BHOJ RAJ GARG v. GOYAL EDUCATIONAL AND WELFARE SOCIETY AND ORS

119

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH

-.-

CR-488-2022 (O&M)

Date of decision : 21.04.2022

Bhoj Raj Garg ...Petitioner

Present : Mr. Yash Dev Kaushik, Advocate for the petitioner

ALKA SARIN, J. (Oral)

After arguing for some time, learned counsel for the petitioner

seeks permission to withdraw the present petition.

Permitted to do so.

Dismissed as withdrawn.

April 21, 2022 (ALKA SARIN) tripti JUDGE

NOTE : Whether speaking/non-speaking : Speaking

Whether reportable : YES/NO

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