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Sumitra Devi v. Mathura Prasad

Allahabad High Court
Mar 10, 2022

Court No. - 5

Case :- MATTERS UNDER ARTICLE 227 No. - 685 of 2022

Petitioner :- Sumitra Devi Respondent :- Mathura Prasad Counsel for Petitioner :- Virendra Mishra,Om Bhardwaj

Hon'ble Mrs. Sangeeta Chandra,J.

Learned counsel for the petitioner at the outset prays that this petition be dismissed as withdrawn with liberty to file a fresh

Accordingly, this petition is dismissed as withdrawn with liberty to the petitioner to file a fresh petition.

Order Date :- 10.3.2022 Darpan Sharma

Neutral Citation No. - 2022:AHC-LKO:10170