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Rajiv Narayan v. Union Of India

National Green Tribunal
Jul 1, 2020
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Original Application No. 804/2017 (Earlier O.A. No. 36/2012)

Attorney(S)

Mr. Raj Panjwani, Senior Advocate with Mr. Rahul Choudhary, Advocate, Advocate, for the Applicant(s);

Mr. Raj Kumar, Advocate, for the CPCB.

JUDGES

Adarsh Kumar Goel

Chairperson

S.P. Wangdi, Member (Judicial)

Satyawan Singh Garbyal, Expert Member

ACTS

No Acts

See more information ... Less ...

1. Hearing concluded. Order reserved.

2. Short notes of submissions be filed within one week.

3. Order will be uploaded on the website on or before 27.07.2020.

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