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Tanaji Balasaheb Gambire v. Union Of India Through Moefcc & Ors

National Green Tribunal
May 23, 2016
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Application No. 184/2015 (WZ) [M.A. No. 77/2016] and Execution Application No. 5/2016 in Application No. 184/2015(WZ) [M.A. No. 159/2016]

Attorney(S)

Applicant/Appellant : Mr. Shriram Pingle Adv a/w Mr. Nilesh Bhavoasi, Mr. Prashat Drandale, Sayali Sir sikar Advs

Respondent Nos. 2, 3 : Mr. D.M. Gupte Adv a/w Supriya Dangare Adv

Respondent Nos. 4, 5 : Supriya Dangare Adv

Respondent Nos. 6, 7 : Mr. P.S. Suryavanshi Adv

Respondent No. 9 : Mr. S.K. Misra Sr Adv a/w Mr. Sachin S Bhalerao Adv

JUDGES

Dr. Jawad Rahim, J.M.

Dr. Ajay A. Deshpande, E.M.

ACTS

No Acts

See more information ... Less ...

Heard learned Counsel Mr. Shriram Pingle for the Applicant, Mr. S.K.Misra Project Proponent- Respondent No.9, learned Counsel Mr. Suryavanshi for PMC, learned Counsel Mr. Gupte D.M. for Respondent Nos. 2, 3 Environment Department and SEIAA, and learned Counsel Supriya Dangare for MPCB.

Reserved for Order.

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