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Chandra Pal Singh v. Shyama Ice Cold Storage

State Consumer Disputes Redressal Commission
Sep 1, 2021

STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP

C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010 First Appeal No. A/2012/1153

( Date of Filing : 31 May 2012 )

(Arisen out of Order Dated in Case No. of District State Commission)

1. Chandra Pal Singh a ...........Appellant(s) Versus

1. Shyama Ice Cold Storage a ...........Respondent(s)

First Appeal No. A/2012/432 ( Date of Filing : 05 Mar 2012 ) (Arisen out of Order Dated in Case No. of District State Commission)

1. Shyama Ice and Cold Storage a ...........Appellant(s) Versus

1. Chandra Pal Singh a ...........Respondent(s)

BEFORE:

HON'BLE MR. Rajendra Singh PRESIDING MEMBER HON'BLE MR. SUSHIL KUMAR JUDICIAL MEMBER

PRESENT:

Dated : 01 Sep 2021 Final Order / Judgement

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[HON'BLE MR. Rajendra Singh]

PRESIDING MEMBER

[HON'BLE MR. SUSHIL KUMAR]

JUDICIAL MEMBER

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