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DR. V. LOKESH v. THE STATE OF KARNATAKA
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NC: 2024:KHC:6653
WP No. 4175 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 14TH DAY OF FEBRUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM WRIT PETITION NO. 4175 OF 2024 (S-RES)
BETWEEN:
DR. V. LOKESH
S/O VENKATAPPA
AGED ABOUT 55 YEARS
WORKING AS DIRECTOR OF KIDWAI MEMORIAL
INSTITUTE OF ONCOLOGY
(SINCE UNCEREMONIOUSLY REMOVED)
BANGALORE
R/A 18/2-3B, 13THA CROSS, JAYANAGAR 2NDBLOCK, BANGALORE-560011 …PETITIONER
(BY SRI.UDAY HOLLA, SR.COUNSEL FOR
SMT.M.L.SUVARNA, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REP BY PRINCIPAL SECRETARY
MEDICAL EDUCATION DEPARTMENT
M S BUILDING
BANGALORE-560001
2. VICE CHAIRMAN
KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY
BANGALORE-560029
3. DEAN CUM DIRECTOR
DIRECTORATE OF MEDICAL EDUCATION
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BANGALORE MEDICAL COLLEGE AND RESEARCH
INSTITUTE (OLD BUILDING)
I FLOOR, FORT ROAD
K R ROAD, BANGALORE-560002
4. DR SYED ALTHAF
MAJOR BY AGE
WORKING AS DIRECTOR(TEMPORARY)
KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY
BANGALORE-560029
…RESPONDENTS
(BY SRI.SHASHIKIRAN SHETTY.A.G AND SRI.REUBEN JACOB,
AAG A/W SRI.B.RAVINDRANATH, AGA FOR R1; SRI.PIYUSH KUMAR JAIN, ADVOCATE FOR R2; SMT.SUMANA BALIGA, ADVOCATE FOR R3;
PROF.RAVIVARMA KUMAR, SR.COUNSEL FOR SRI.SHAKEER
ABBAS, ADVOCATE FOR C/R4)
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASH OFFICE ORDER
BEARING NO. KMIO/ADM/EST-1/10/2024-ADMN-KMIO DATED 6.2.24 (ANNEXURE-J TO THE WP) ISSUED BY THE R2 BY
ISSUING A WRIT IN THE NATURE OF MANDAMUS AND GRANT
ALL CONSEQUENTIAL BENEFITS.
THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned Advocate General, on instructions, makes a statement that respondent No.2 has resolved to withdraw the impugned order dated 06.02.2024.
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In the light of statement made by learned Advocate General, nothing survives for consideration. Accordingly, writ petition stands dismissed as having become infructuous.
The pending interlocutory application, if any, does not survive for consideration and stands disposed of.
Sd/-
JUDGE
CA
List No.: 1 Sl No.: 2
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