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RAJA MOHAMMAD AMIR MOHAMMAD KHAN v. UNION OF INDIA AND ORS.

Supreme Court Of India
Aug 30, 2024

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ITEM NO.71 COURT NO.15 SECTION X

S U P R E M E C O U R T O F I N D I A

RECORD OF PROCEEDINGS

Transfer Case (Civil) No(s). 115/2013 RAJA MOHAMMAD AMIR MOHAMMAD KHAN Petitioner(s)

VERSUS

UNION OF INDIA AND ORS. & ORS. Respondent(s) (IA No. 45639/2023 - EARLY HEARING APPLICATION)

WITH

W.P.(C) No. 28/2016 (X) (IA No. 45626/2023 - EARLY HEARING APPLICATION) T.C.(C) No. 269/2017 (XII-A)

(IA No. 45597/2023 - EARLY HEARING APPLICATION) Date : 30-08-2024 These matters were called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE SUDHANSHU DHULIA HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH For Petitioner(s) Mr. S. K. Verma, AOR Mr. Niraj Gupta, AOR

For Respondent(s) Ms. Sushma Suri, AOR Mr. Prakash Kumar Singh, AOR Ms. Pooja Singh, Adv.

Ms. Purnima Jauhari, Adv.

Mr. Brij Bhushan Jauhari, Adv. Mr. B. Krishna Prasad, AOR Mr. Jitendra Kumar, AOR

Mr. Tushar Mehta, SG (NP)

Ms. Aishwarya Bhati, A.S.G. (NP) Ms. Rekha Pandey, Adv. Mr. Rajat Nair, Adv.

Ms. Sansriti Pathak, Adv. Mr. Kanu Agrawal, Adv. Mr. Vishnu Shankar Jain, Adv. Mr. Mr. Arvind Kumar Sharma, Aor, Adv. Mr. Arvind Kumar Sharma, AOR

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Ms Poornima Singh, Adv. Ms. Manisha Chava, Adv. Mr. R.K.Raizada, Sr. A.A.G. Mr. Tanmaya Agarwal, AOR Mr. Wrick Chatterjee, Adv. Mrs. Aditi Agarwal, Adv. Mr. Vinayak Mohan, Adv. Mr. Akshat Kumar, AOR Mr. Pawanshree Agrawal, AOR M/S. Venkat Palwai Law Associates, AOR Mr. Fuzail Ahmad Ayyubi, AOR Mr. Ibad Mushtaq, Adv.

Ms. Akanksha Rai, Adv.

Ms. Gurneet Kaur, Adv.

UPON hearing the counsel the Court made the following

O R D E R

List these matters before a Bench in which one of us (Hon'ble Mr. Justice Sudhanshu Dhulia) is not a member.

(NIRMALA NEGI) (RENU BALA GAMBHIR)

COURT MASTER (SH) COURT MASTER (NSH)