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Rajmal Jain v. Madhya Pradesh Power Transmission Company Ltd.
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SMT. JUSTICE NANDITA DUBEY ON THE 28th OF SEPTEMBER, 2022 WRIT PETITION No. 1460 of 2018 BETWEEN:-
RAJMAL JAIN S/O LATE SHRI GULAB CHAND
JAIN, AGED ABOUT 55 YEARS, OCCUPATION:
R/O 17-E, NEW CHANDRA NAGAR, NEAR
MANGAL NURSINGH HOME, KHEDAPATI
ROAD, GWALIOR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI EKNATH JYOTISHI, ADVOCATE)
AND
1. MADHYA PRADESH POWER TRANSMISSION
COMPANY LTD. THR. MANAGING DIRECTOR,
BHOPAL (MADHYA PRADESH)
2. ENGINEER IN CHIEF, MADHYA PRADESH
POWER TRANSMISSION COMPANY LTD.,
JABALPUR
3. CHIEF ENGINEER (O AND M), MADHYA
PRADESH POWER TRANSMISSION COMPANY
LTD., JABALPUR
4. EXECUTIVE ENGINEER, MADHYA PRADESH
POWER TRANSMISSION COMPANY LTD.
DIVISION NO. 2, GWALIOR
.....RESPONDENTS
(NONE)
This petition coming on for hearing this day, th e court passed the following:
ORDER
Heard on I.A. No. 11908/2022, an application for withdrawal of this petition.
1
(NANDITA DUBEY)
JUDGE
On due consideration, this application is allowed. The petition is dismissed as withdrawn. b
2
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