Sarabjeet Kaur v. M/s N.H.Matcon

FIRST ADDITIONAL BENCH

STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB

SECTOR 37-A, DAKSHIN MARG, CHANDIGARH. Consumer Complaint No.670 of 2017

Date of Institution: 09.08.2017 Order Reserved on: 11.09.2018 Date of Decision : 14.09.2018 Sarabjeet Kaur w/o Sh. Harcharan Singh Dhaliwal, R/o # B-401, 4^thFloor, Aero Homes, Gazipur Road, Zirakpur, Mohali, Punjab 140603, Email: hsdhaliwal07@gmail.com.

…..Complainant

Versus

M/s N.H Matcon through its Partner, Regd. Office at SCO 3, Level One Royale Estate, Chandigarh- Ambala Highway, Near IDBI Bank, Zirakpur, Mohali, Punjab.

1.

Nitin Bansal s/o Sh. M.L Bansal, Partner M/s N.H Matcon, R/o House No. 1704, Sector 21, Panchkula, Haryana.

2.

….Opposite Parties

Consumer Complaint U/s 17(1)(a) of the Consumer Protection Act, 1986 (as amended up to date).

Quorum:-

Shri J. S. Klar, Presiding Judicial Member.

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Smt. Kiran Sibal, Member. Present:-

For the complainants : Sh. T.S Khaira, Advocate For opposite parties : Sh. V.S Mahal, Advocate.

. . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . .

J. S. KLAR, PRESIDING JUDICIAL MEMBER:-

For order, see Consumer Complaint No.669 of 2017 (Sanjay Kumar Jain & another versus M/s N.H Matcon & Another).

(J. S. KLAR)

PRESIDING JUDICIAL MEMBER

(KIRAN SIBAL)

MEMBER

September 14, 2018 (ravi)

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