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Vijay Pal Singh v. Union Of India

Armed Forces Tribunal
Jan 22, 2021

1. Present: Shri Anurag Mishra, Ld. Counsel for the respondents.

2. None appeared on behalf of the applicant.

3. Rejoinder affidavit filed on behalf of the applicant is taken on record.

4. Pleadings are complete.

5. List this case before the Hon'ble Bench on 04.03.2021 for hearing.