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Dal Pathak v. State Of Assam
Gauhati High Court
Jan 2, 2020
Ajai Lamba, C.J.:— Mr. S.K. Medhi, Advocate states that his name has not been reflected in the cause list as counsel for the appellant.
2. Let the name of Mr. S.K. Medhi, Advocate be reflected in the cause list as counsel for the appellant.
3. List on 22nd January, 2020.
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