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MS MEGHA ENGINEERING... v. JHARKHAND URJA SANCH...

Jharkhand High Court
Apr 24, 2023

IN THE HIGH COURT OF JHARKHAND AT RANCHI

W.P. (C) No. 1036 of 2022

M/s Megha Engineering & Infrastructures Ltd., Hyderabad

… … Petitioner

Versus

Jharkhand Urja Sanchar Nigam Limited, through its Managing

Director, Doranda, Ranchi & Others … … Respondents

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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. M. S. Mittal, Senior Advocate

: Mr. Salona Mittal, Advocate

For the Respondents : Mr. Ravi Prakash Mishra,

A.C. to A.A.G. II

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07/18.04.2023 Learned counsel for the parties are present.

2. Learned counsel appearing for the respondents submits that

matter has to be argued by learned counsel Mr. Sachin Kumar and he

is out of station. He prays that the matter be posted on 24.04.2023.

3. Learned senior counsel for the petitioner has no objection to the

prayer for adjournment.

4. Post this case on 24.04.2023.

5. No further adjournment will be granted.

(Anubha Rawat Choudhary, J.)

Binit