Indian Oil Corp. Ltd. Petitioner(S) v. Baisil Attipetty (S).

Supreme Court Of India

Jan 19, 2015

Judgment

CaseIQ

1. The Registry is directed to post this petition before the Hon'ble Bench hearing the writ petition no. 494 of 2012.

Transfer Petition(s) (Civil) No(s). 1796/2013, (with appln. (s) for stay and office report), T.P.(C) No. 1797/2013, (With Office Report)