Login
  • Bookmark
  • PDF
  • Share
  • CaseIQ

Suman Sourav Patra v. HP India, MD

District Consumer Disputes Redressal Commission
May 23, 2023

District Consumer Disputes Redressal Commission, Sambalpur Near, SBI Main Branch, Sambalpur

Uploaded by Office Assistance

Execution Application No. EA/8/2018

( Date of Filing : 16 Aug 2018 )

In

Complaint Case No. CC/8/2016

1. Suman Sourav Patra ROOM No. 217, VIMSAR BURLA, Sambalpur ...........Appellant(s) Versus

1. HP India, MD Hewlett Packard India, Sales Pvt. LTd. 24, Salapuria Arena, Hosur Main Road, Adugodi, Bangalore-560030 ...........Respondent(s)

BEFORE:

HON'BLE MR. Dr. Ramakanta Satapathy PRESIDENT HON'BLE MR. Sadananda Tripathy MEMBER

PRESENT:

Dated : 23 May 2023 Final Order / Judgement

PRESIDENT, DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION,

SAMBALPUR

EXECUTION COMPLAINT NO. 8/2018

(Arising out CC Case No. 8 of 2016) Suman Sourav Patra ………..Complainant/D.Hr Vrs

HP India, MD

Hewlett Packard India

& others …………Opp.Parties/J.Drs

Order dated 23.05.2023

D.Hr. is absent today. Since long Complainant/D.Hr. absent. Notice has been issue to Complainant on dtd. 16.07.2022. But the Complainant/D.Hr. has not taken any step for

1

Compliance. On perusal of record if found that the D.Hr. has not interested to continue this case. Hence the case is dropped accordingly.

-Sd/-(Sri.S.N.Tripathy) -Sd/-(Dr.R.K.Satapathy)

(23.05.2023) (23.05.2023)

Member President

[HON'BLE MR. Dr. Ramakanta Satapathy]

PRESIDENT

[HON'BLE MR. Sadananda Tripathy]

MEMBER

2