AMANDEEP KAUR v. RAGHBIR SINGH & ORS

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

CR No.6577 of 2015

Date of decision : 19.01.2016

Amandeep Kaur

CORAM: HON'BLE MR. JUSTICE AMIT RAWAL.

1. Whether reporters of local newspapers may be allowed to see judgment ?

2. To be referred to reporters or not ? 3. Whether the judgment should be reported in the Digest ?

Present: Mr. Joginder Sharma, Advocate for the petitioner

Mr. Sanjiv Bansal, Advocate for respondent Nos.2 and 3.

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AMIT RAWAL, J. (Oral)

For order, see CR No.6301 of 2015 titled as Swaran Singh Vs.

Raghbir Singh and ors., decided on 19.01.2016.

19.01.2016 (AMIT RAWAL) pawan JUDGE

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