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RAJA MOHAMMAD AMIR MOHAMMAD KHAN v. UNION OF INDIA AND ORS.
ITEM NO.1 REGISTRAR COURT SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Transfer Case (Civil) No(s). 115/2013 RAJA MOHAMMAD AMIR MOHAMMAD KHAN Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. & ORS. Respondent(s) (Only I.A. No. 262999/2023 in W.P.(C) No. 28/2016 is to be listed against this item )
WITH
W.P.(C) No. 28/2016 (X) ( FOR APPLICATION FOR SUBSTITUTION ON IA 262999/2023 IA No. 262999/2023 - APPLICATION FOR SUBSTITUTION) Date : 09-09-2024 This petition was called on for hearing today. For Petitioner(s)
Mr. Niraj Gupta, AOR
Mrs. Anshu Gupta, Adv.
Mr. Mukesh Kumar Jain, Adv.
For Respondent(s)
Mr. Prakash Kumar Singh, AOR
Mr. B. Krishna Prasad, AOR
Mr. Jitendra Kumar, AOR
Ms. Seema Patnaha, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Devesh Tuli, Adv.
Ms. Sushma Suri, AOR
Mr. Tanmaya Agarwal, AOR
Mr. Wrick Chatterjee, Adv.
Mrs. Aditi Agarwal, Adv.
Mr. Vinayak Mohan, Adv.
Mr. Akshat Kumar, AOR
Mr. Pawanshree Agrawal, AOR
contdā¦.
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Mr. Fuzail Ahmad Ayyubi, AOR Ms. Gurneet Kaur, Adv. UPON hearing the counsel the Court made the following
O R D E R
W.P.(C) No. 28/2016 Sole petitioner has expired. Application for substitution has been filed within time. The same is hereby allowed.
Service of notice is complete.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
SUJATA SINGH
Registrar rd
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