MUHAMMED DANISH C. K. (MINOR) v. THE STATE OF KERALA

IN THE HIGH COURT OF KERALA AT ERNAKULAM

PRESENT

THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

WEDNESDAY, THE 18^TH DAY OF MAY 2022 / 28TH VAISAKHA, 1944

WP(C) NO. 40241 OF 2018

PETITIONER/S:

1 MUHAMMED DANISH C. K. (MINOR)

S/O.MUHAMMED ASHRAF C.K., REPRESENTED BY MUHAMMED ASHRAF C.K., S/O. IBRAYI, CHERANKANDI, KARAKKAMALA P.O., WAYANAD DISTRICT-670645.

2 ASHWIN RAJ T.R.,(MINOR),

S/O.RAJESH KUMAR T.B., REPRESENTED BY RAJESH KUMAR T.B., S/O.BALAN, SREESHA NIVAS, CLUB KUNNU, MANATHAVADY P.O., WAYANAD DISTRICT-

670645.

3 ATHISH SHAIJO (MINOR),

S/O.SHAIJO JACOB, REPRESENTED BY SHAIJO JACOB, S/O.JACOB, PLATHOTTATHIL, PALAVAYAL P.O., VIA, CHERUPUZHA, KASARAGODE DISTRICT-670511.

4 RAHUL RAJ G.,(MINOR),

S/O.GOPALAKRISHNAN P.V., REPRESENTED BY GOPALAKRISHNAN, S/O.CHANDU, VATTAPARA HOUSE, MUNNAD P.O., VIA, CHENGALA, KASARAGODE DISTRICT-

670541.

BY ADV SUNIL V.MOHAMMED

RESPONDENT/S:

1 THE STATE OF KERALA

REPRESENTED BY THE SECRETARY FOR SPORTS AND

YOUTH AFFAIRS DEPARTMENT, SECRETARIAT,

THIRUVANANTHAPURAM -695001.

2 THE KERALA STATE SPORTS COUNCIL,

REPRESENTED BY ITS SECRETARY, STATUE JUNCTION,

PALAYAM, THIRUVANANTHAPURAM-695001.

3 THE KERALA STATE VOLLEYBALL ASSOCIATION,

NOORMAHAL, PERUMTHALMANNA P.O., MALAPURAM

DISTRICT-679322.

1

-2-

4 THE VOLLEYBALL FEDERATION OF INDIA,

REPRESENTED BY ITS SECRETARY GENERAL, ROOM

NO.72, JAWAHARLAL NEHRU STADIUM, CHENNAI-

600003.

BY ADVS.

ROSHEN D. ALEXANDER D

VISHNUDAS HARIDAS

TINA ALEX THOMAS(K/000532/2004) HARIMOHAN(K/000327/2018)

OTHER PRESENT:

SMT.VIDYA KURIAKOSE, GP

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR

ADMISSION ON 18.05.2022, THE COURT ON THE SAME DAY

DELIVERED THE FOLLOWING: