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UNION OF INDIA & OTHERS v. COLONEL R.ALAGARRAJ
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE THE AG.CHIEF JUSTICE MR.ASHOK BHUSHAN
&
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
MONDAY, THE 12TH DAY OF JANUARY 2015/22ND POUSHA, 1936 WA.No. 2074 of 2010 ( ) IN WP(C).34276/2010 ---------------------------------------------
AGAINST THE ORDERS IN WP(C) 34276/2010 of HIGH COURT OF KERALA
DATED 15.11.2010 & 30-11-2010 ----------------
APPELLANT(S)/(RESPONDENTS IN THE WPC) :-
------------------------------------------
1. UNION OF INDIA, REPRESENTED BY ITS
SECRETARY, MINISTRY OF DEFENCE, SOUTH BLOCK
NEW DELHI-110 011.
2. THE CHIEF OF THE ARMY STAFF,
INTEGRATED HEAD QUARTERS OF MINISTRY OF DEFENCE
(ARMY), SOUTH BLOCK, DHQ P.O., NEW DELHI-110 011.
3. THE MILITARY SECRETARY,
MILITARY SECRETARY'S BRANCH (MS-3B), INTEGRATED
HEADQUARTERS OF MINISTRY OF DEFENCE (ARMY)
SOUTH BLOCK, DHQ P.O., NEW DELHI-110 011.
4. INSPECTING OFFICE,
SAINIK SCHOOL SOCIETY, MINISTRY OF DEFENCE
ROOM NO.101, D-1 WING, SENA BHAVAN DHQ P.O., NEW DELHI-110 011.
5. THE PRINCIPAL SAINIK SCHOOL,
KAZHAKOOTTAM, THIRUVANANTHAPURAM-675 552.
BY ADVS.SRI.T.P.M.IBRAHIM KHAN, ASST.S.G OF INDIA
SRI.P.PARAMESWARAN NAIR,ASG OF INDIA
SRI.T.SANJAY, CGC
RESPONDENT(S)/(PETITIONER IN THE WPC) :-
------------------------------------------- COLONEL R. ALAGARRAJ (IC NO.48908 "N", ARMY EDUCATION
CORPS, PRESENTLY AT SAINIK SCHOOL, KAZHAKOOTTAM,
THIRUVANANTHAPURAM.
BY SRI.V.K.SATHYANATHAN
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 12-01-
2015, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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ASHOK BHUSHAN, Ag. C.J &
A.M. SHAFFIQUE, J.
---------------------------------- W.A. No.2074 of 2010
--------------------------------- Dated this the 12th day of January, 2015
J U D G M E N T
Ashok Bhushan, Ag.CJ.
Learned counsel for the appellants submits that this writ appeal has become infructuous.
Hence, this Writ Appeal is dismissed as infructuous.
Sd/-
ASHOK BHUSHAN
Ag. CHIEF JUSTICE Sd/-
A.M. SHAFFIQUE
J UDGE
Jvt
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