of Act 21 of 1956

2. Repeal of Act 21 of 1956.- The St. John Ambulance Association (India) Transfer of Funds Act, 1956 is hereby repealed.