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Dr.M.Kalyanasundaram v. The State of Tamilnadu

Madras High Court
Dec 21, 2022

BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

DATED : 21.12.2022

CORAM

THE HONOURABLE MR.JUSTICE M.DHANDAPANI

and

W.M.P.(MD)No.8667 of 2020

Dr.M.Kalyanasundaram ... Petitioner Vs.

1.The State of Tamilnadu

Rep. by its Principal Secretary to Government, Health and Family Welfare Department. Secretariat,

Fort. St. George,

Chennai-600 009.

2.The Director of Medical Education, Kilpauk,

Chennai-600 009.

3.The Dean

Madurai Medical College,

Madurai-625 020. ... Respondents

Page 1 of 5

PRAYER : Petition filed under Article 226 of the Constitution of India praying for issuance of Writ of Mandamus to direct the respondents 1 and 2 herein to consider the petitioner's representation, dated 21.06.2020 and pass appropriate orders in the issue of preparing panel for the post of Director, Institute of Anesthesiology, Madurai Medical College, Madurai, on the basis of seniority in the cadre of Associate Professor/ Professor, without any reference to CML (Civil Medical List) Seniority.

For Petitioner : Mr. D.Nallathambi

For Respondents : Mr. J.Ashok

Additional Government Pleader

O R D E R

The petitioner filed a writ of Mandamus to direct the respondents 1 and 2 to consider the petitioner's representation, dated 21.06.2020 and pass appropriate orders in the issue of preparing panel for the post of Director, Institute of Anaesthesiology, Madurai Medical College, Madurai on the basis of seniority in the cadre of Associate Professor without any reference to Civil Medical List seniority, within a reasonable time limit.

Page 2 of 5

2. During the pendency of the writ petition, the petitioner's name was subsequently included as per order of the second respondent in Ref.No. 32859/E1/3/2022, dated 25.06.2022 and hence, nothing survives for further adjudication. The said copy of the order produced before this Court is placed on record.

3. Recording the same, this writ petition is closed. No costs. consequently, connected miscellaneous petition is closed.

21.12.2022

Index : Yes / No

Speaking Order : Yes / No

RM

Page 3 of 5

To 1.The Principal Secretary to Government, State of Tamilnadu

Health and Family Welfare Department. Secretariat,

Fort. St. George,

Chennai-600 009.

2.The Director of Medical Education, Kilpauk,

Chennai-600 009.

3.The Dean

Madurai Medical College,

Madurai-625 020.

Page 4 of 5

M.DHANDAPANI,J.

RM

21.12.2022

Page 5 of 5