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Ram Shankar v. Union Of India

National Green Tribunal
Jan 20, 2020
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Original Application No. 463/2017 (Earlier O.A. No. 385/2015)

Attorney(S)

Ms. Deep Shikha Bharti, Advocate for MoEF & CC,

Mr. Ram Shankar, in person with Mr. Ankul Pradhan, for the Applicant(s);

Mr. Rahul Verma, Addl. A.G. for State of Uttarakhand.

Mr. Rahul Verma, Advocate for Nagar Nigam Muni-ki-Reti and for UKPCB

JUDGES

Adarsh Kumar Goel

Chairperson

S.P. Wangdi, Member (Judicial)

Nagin Nanda, Member (Expert)

Siddhanta Das, Member (Expert)

ACTS

No Acts

See more information ... Less ...

1. In view of order of Hon'ble Supreme Court dated 29.11.2019 in Civil Appeal No. 9569-9570 of 2018, the State of Uttarakhand v. Ram Shankar, no further order is necessary.

2. The application is disposed of.

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