Reliance Industries Limited

BEFORE THE SECURITIES APPELLATE TRIBUNAL

MUMBAI

Date : 16.01.2023 Appeal No. 87 of 2021

Reliance Industries Limited …Appellant Versus

Securities and Exchange Board of India …Respondent Mr. Raghav Shankar, Advocate with Mr. Vivek Shetty, Ms. Cheryl Fernandes and Mr. Harshit Jaiswal, Advocates i/b AZB & Partners for the Appellant.

Mr. Mihir Mody, Advocate with Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b K. Ashar & Co. for the Respondent.

WITH

Appeal No. 88 of 2021

Mukesh D. Ambani …Appellant Versus

Securities and Exchange Board of India …Respondent Mr. Raghav Shankar, Advocate with Mr. Vivek Shetty, Ms. Cheryl Fernandes and Mr. Harshit Jaiswal, Advocates i/b AZB & Partners for the Appellant.

Mr. Mihir Mody, Advocate with Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b K. Ashar & Co. for the Respondent.

1

2

WITH

Appeal No. 89 of 2021

Navi Mumbai SEZ Pvt. Ltd. …Appellant

Versus Securities and Exchange Board of India …Respondent Mr. Ayush Agarwala, Advocate with Mr. Suvaaankoor Das and Ms. Arushi Kaulaskar, Advocates i/b Krishnamurthy and Co. for the Appellant.

Mr. Mihir Mody, Advocate with Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b K. Ashar & Co. for the Respondent.

AND

Appeal No. 90 of 2021

Mumbai SEZ Ltd. …Appellant

Versus Securities and Exchange Board of India …Respondent Mr. Ayush Agarwala, Advocate with Mr. Suvaaankoor Das and Ms. Arushi Kaulaskar, Advocates i/b Krishnamurthy and Co. for the Appellant.

Mr. Mihir Mody, Advocate with Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b K. Ashar & Co. for the Respondent.