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Seema Saxena @ Seema Gupta And Another v. State Of U.P. And 3 Others

Allahabad High Court
Jan 5, 2021

Court No. - 51

Case :- CRIMINAL MISC. WRIT PETITION No. - 16460 of 2020

Petitioner :- Seema Saxena @ Seema Gupta And Another Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Sanjeev Mishra Gana Counsel for Respondent :- G.A.

Hon'ble Manoj Kumar Gupta,J. Hon'ble Rajendra Kumar-IV,J.

At the out set, learned Counsel for the petitioners prayed for dismissal of writ petition as not pressed.

It is dismissed accordingly.

.

(Rajendra Kumar-IV,J.) (Manoj Kumar Gupta,J.)

Order Date :- 5.1.2021 I.A.Siddiqui

Neutral Citation No. - 2021:AHC:803-DB