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Daljeet Singh And Another v. State Of U.P. And 5 Others

Allahabad High Court
Sep 16, 2021

Court No. - 29

Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 1322 of 2021

Petitioner :- Daljeet Singh And Another Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- Madan Lal Srivastava,M.D. Singh Shekhar (Senior Adv.) Counsel for Respondent :- C.S.C.,Hari Nath Tripathi

Hon'ble Munishwar Nath Bhandari,Acting Chief Justice Hon'ble Anil Kumar Ojha,J.

Written instructions filed today is taken on record.

Learned counsel for the petitioner prays for withdrawal of the present petition with liberty to take steps for filing of contempt petition before the Apex Court.

As prayed, writ petition is dismissed as withdrawn with liberty as prayed for.

Order Date :- 16.9.2021 Madhurima

(Anil Kumar Ojha, J.) (Munishwar Nath Bhandari, ACJ)

Neutral Citation No. - 2021:AHC:105737-DB