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Dr Mridula Kapoor v. Lal Singh Yadav

State Consumer Disputes Redressal Commission
Sep 23, 2024

STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP

C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010 First Appeal No. A/2009/1424

( Date of Filing : 25 Aug 2009 )

(Arisen out of Order Dated in Case No. of District State Commission)

1. Dr Mridula Kapoor a ...........Appellant(s) Versus

1. Lal Singh Yadav a ...........Respondent(s)

BEFORE:

HON'BLE MR. SUSHIL KUMAR PRESIDING MEMBER HON'BLE MRS. SUDHA UPADHYAY MEMBER

PRESENT:

Dated : 23 Sep 2024 Final Order / Judgement

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[HON'BLE MR. SUSHIL KUMAR]

PRESIDING MEMBER

[HON'BLE MRS. SUDHA UPADHYAY]

MEMBER

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