Login
  • Bookmark
  • PDF
  • Share
  • CaseIQ

Union Of India Petitioner(S) v. V. Viswanadham (S).

Supreme Court Of India
Jul 24, 2015
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

(with office report),Transfer Petition(s) (Civil) No(s). 921/2015

JUDGES

J. Chelameswar

Abhay Manohar Sapre, JJ.

ACTS

No Acts

See more information ... Less ...

1. Issue notice.

2. Tag with WP(C) No. 37 of 2015.

© 2026 Gauge Data Solutions Pvt. Ltd.

x

Alert

Please log in or sign up for a free trial to access this feature.
Sign Up Login
x