- Bookmark
- Share
- CaseIQ
Prema Kumari v. Union Of India
Armed Forces Tribunal
Sep 23, 2020
1. On the case being taken up for hearing none is present on behalf of the applicant nor any reply has been filed.
2. Shri Sunil Sharma, Ld. Counsel for the respondents is present.
3. List on 25.11.2020 for orders.
x
Alert
Please log in or sign up for a free trial to access this feature.