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Raj Kumar Verma v. Union Of India
Armed Forces Tribunal
Jan 21, 2021
1. On the case being taken up for hearing Shri R. Chandra, Ld. Counsel for the applicant and Shri Namit Sharma, Ld. Counsel for the respondents are present.
2. Affidavit of compliance filed by the respondents today in the Court is taken on record.
3. List tomorrow i.e. on 22.01.2021.
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