- Bookmark
- Share
- CaseIQ
Hari Ram v. Union Of India
Armed Forces Tribunal
Mar 10, 2022
1. On the case being taken up for hearing Shri Manoj Kumar Awasthi and Shri Anshuman Srivastava, Ld. Counsel for the applicant and Shri Yogesh Kesarwani, Ld. Counsel for the respondents are present.
2. Matter needs physical hearing.
3. List on 23.05.2022 for physical hearing.
x
Alert
Please log in or sign up for a free trial to access this feature.