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Roshan Giri Petitioner(S) v. Union Of India (S).

Supreme Court Of India
Oct 6, 2017
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

(For Admission),Writ Petition(s) (Criminal) No(s). 148/2017

JUDGES

Dipak Misra, C.J.

A.M. Khanwilkar

D.Y. Chandrachud, JJ.

ACTS

No Acts

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1. Issue notice fixing the returnable date within six weeks.

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