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Trevor D'Lima & 2 Ors. (S) v. M/S. Fortune Infrastructure & 4 Ors. (S).
National Consumer Disputes Redressal Commission
Nov 3, 2016
This is a petition seeking review of the order dated 08.09.2016. I have carefully considered the review petition. No ground for review or recall of the order dated 08.09.2016 is made out. The review petition is therefore, dismissed. Interim application filed with the review petition, is consequently dismissed.
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